High Courts11 Nov 1976
Lakshmi Paper Industries Vs Commissioner of Income Tax
Madras High Court · (1977) 109 ITR 447
Income Tax Act, 1961 — Section 34(3)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,623 of 5,229
High Courts11 Nov 1976
Time-Aids (India) Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 112 ITR 328
Income Tax Act, 1961 — Section 256(1)
High Courts11 Nov 1976
K.R. Velayudha Mudaliar and Sons Vs Additional Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 381
Income Tax Act, 1961 — Section 271(1), 271(2)
High Courts10 Nov 1976
Yercaud Coffee Curing Works Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 787
Income Tax Act, 1922 — Section 23A
High Courts10 Nov 1976
The Posts and Telegraphs Board, New Delhi Vs M.A. Hanumanthan
Madras High Court · (1976) 11 MAD CK 0005
Constitution of India, 1950 — Article 226
High Courts10 Nov 1976
Thellur M. Dharmarajan, Editor, "Vidivelli", Tamil Daily and Others Vs The Union of India (UOI) and Others
Madras High Court · (1977) ILR (Mad) 109 : (1977) 90 LW 145 : (1977) 2 MLJ 22
High Courts09 Nov 1976
K.P. Kannan Vs The Deputy Commissioner (Excise) Mahe
Madras High Court · (1976) 11 MAD CK 0060
High Courts09 Nov 1976
The Karivaradaraja Perumal Temple at Pollachi Vs K.S.J. Raju Chettiar and other
Madras High Court · (1978) ILR (Mad) 276
Limitation Act, 1963 — Section 27, 28
High Courts09 Nov 1976
Marimuthu Udayar and Others Vs Rajamanickam
Madras High Court · (1977) 1 MLJ 253
High Courts09 Nov 1976
Munusamy Achari Vs Rajambal Ammal and Others
Madras High Court · AIR 1977 Mad 228 : (1977) ILR (Mad) 380 : (1977) 90 LW 129 : (1977) 1 MLJ 371
Hindu Succession Act, 1956 — Section 14, 15, 16, 6, 8Limitation Act, 1963 — Article 65
High Courts09 Nov 1976Allowed
Sri Karivardaraja Perumal Temple and Others Vs K.S.J. Raju Chettiar and Others
Madras High Court · (1978) ILR (Mad) 276
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1908 — Section 28Limitation Act, 1963 — Section 27
High Courts08 Nov 1976
Mathu Velu Udayar Vs The State of Tamil Nadu
Madras High Court · (1977) 90 LW 627 : (1977) 2 MLJ 117
Constitution of India, 1950 — Article 226
High Courts05 Nov 1976
Krishnaswami Naidu Vs The Revenue Divisional Officer and Others
Madras High Court · (1977) 2 MLJ 496
Constitution of India, 1950 — Article 226, 309
High Courts05 Nov 1976
Thangathammal, Proprietrix, Krishna Vilas Rice Mill Vs Secretary, Food Department and Others
Madras High Court · (1977) ILR (Mad) 40 : (1977) 90 LW 396 : (1977) 2 MLJ 221
High Courts05 Nov 1976
Hayara Bai Vs Mohammed Adami Sait etc.
Madras High Court · AIR 1977 Mad 374 : (1977) 90 LW 498
High Courts05 Nov 1976
K.M.S. Abdul Hasan Vs The Tiruvarur Municipality
Madras High Court · (1978) 91 LW 61 : (1978) 1 MLJ 121
Tamil Nadu District Municipalities Act, 1920 — Section 82(2)
High Courts04 Nov 1976
The Workmen of Hindustan Teleprinters Limited Vs The Regional Provident Fund Commissioner and Another
Madras High Court · (1977) 90 LW 613 : (1977) 2 MLJ 272
High Courts04 Nov 1976Allowed
The State of Tamil Nadu Vs The Hindu
Madras High Court · (1978) 41 STC 105
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 38
High Courts04 Nov 1976
S. Sadasivam Vs Commissioner of Agricultural Income Tax
Madras High Court · (1979) 116 ITR 438
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 17, 29(1)
High Courts04 Nov 1976
State of Tamil Nadu Vs P. Subbiah Thevar
Madras High Court · (1977) 109 ITR 445
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2, 3(1)