High Courts05 Nov 1974
The Pudukottah Textiles Limited and Another Vs B.R. Adityan
Madras High Court · AIR 1974 Mad 341 : (1975) 88 LW 788 : (1975) 1 MLJ 356
Contract Act, 1872 — Section 230
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,673 of 5,229
High Courts04 Nov 1974Dismissed
Arumugha Gounder Vs Ardhanari Mudaliar and Others
Madras High Court · AIR 1975 Mad 231 : (1975) ILR (Mad) 205 : (1975) 88 LW 113
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3
High Courts04 Nov 1974Allowed
Venkateswara Commercials and Plastics (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1975) 35 STC 598
Central Sales Tax Act, 1956 — Section 10A, 7Constitution of India, 1950 — Article 226
High Courts02 Nov 1974Allowed
The Assistant Controller of Estate Duty Vs R. Sarangapani Chettiar
Madras High Court · (1975) ILR (Mad) 119
Estate Duty Act, 1953 — Section 2(19), 5, 58(4), 6, 7Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts01 Nov 1974
A. Sahadevan Vs M. Muthuraj in his capacity as the Auditor of the Kilchettipattu Panchayat Board P. Doraiswami Naicker Vs The Revenue Divisional Officer (Auditor)
Madras High Court · (1975) 2 MLJ 122
Insurance Corporation Act, 1956 — Section 9Tamil Nadu Panchayats Act, 1994 — Section 178(2)
High Courts31 Oct 1974
P.A. Chinnaswamy and Others Vs Chandra Rao S. Kathavukar
Madras High Court · (1975) CriLJ 1535
High Courts31 Oct 1974
Varadarajan Vs Govindaswamy and Another
Madras High Court · (1975) 88 LW 793 : (1975) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 104, 115
High Courts31 Oct 1974Dismissed
Chandrasekaran Vs Kunju Vanniar and Others
Madras High Court · AIR 1975 Mad 227 : (1975) ILR (Mad) 196 : (1975) 88 LW 216
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3, 6A
High Courts30 Oct 1974Allowed
S. Vaithilingam Vs S. Chandrasekaran
Madras High Court · AIR 1975 Mad 186 : (1975) ILR (Mad) 1 : (1975) 88 LW 30
Constitution of India, 1950 — Article 227Tamil Nadu Panchayats (Election) Rules, 1960 — Rule 6(1)Tamil Nadu Panchayats Act, 1958 — Section 178(2)
High Courts29 Oct 1974
Union of India (UOI) and Another Vs CT. Shentilanathan, formerly known as PL. CT. M.P. Palaniappa Chettiar and Another
Madras High Court · (1977) 2 MLJ 499
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114(e)
High Courts29 Oct 1974
P. Balakrishna Reddy Vs The Accommodation Controller
Madras High Court · (1975) ILR (Mad) 1 : (1975) 88 LW 109 : (1977) 2 MLJ 125
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3(3), 3(5)
High Courts29 Oct 1974Allowed
Union of India (UOI) and Another Vs Ct. Shentilanathan and Another
Madras High Court · (1978) 48 CompCas 640 : (1978) 114 ITR 213
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114
High Courts29 Oct 1974
R. Balakrishnan Vs S. Pavadaisamy
Madras High Court · (1975) 88 LW 202 : (1975) 1 MLJ 350
Evidence Act, 1872 — Section 4
High Courts29 Oct 1974Dismissed
Vaidialinga Ambalaganar Vs The Collector of Pudukottai, Pudukottai and others
Madras High Court · (1974) 10 MAD CK 0001
Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 7
High Courts28 Oct 1974Dismissed
N.R. Radhakrishnan Vs N. Dhanalakshmi
Madras High Court · AIR 1975 Mad 331 : (1975) 88 LW 373 : (1975) 1 MLJ 439
Hindu Marriage Act, 1955 — Section 9
High Courts28 Oct 1974Dismissed
Narayani Ammal and Another Vs Govindaswami Naidu
Madras High Court · AIR 1975 Mad 275 : (1975) ILR (Mad) 297 : (1975) 88 LW 129
Hindu Succession Act, 1956 — Section 3
High Courts28 Oct 1974Dismissed
Periasami and Others Vs Kandappan and Others
Madras High Court · AIR 1975 Mad 239 : (1975) ILR (Mad) 544 : (1975) 88 LW 194
Easements Act, 1882 — Section 15, 18
High Courts17 Oct 1974Dismissed
Harasapakaram Pillai and Others Vs Sri Harasabha Vimochana Perumal Koil and Another
Madras High Court · (1975) ILR (Mad) 589
Madras Estates Land Act, 1908 — Section 151, 16, 19, 19(1), 2(19)Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3, 3(2), 4, 4A
High Courts17 Oct 1974
S.V. Ramalingam and Others Vs K.E. Rajagopalan and Another
Madras High Court · (1975) ILR (Mad) 673 : (1975) 88 LW 477 : (1975) 2 MLJ 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
High Courts17 Oct 1974Allowed
Kuppayee Ammal Vs Guruswami Padayachi and Others
Madras High Court · AIR 1975 Mad 267 : (1975) 88 LW 36 : (1975) 2 MLJ 12
Civil Procedure Code, 1908 (CPC) — Section 60(1)Transfer of Property Act, 1882 — Section 6