High Courts16 Oct 1974Dismissed
Sundaram Industries Private Limited Vs The State of Madras
Madras High Court · (1975) 36 STC 95
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,674 of 5,229
High Courts16 Oct 1974
The Educational Society Vs The Madurai University and Others
Madras High Court · (1975) 88 LW 772 : (1975) 1 MLJ 297
Societies Registration Act, 1860 — Section 6, 7
High Courts15 Oct 1974
B. Subadhra Ammal Thankachi (deceased) and Others Vs Thankkappan Thampi
Madras High Court · (1975) 1 MLJ 370
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts15 Oct 1974Dismissed
Union Traders Vs Deputy Commercial Tax Officer, Thyagarayanagar Division
Madras High Court · (1975) 36 STC 180
Constitution of India, 1950 — Article 14
High Courts15 Oct 1974
Madras Auto Service Vs Income Tax Officer
Madras High Court · (1975) 101 ITR 589
Income Tax Act, 1961 — Section 147, 80K, 80M, 99(1)
High Courts15 Oct 1974Allowed
Subramaniam Chettiar Vs A. Murugappan Chettiar and Others
Madras High Court · (1972) ILR (Mad) 198
Civil Procedure Code, 1882 — Section 258Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3)Evidence Act, 1872 — Section 126
High Courts14 Oct 1974
The Secretary, Palani Co-operative Sales Society, Palani and Another Vs The Presiding Officer, Labour Court, Madurai and Another
Madras High Court · AIR 1975 Mad 241 : (1975) 88 LW 191
High Courts14 Oct 1974
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs M. Hamid Sultan
Madras High Court · AIR 1975 Mad 161 : (1975) 88 LW 27
Stamp Act, 1899 — Section 57Trusts Act, 1882 — Section 82
High Courts14 Oct 1974
The Chief Controlling Revenue Authority, Board of Revenue Vs M. Hamid Sultan
Madras High Court · (1975) ILR (Mad) 382 : (1975) 88 LW 27 : (1975) 2 MLJ 36
Trusts Act, 1882 — Section 82
High Courts13 Oct 1974
S. Vaithilingam Vs S. Chandrasekaran
Madras High Court · (1974) 10 MAD CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts11 Oct 1974Dismissed
S. Srinivasachariar Vs Sri Renganatha Co-operative Stores Ltd. and another
Madras High Court · (1974) 10 MAD CK 0024
Provincial Insolvency Act, 1920 — Section 9(1)(c)Tamil Nadu Co-operative Societies Act, 1983 — Section 71, 71(1)
High Courts11 Oct 1974
Kandaswami Chettiar and Others Vs Gopal Chettiar and Others
Madras High Court · (1975) 2 MLJ 184
High Courts09 Oct 1974
Chinnathambi Rowther and Co. Vs Commissioner of Income Tax
Madras High Court · (1975) 99 ITR 490
High Courts09 Oct 1974Allowed
Kumaraswami Gounder and Others Vs D.R. Nanjappa Gounder and Others
Madras High Court · (1978) ILR (Mad) 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, 100Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 15, 16Limitation Act, 1963 — Section 27
High Courts08 Oct 1974
In Re: M. Lal and Others
Madras High Court · (1975) CriLJ 1719
Madras City Police Act, 1888 — Section 3, 49A(1)(a)(i)
High Courts07 Oct 1974Dismissed
K.B. Anwar Basha, V.M. Motors, Chetpet Vs The Regional Transport Authority Vellore and others
Madras High Court · AIR 1976 Mad 35
Motor Vehicles Act, 1988 — Section 68D
High Courts07 Oct 1974
Seth Kushiram Beharilal and Another Vs The State of Tamil Nadu and Others
Madras High Court · (1975) 1 MLJ 367
Madras Agricultural Produce Markets Act, 1959 — Section 18
High Courts01 Oct 1974
S. Srinivasan (Deceased) (by legal representatives) Vs Commissioner of Income Tax
Madras High Court · (1975) 101 ITR 94
Income Tax Act, 1961 — Section 147