High Courts15 Oct 1976
Rajammal Vs Janaki Ammal and Others
Madras High Court · (1977) ILR (Mad) 313 : (1977) 90 LW 117 : (1977) 1 MLJ 264
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,626 of 5,229
High Courts15 Oct 1976
Miss Sathya Rao (Represented by father and guardian U.N.R. Rao) and Others Vs The University of Madras and Others
Madras High Court · (1977) 2 MLJ 403
High Courts14 Oct 1976
The State Wakf Board, Madras Vs Ibrahim Sahib and Others
Madras High Court · (1977) 90 LW 351 : (1977) 1 MLJ 324
High Courts14 Oct 1976
Poomalai Vs Ramalingam
Madras High Court · AIR 1977 Mad 411 : (1977) ILR (Mad) 365 : (1977) 90 LW 191 : (1977) 1 MLJ 494
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Oct 1976
Karuppammal and Others Vs T.U. Poosari and Others
Madras High Court · AIR 1977 Mad 302 : (1976) 1 MLJ 170
High Courts12 Oct 1976
T. B. Hanumantharaj (Decd.) (By Legal Representatives) Vs Commissioner Of Income Tax, Madras-I.
Madras High Court · (1978) 111 ITR 414
Income Tax Act, 1922 — Section 23, 28, 28(1)(c), 34(3), 66(1)
High Courts12 Oct 1976
T.B. Hanumantharaj (decd.) (by legal representatives) Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 414
Income Tax Act, 1922 — Section 28(1), 34(3)
High Courts11 Oct 1976
International Business Corporation Vs D. Joseph, represented by State Labour Union and Others
Madras High Court · (1977) 90 LW 654 : (1977) 2 MLJ 331
High Courts11 Oct 1976
A. Sankarasadasivam and Another Vs A. Kumaravel and Others
Madras High Court · AIR 1977 Mad 259 : (1977) ILR (Mad) 432 : (1977) 90 LW 77 : (1977) 1 MLJ 342
Arbitration Act, 1940 — Section 2, 32, 33, 34
High Courts11 Oct 1976
Venkatesa Colour Works Vs Commissioner of Income Tax
Madras High Court · (1977) 108 ITR 309
Income Tax Act, 1961 — Section 37Industrial Disputes Act, 1947 — Section 25FFF
High Courts11 Oct 1976
V.K.S. Mohammed Noorudeen Vs Sri Bava Oushadeeswaraswami Devasthanam, Thiruthuraipoondi
Madras High Court · (1976) 10 MAD CK 0001
High Courts08 Oct 1976
T.V. Duraiswamy Naicker and Others Vs E. Balasubramanian and Another
Madras High Court · AIR 1977 Mad 304 : (1977) ILR (Mad) 288 : (1977) 90 LW 262
Guardians and Wards Act, 1890 — Section 28Hindu Minority and Guardianship Act, 1956 — Section 4
High Courts08 Oct 1976
Muthalu Ammal Vs A.V. Amudham alias Pichamani
Madras High Court · (1977) 90 LW 557 : (1977) 2 MLJ 215
High Courts08 Oct 1976
Controller of Estate Duty Vs Estate of Pichai Thambi (by accountable person)
Madras High Court · (1978) 111 ITR 711
Estate Duty Act, 1953 — Section 14Insurance Act, 1938 — Section 39
High Courts08 Oct 1976
CONTROLLER OF ESTATE DUTY, MADRAS Vs ESTATE OF PICHAI THAMBI. (BY ACCOUNTABLE PERSON).
Madras High Court · (1978) 111 ITR 711
Estate Duty Act, 1953 — Section 64(1)Income Tax Act, 1922 — Section 15Insurance Act, 1938 — Section 39
High Courts06 Oct 1976
Commissioner of Income Tax Vs L. Alagusundaram Chettiar
Madras High Court · (1977) 109 ITR 508
Income Tax Act, 1922 — Section 2(6A)
High Courts06 Oct 1976
Premier Insurance Company Ltd. Vs Commissioner of Income Tax
Madras High Court · (1977) 109 ITR 637
Income Tax Act, 1961 — Rule 5
High Courts06 Oct 1976Allowed
Sharda Silicate and Chemical Industries Vs Collector of Central Excise and Another
Madras High Court · (1979) 4 ELT 20
Central Excise Rules, 1944 — Rule 10, 173JCentral Excises and Salt Act, 1944 — Section 4