High Courts07 Dec 1976Dismissed
Associated Transports (Madras) Private Ltd. Vs The Union of India (UOI) and Others
Madras High Court · AIR 1978 Mad 173
Constitution of India, 1950 — Article 166(3), 356(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,621 of 5,229
High Courts07 Dec 1976
Addl. Commissioner of Income Tax Vs Madura South India Corporation (P.) Ltd.
Madras High Court · (1977) 110 ITR 322
Income Tax Act, 1961 — Section 214
High Courts06 Dec 1976
Akilandam Ammal Vs Indrani and Others
Madras High Court · (1977) ILR (Mad) 101 : (1977) 90 LW 39 : (1979) 2 MLJ 392
High Courts06 Dec 1976
Addl. Commissioner of Income Tax Vs Reliance Motor Co. Pvt. Ltd.
Madras High Court · (1983) 143 ITR 193
Income Tax Act, 1961 — Section 80G(5)
High Courts03 Dec 1976
S. Karuppa Gounder Vs State of Tamil Nadu
Madras High Court · (1977) 90 LW 684 : (1977) 2 MLJ 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53, 53(1)
High Courts03 Dec 1976
Leelavathy Vs Sundar Athmaseelan
Madras High Court · AIR 1977 Mad 409 : (1977) 90 LW 285
Divorce Act, 1869 — Section 10, 36
High Courts03 Dec 1976Dismissed
S. Nachimuthu Gounder Vs Chellammal and others
Madras High Court · (1977) LW(Cri) 53
Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 482
High Courts29 Nov 1976
METTUR INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 114 ITR 439
Income Tax Act, 1961 — Section 256(1)
High Courts29 Nov 1976
MADRAS AUTO SERVICE AND OTHERS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 112 ITR 540
Companies Act, 1956 — Section 217Super Profits Tax Act, 1963 — Section 9(b)
High Courts29 Nov 1976
Mettur Industries Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 439
High Courts29 Nov 1976
Commissioner of Income Tax Vs A.M.S. Mohammed Yunus
Madras High Court · (1976) 11 MAD CK 0018
Finance (No. 2) Act, 1967 — Section 2(7)Finance Act, 1968 — Section 2(6)
High Courts29 Nov 1976
Madras Auto Service and Others Vs Commissioner of Income Tax
Madras High Court · (1978) 112 ITR 540
Companies (Profits) Surtax Act, 1964 — Rule 1Companies Act, 1956 — Section 211
High Courts26 Nov 1976
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS-I Vs THIRUMAGAL MILLS LTD. ADDITIONAL COMMISSIONER OF Income Tax, MADRAS v. ADONI SPINNING AND WEAVING CO. LTD.
Madras High Court · (1977) 108 ITR 236
Super Profits Tax Act, 1963 — Section 4
High Courts26 Nov 1976
Additional Commissioner of Income Tax Vs Thirumagal Mills Ltd. and Adoni Spinning and Weaving Co. Ltd.
Madras High Court · (1977) 108 ITR 236
Companies Act, 1956 — Section 211
High Courts26 Nov 1976
Ramasubramania Mudaliar and Another Vs Soorianarayana Iyer and Others
Madras High Court · AIR 1977 Mad 297 : (1977) ILR (Mad) 200 : (1977) 90 LW 271
Limitation Act, 1963 — Article 148, 61Transfer of Property Act, 1882 — Section 60
High Courts24 Nov 1976
Commissioner of Income Tax Vs Lucas-T.V.S. Ltd. (No. 2)
Madras High Court · (1977) 110 ITR 346
Income Tax Act, 1961 — Section 32(2), 80E
High Courts24 Nov 1976
COMMISSIONER OF Income Tax Vs SMT. RAHIMA BI.
Madras High Court · (1977) 107 ITR 810
Income Tax Act, 1922 — Section 66(1)
High Courts22 Nov 1976
Animuthu Vs Gandhiammal and Another
Madras High Court · AIR 1977 Mad 372 : (1977) ILR (Mad) 301 : (1977) 90 LW 390
Hindu Adoptions and Maintenance Act, 1956 — Section 19, 22, 22(1)
High Courts22 Nov 1976
E. Radhakrishnan Vs M.S.A. Subramania Mudaliar and Another
Madras High Court · (1977) 90 LW 86 : (1977) 1 MLJ 440
High Courts19 Nov 1976
S.S. Purushotham Chettiar Vs S. Parasumal Sowcar
Madras High Court · (1977) ILR (Mad) 39 : (1977) 90 LW 47 : (1977) 1 MLJ 275