High Courts19 Nov 1976
L.K. Shaik Mohammed Brothers Vs Commissioner of Income Tax
Madras High Court · (1978) 112 ITR 622
Income Tax Act, 1922 — Section 33, 33(4)Income Tax Act, 1961 — Section 253, 254
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,622 of 5,229
High Courts19 Nov 1976
L. K. SHAIK MOHAMMED BROTHERS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 112 ITR 622
Income Tax Act, 1961 — Section 253(4)
High Courts18 Nov 1976
Antoine Arumainadin Vs The State of Pondicherry
Madras High Court · (1976) 11 MAD CK 0055
High Courts18 Nov 1976
R.M.T.S.S. Dhanasekaran Vs State Bank of India, Dindigul
Madras High Court · AIR 1977 Mad 252
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts18 Nov 1976
Commissioner of Income Tax Vs Lucas-T.V.S. Limited (No. 1)
Madras High Court · (1977) 110 ITR 338
Income Tax Act, 1961 — Section 10(2), 43(6), 80J, 84Income Tax Rules, 1962 — Rule 19(1), 19(6)
High Courts18 Nov 1976
R.M.T.S.S. Dhanasekaran Vs State Bank of India
Madras High Court · (1977) 90 LW 341 : (1977) 1 MLJ 271
High Courts17 Nov 1976
ADDITIONAL COMMSSIONER OF Income Tax, MADRAS-II, Vs V. R. A. MANICKA MUDALIAR (DECD.) (BY L. RS.).
Madras High Court · (1978) 114 ITR 521
Income Tax Act, 1961 — Section 256(1)
High Courts17 Nov 1976
Additional Commissioner of Income Tax Vs S. Krishnaswamy Reddiar
Madras High Court · (1978) 115 ITR 505
Income Tax Act, 1961 — Section 256
High Courts17 Nov 1976
Additional Commissioner of Income Tax Vs V.R.A. Manicka Mudaliar (Decd.) (By L.Rs.)
Madras High Court · (1978) 114 ITR 521
Hindu Succession Act, 1956 — Section 8
High Courts16 Nov 1976
S. Venkataraman Vs The Deputy Registrar of Co-operative Societies and Others
Madras High Court · (1978) 1 MLJ 284
Tamil Nadu Co-operative Societies Act, 1961 — Section 71(1)
High Courts16 Nov 1976
Sri Tirumeni Alagar Devasthanam Vs The State of Tamil Nadu and Another
Madras High Court · (1978) 1 MLJ 118
Land Acquisition Act, 1894 — Section 4(1)
High Courts16 Nov 1976
Additional Commissioner of Gift-tax Vs S.V.R. Cycle Mart
Madras High Court · (1977) 110 ITR 429
Gift Tax Act, 1958 — Section 4(1)
High Courts15 Nov 1976
Palani Andavar Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 742
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts13 Nov 1976
Commissioner of Income Tax, Tamil Nadu-I Vs Simpson and Company
Madras High Court · (1980) 122 ITR 283
Income Tax Act, 1922 — Section 15C
High Courts12 Nov 1976
S. Alagu Ambalam Vs Ambakudi Panchayat in Sakkottai Panchayat Union
Madras High Court · (1977) 2 MLJ 334
High Courts12 Nov 1976
K. S. Venkataraman Vs The State of Tamil Nadu and Another
Madras High Court · (1977) 1 MLJ 317
High Courts12 Nov 1976
K.S. Venkataraman Vs State of Tamil Nadu and Another
Madras High Court · (1977) 2 LLJ 211 : (1977) 90 LW 344
Constitution of India, 1950 — Article 16
High Courts11 Nov 1976
Papammal Vs The State of Tamil Nadu
Madras High Court · (1977) 90 LW 538 : (1977) 2 MLJ 157
Constitution of India, 1950 — Article 226Madras Revenue Recovery Act, 1864 — Section 2, 5, 53, 6, 8
High Courts11 Nov 1976
TIME-AIDS (INDIA) PRIVATE LTD. Vs COMMISSIONER OF Income Tax, MADRAS-I.
Madras High Court · (1978) 112 ITR 328
Income Tax Act, 1961 — Section 256(1)
High Courts11 Nov 1976
Ramanujam and Others Vs V. Manickam and Others
Madras High Court · (1977) 2 MLJ 152