High Courts20 Sept 1976
K. Sankaranarayana Iyer and Sons and Another Vs Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 571
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,628 of 5,229
High Courts16 Sept 1976
Commissioner of Income Tax Vs L.M. Van Moppes Diamond Tools (India) Ltd.
Madras High Court · (1977) 107 ITR 386
Income Tax Act, 1961 — Section 71, 72, 80E
High Courts16 Sept 1976
State of Tamil Nadu Vs P. Velayutha Padayachi
Madras High Court · (1977) 109 ITR 468
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2
High Courts15 Sept 1976
Kali Gounder Vs Palani Gounder and Others
Madras High Court · AIR 1977 Mad 266 : (1977) ILR (Mad) 457 : (1977) 90 LW 195
Transfer of Property Act, 1882 — Section 53
High Courts15 Sept 1976
Abdul Muthaliff and Others Vs Ayisha Bibi and Others
Madras High Court · (1978) ILR (Mad) 327
High Courts14 Sept 1976
A. K. D. DHARMARAJA Vs CONTROLLER OF ESTATE DUTY, MADRAS.
Madras High Court · (1978) 111 ITR 72
Estate Duty Act, 1953 — Section 64(1)Income Tax Act, 1961 — Section 2(22)(e)
High Courts14 Sept 1976
Annamalai Gounder Vs Chinnathambi Gounder and Others
Madras High Court · (1977) 1 MLJ 385
High Courts14 Sept 1976
A.K.D. Dharmaraja Vs Controller of Estate Duty
Madras High Court · (1977) ILR (Mad) 180
Income Tax Act, 1961 — Section 34(3)
High Courts14 Sept 1976
Controller of Estate Duty Vs Gowrishankar Damani
Madras High Court · (1977) 109 ITR 649
Estate Duty Act, 1953 — Section 12, 60(1)
High Courts13 Sept 1976
COMMISSIONER OF Income Tax, MADRAS-I Vs ABDUL KHADER MOTOR AND LORRY SERVICE.
Madras High Court · (1978) 112 ITR 360
Income Tax Act, 1961 — Section 256(1)
High Courts13 Sept 1976
Commissioner of Income Tax Vs Abdul Khader Motor and Lorry Service
Madras High Court · (1978) 112 ITR 360
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 2(47), 256(1), 41(2), 45, 53
High Courts13 Sept 1976
Essorde Industrial Vs Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 298
Income Tax Act, 1961 — Section 139(1), 183, 271(1), 271(2), 271(3)
High Courts10 Sept 1976
A.V. Rajadurai Nadar Vs P. Ayya Nadar and Another
Madras High Court · AIR 1977 Mad 237 : (1977) 1 MLJ 194
Trade and Merchandise Marks Act, 1958 — Section 2
High Courts10 Sept 1976
M. Palaniswamy Gounder Vs Nachimuthu Gounder and Others
Madras High Court · (1977) 2 MLJ 131
High Courts10 Sept 1976
Meenakshisundaram and Another Vs Paul Asari
Madras High Court · (1977) 90 LW 276 : (1977) 1 MLJ 537
High Courts10 Sept 1976Allowed
In Re: Mani
Madras High Court · (1979) LW(Cri) 37
Madras City Police Act, 1888 — Section 65
High Courts10 Sept 1976
Chand Basha Vs Pyari Bi
Madras High Court · (1978) 1 MLJ 46
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30
High Courts09 Sept 1976
R. Thathadesika Thathachariar and Another Vs K.V. Alagia Manavala Jeevaswamy died and Others
Madras High Court · (1977) 2 MLJ 247
High Courts09 Sept 1976Dismissed
Easun Engineering Co. Ltd. Vs The Government of Madras
Madras High Court · (1977) 40 STC 220
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 18
High Courts09 Sept 1976Dismissed
Deputy Commissioner of Commercial Taxes Vs N. Subramaniam Chettiar
Madras High Court · (1977) 40 STC 434
Tamil Nadu General Sales Tax Act, 1959 — Section 10