High Courts24 Jan 1977
C. Gangadharan Vs Alandur Municipality
Madras High Court · (1977) 2 MLJ 159
Constitution of India, 1950 — Article 226Merchant Shipping Act, 1958 — Section 456Tamil Nadu District Municipalities Act, 1920 — Section 2, 249
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,618 of 5,229
High Courts22 Jan 1977Dismissed
Mrs. Alphensa Vs Paul Sanker and others
Madras High Court · (1977) LW(Cri) 192
Criminal Procedure Code, 1973 (CrPC) — Section 126, 248(1), 313Hindu Marriage Act, 1955 — Section 10, 13(i), 17, 2, 27(b)Penal Code, 1860 (IPC) — Section 109, 494, 496
High Courts22 Jan 1977Allowed
A. Malaichamey and Others Vs P. Muthandi and Others
Madras High Court · (1977) 01 MAD CK 0003
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(2), 4
High Courts20 Jan 1977
T.B. Venkatachalam and Others Vs Tamil Nadu Electricity Board
Madras High Court · (1978) 1 LLJ 99
Constitution of India, 1950 — Article 226
High Courts20 Jan 1977Allowed
V.K. Somasundara Pandarasannadhi Vs The State of Tamil Nadu
Madras High Court · AIR 1978 Mad 41
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 3, 3(3)
High Courts19 Jan 1977Dismissed
Deputy Commissioner (C.T.) Vs South India Textile Research Association
Madras High Court · (1978) 41 STC 197
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts19 Jan 1977Dismissed
State of Tamil Nadu Vs Kannagi Engineering Works
Madras High Court · (1979) 43 STC 491
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts19 Jan 1977Dismissed
State of Tamil Nadu Vs Sri Lakshmi Saraswathi Textiles (Arni) P. Ltd.
Madras High Court · (1978) 41 STC 374
Central Sales Tax Act, 1956 — Section 2
High Courts19 Jan 1977Allowed
Deputy Commissioner of Commercial Taxes Vs K. Sowrirajan
Madras High Court · (1977) 40 STC 359
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts19 Jan 1977Allowed
Deputy Commissioner (C. T.), Coimbatore Division Vs P. Subramania Chettiar
Madras High Court · (1977) 40 STC 439
Central Sales Tax Act, 1956 — Section 14
High Courts19 Jan 1977
Deputy Commissioner (C.T.), Coimbatore Division Vs L.G. Balakrishnan
Madras High Court · (1978) 41 STC 58
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts18 Jan 1977
Additional Commissioner of Income Tax Vs E. Bhoopathy
Madras High Court · (1978) 113 ITR 188
Income Tax Act, 1961 — Section 271(1)
High Courts18 Jan 1977
Controller of Estate Duty Vs Estate of Late Chandravadanam Ammal and Another (by accountable persons)
Madras High Court · (1978) 111 ITR 50
Estate Duty Act, 1953 — Section 62(1)
High Courts18 Jan 1977
K.P. Periyannan (fit person) Sri Venugopalakrishnaswamy Temple Vs Deity Venugopalakrishnaswamy represented by Poojari Nallappan and Another
Madras High Court · (1978) 1 MLJ 362
High Courts18 Jan 1977
CONTROLLER OF ESTATE DUTY, MADRAS Vs ESTATE OF LATE CHANDRAVADANAM AMMAL AND ANOTHER.
Madras High Court · (1978) 111 ITR 50
Estate Duty Act, 1953 — Section 64(1)
High Courts12 Jan 1977Dismissed
N. Ramaswamy Naicker and Others Vs V.G. Ramaswamy Naicker and Others
Madras High Court · (1978) ILR (Mad) 83
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Transfer of Property Act, 1882 — Section 19
High Courts12 Jan 1977
K.S. Ramaswamy and M.R. Dass Vs Union of India (UOI) and Others
Madras High Court · (1977) 1 LLJ 211
Constitution of India, 1950 — Article 14, 15, 16, 359General Clauses Act, 1897 — Section 14LIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 3, 40, 41, 43
High Courts11 Jan 1977Dismissed
V. Ramaswami Naidu and Others Vs Syndicate Bank
Madras High Court · AIR 1978 Mad 238
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30
High Courts11 Jan 1977
Vasudevan, R.M.S. Union Vs Lotus Mills Ltd. and Another
Madras High Court · (1977) 2 LLJ 483
Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 5(1)
High Courts11 Jan 1977
V. Ramaswami Naidu, formerly Managing Director, Kadri Mills Limited and Others Vs Syndicate Bank
Madras High Court · (1977) 1 MLJ 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 34 Rule 14