High Courts04 Nov 1976
K.N.E. Jaganatha Iyer Vs State of Madras and Others
Madras High Court · (1978) 1 MLJ 19
Land Acquisition Act, 1894 — Section 4(1), 5A
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,624 of 5,229
High Courts03 Nov 1976
K.V. Radhamani Ammal Vs The Authorised, Officer, Land Reforms
Madras High Court · (1977) 90 LW 618 : (1977) 2 MLJ 149
High Courts03 Nov 1976
Commissioner of Income Tax Vs Sree Kaliswari Colour Match Works
Madras High Court · (1977) ILR (Mad) 340 : (1978) 112 ITR 346
Income Tax Act, 1961 — Section 155(5)
High Courts02 Nov 1976
S. A. RAMAKRISHNAN Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 114 ITR 253
Income Tax Act, 1961 — Section 256(1)
High Courts02 Nov 1976
Musasons Private Ltd. Vs Commissioner Of Income Tax, Madras.
Madras High Court · (1978) 111 ITR 47
Income Tax Act, 1961 — Section 147, 147(b), 256(1)
High Courts02 Nov 1976
K. Saraswathi (alias) K. Kalpana Vs P.S.S. Somasundaram Chettiar
Madras High Court · (1977) ILR (Mad) 291 : (1977) 90 LW 454 : (1977) 2 MLJ 68
High Courts02 Nov 1976
N.P. Guruswamy Vs The Collector and Inspector of Panchayat and Another
Madras High Court · (1977) 2 MLJ 326
High Courts02 Nov 1976
Nagammal Vs The State of Tamil Nadu and Another
Madras High Court · (1978) 1 MLJ 450
Land Acquisition Act, 1894 — Section 4(1)
High Courts02 Nov 1976
S.A. Ramakrishnan Vs Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 253
Income Tax Act, 1961 — Section 256(1), 3, 4
High Courts02 Nov 1976
Musasons Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 47
Income Tax Act, 1961 — Section 147
High Courts01 Nov 1976
K. M. Sankaralinga Thevar Vs Thirumalammal and Others
Madras High Court · (1977) 1 MLJ 189
High Courts01 Nov 1976
Additional Commissioner of Income Tax Vs Gordon Woodroffe and Co. (Madras) Private Ltd.
Madras High Court · (1977) 110 ITR 880
Finance Act, 1963 — Section 2(5)
High Courts29 Oct 1976
Nataraja Deekshidar Vs Aiyathurai Padayachi
Madras High Court · AIR 1977 Mad 255 : (1977) 90 LW 273 : (1977) 1 MLJ 297
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)
High Courts29 Oct 1976
Dharmalinga Thevar and Another Vs Thayumana Thevar
Madras High Court · AIR 1977 Mad 338 : (1977) 1 MLJ 269
Civil Procedure Code, 1908 (CPC) — Section 144, 145, 151, 47
High Courts28 Oct 1976
Kesava Bhagavathar Vs Vardayya Bhagavathar and Others
Madras High Court · AIR 1977 Mad 298 : (1977) ILR (Mad) 189 : (1977) 90 LW 248 : (1977) 1 MLJ 528
Evidence Act, 1872 — Section 114, 92(4)Registration Act, 1908 — Section 17(1), 49
High Courts28 Oct 1976Dismissed
Hotel Ashoka Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 347
Industrial Disputes Act, 1947 — Section 12
High Courts28 Oct 1976
C. Siddeswaran Vs R. Shanmugham Pillai
Madras High Court · (1977) 90 LW 362 : (1977) 2 MLJ 242
High Courts27 Oct 1976
Kasi Viswanathan Chettiar and Others Vs C.M. Chinnaiah Chettiar
Madras High Court · (1977) 2 MLJ 524
High Courts26 Oct 1976
Commissioner of Income Tax, Central Vs L.G. Ramamurthi and Others
Madras High Court · (1977) 110 ITR 453
Income Tax Act, 1961 — Section 256
High Courts25 Oct 1976
Sengalaneer Pillaiar Temple Vs Manickam Chettiar
Madras High Court · (1977) ILR (Mad) 18 : (1977) 90 LW 162 : (1977) 1 MLJ 425