High Courts25 Oct 1976
Roshan N.M.A. Karim Oomar and Co. and Others Vs Kaka Mohamed Ghouse Sahib and Co.
Madras High Court · AIR 1977 Mad 175 : (1977) ILR (Mad) 240 : (1977) 90 LW 237 : (1977) 1 MLJ 503
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,625 of 5,229
High Courts25 Oct 1976
Madras Steelware Industry, Madras Vs Joint Chief Controller of Imports and Exports, Madras and Others
Madras High Court · AIR 1977 Mad 377 : (1976) 89 LW 408
Constitution of India, 1950 — Article 226
High Courts25 Oct 1976
Karuppanna Konar and Others Vs Govindan alias Logendran, through his maternal grandfather and next friend M. Arumuga Konar and Another
Madras High Court · (1977) 90 LW 176 : (1977) 1 MLJ 326
High Courts25 Oct 1976
Commissioner of Income Tax Vs K.V. Muniswamy Mudaliar
Madras High Court · (1976) 10 MAD CK 0014
Income Tax Act, 1961 — Section 256(2)
High Courts25 Oct 1976
Controller of Estate Duty Vs Estate of Late T.R. Muthurangam
Madras High Court · (1978) 115 ITR 729
Estate Duty Act, 1953 — Section 64(1)
High Courts23 Oct 1976
Nagheetha Maracair Vs Govindaswami Naidu and Others
Madras High Court · (1977) ILR (Mad) 60 : (1977) 1 MLJ 411
High Courts21 Oct 1976
S.S. Khader Mohammed Rowther and Co. Vs G.S. Sundaram and Bros.
Madras High Court · AIR 1977 Mad 379 : (1977) 1 MLJ 268
High Courts20 Oct 1976Dismissed
South India Viscose Ltd. Vs State of Tamil Nadu
Madras High Court · (1980) 46 STC 7
Central Sales Tax Act, 1956 — Section 2, 3, 5
High Courts19 Oct 1976
The commissioner, Corporation of Madras Vs P.G. Arunachalam
Madras High Court · (1977) 2 MLJ 274
High Courts19 Oct 1976Dismissed
Janaki Ammal Vs Rajammal
Madras High Court · (1977) ILR (Mad) 447
Transfer of Property Act, 1882 — Section 54, 58, 6
High Courts19 Oct 1976
Chendamarai and Others Vs Special Tahsildar, Land Acquisition (Miscellaneous Scheme) and Another
Madras High Court · (1977) 2 MLJ 505
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12, 17, 4, 5A, 6
High Courts19 Oct 1976
Additional Commissioner of Income Tax Vs South India Carbonic Gas Industries Ltd.
Madras High Court · (1977) 109 ITR 700
Income Tax Act, 1961 — Section 34, 34(3)
High Courts18 Oct 1976
Muthu Krishna Naidu and Others Vs T.M. Thamothara Chowdary and Others
Madras High Court · (1978) 1 MLJ 351
High Courts18 Oct 1976
VE. A. Firm and Others Vs The Indian Overseas Bank Ltd. and Another
Madras High Court · (1977) ILR (Mad) 233 : (1977) 90 LW 322 : (1977) 2 MLJ 354
High Courts18 Oct 1976
Controller of Estate Duty Vs Estate of Late M. Kuppuswami Naicker
Madras High Court · (1977) 110 ITR 127
Estate Duty Act, 1953 — Section 62(1)
High Courts18 Oct 1976
R. Manickam and Others Vs The Union Territory of Pondicherry and Another
Madras High Court · (1978) 1 MLJ 28
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts15 Oct 1976
Sreepathi Hosiery Mills (P.) Ltd., and Another Vs Chitra Knitting Company
Madras High Court · (1977) 90 LW 350 : (1977) 1 MLJ 222
Civil Procedure Code, 1908 (CPC) — Section 19, 20
High Courts15 Oct 1976
Sreepathi Hosiery Mills (P) Ltd., Calcutta and Another Vs Chitra Knitting Co., Tiruppur
Madras High Court · AIR 1977 Mad 258 : (1977) 90 LW 350
Civil Procedure Code, 1908 (CPC) — Section 19, 20
High Courts15 Oct 1976
K. Daniel Nadar and Others Vs R. Ananthan Pillai and Others
Madras High Court · (1978) 1 MLJ 125
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11