COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,620 of 5,229

High Courts16 Dec 1976Dismissed

Traders and Traders, Importers and Exporters and Manufacturers, Representatives Madras Vs State of Tamil Nadu

Madras High Court · AIR 1978 Mad 1 : (1977) 40 STC 289

Tamil Nadu General Sales Tax Act, 1959 — Section 13(5), 2Tamil Nadu General Sales Tax Rules, 1959 — Rule 5A

High Courts16 Dec 1976

Commissioner of Income Tax Vs Madurai Ramnad Transports (P.) Ltd.

Madras High Court · (1976) 12 MAD CK 0016

Income Tax Act, 1961 — Section 45, 52(1), 52(2)

High Courts16 Dec 1976

Commissioner of Income Tax Vs Emcete and Sons (P.) Ltd.

Madras High Court · (1977) 109 ITR 491

Income Tax Act, 1961 — Section 80K, 80M, 99(1)

High Courts16 Dec 1976Dismissed

Gordon Woodroffe and Co. P. Ltd. Vs State of Tamil Nadu

Madras High Court · (1977) 40 STC 130

Central Sales Tax Act, 1956 — Section 14, 15, 8Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 4A

High Courts16 Dec 1976Allowed

Madras Rubber Factory Limited Vs The State of Tamil Nadu

Madras High Court · (1978) 41 STC 55

Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 31

High Courts16 Dec 1976

Controller of Estate Duty Vs Estate of Late R. Ramanujam

Madras High Court · (1977) 108 ITR 273

Estate Duty Act, 1953 — Section 15

High Courts15 Dec 1976

Additional Commissioner of Income Tax Vs A.R. Sahasranamam

Madras High Court · (1977) 109 ITR 493

Income Tax Act, 1961 — Section 63

High Courts15 Dec 1976

L.K. Shaik Mohd. Bros. Vs Commissioner of Income Tax

Madras High Court · (1977) 110 ITR 808

Income Tax Act, 1961 — Section 256, 256(1)

High Courts15 Dec 1976

Padmavathi and Bheema Raja Vs The State of Tamil Nadu

Madras High Court · (1978) ILR (Mad) 135 : (1978) 91 LW 80 : (1978) 1 MLJ 223

Land Acquisition Act, 1894 — Section 4(1), 5A(1)

High Courts14 Dec 1976

The Management of Industrial Chemicals Limited Vs The Presiding Officer, Labour Court and Others

Madras High Court · (1977) ILR (Mad) 247 : (1977) 90 LW 490 : (1977) 1 MLJ 389

High Courts14 Dec 1976

Industrial Chemical Ltd. Vs Labour Court and Others

Madras High Court · (1977) 2 LLJ 137

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 25Tamil Nadu Shops and Establishments Act, 1947 — Section 2, 25F, 25G, 25H, 33

High Courts14 Dec 1976Allowed

The Management of Safire Theatre, Madras Vs The Additional Commissioner for Workmen's Compensation, Madras and Others

Madras High Court · AIR 1978 Mad 14 : (1977) ILR (Mad) 349 : (1977) 2 LLJ 312 : (1977) 90 LW 490

Constitution of India, 1950 — Article 254, 254(1)Industrial Disputes Act, 1947 — Section 10, 25J(1), 2A, 31Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1), 41(3)

High Courts14 Dec 1976

Commissioner of Income Tax Vs Smt. Vijayanthimala

Madras High Court · (1976) 12 MAD CK 0019

Income Tax Act, 1961 — Section 220, 220(2), 221, 221(1)

High Courts14 Dec 1976

Vellore Electric Corporation Ltd. Vs Commissioner of Income Tax

Madras High Court · (1977) 109 ITR 454

High Courts13 Dec 1976

K.P. Abdul Kareem Hajee and Another Vs Director, Enforcement Directorate

Madras High Court · (1977) 2 MLJ 47

High Courts09 Dec 1976

Ramanlal Kamdar Vs Commissioner of Income Tax

Madras High Court · (1977) 108 ITR 73

Income Tax Act, 1961 — Section 256(1)

High Courts08 Dec 1976

U. Arunachalam Vs The Special Tahsildar for Land Acquisition (Harijan Welare)

Madras High Court · (1977) 2 MLJ 508

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12, 18, 18(2), 31, 4

High Courts08 Dec 1976

Venkataswami Reddiar Vs Thirukamu Reddiar and Others

Madras High Court · (1977) ILR (Mad) 205 : (1977) 90 LW 244 : (1977) 1 MLJ 524

High Courts08 Dec 1976

Commissioner of Income Tax Vs Commercial Laws of India Pvt. Ltd.

Madras High Court · (1977) 107 ITR 822

Finance Act, 1968 — Section 2(6)

High Courts08 Dec 1976

N.R. Uthandam Transports (P.) Ltd. Vs Commissioner of Income Tax

Madras High Court · (1983) 14 TAXMAN 460