High Courts15 Feb 1977
Chellammal Vs Angamuthu and Others
Madras High Court · (1978) CriLJ 752
Evidence Act, 1872 — Section 35, 74(1)(iii)Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,616 of 5,229
High Courts10 Feb 1977
Nagamalai Thevar Vs Pandaram and Another
Madras High Court · AIR 1977 Mad 347 : (1977) ILR (Mad) 97 : (1977) 90 LW 521
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Constitution of India, 1950 — Article 120, 144
High Courts10 Feb 1977
Deputy Commissioner (C.T.), Coimbatore Division Vs South India Viscose Ltd.
Madras High Court · (1977) 40 STC 442
Central Sales Tax Act, 1956 — Section 2
High Courts10 Feb 1977
Meenambal and Others Vs Chockalinga Chettiar and Others
Madras High Court · AIR 1978 Mad 230 : (1977) ILR (Mad) 47 : (1978) 91 LW 49 : (1977) 90 LW 49 : (1978) 1 MLJ 398
Limitation Act, 1963 — Article 60
High Courts10 Feb 1977Dismissed
Imperial Match Works Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 397
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts10 Feb 1977Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs L.G. Balakrishna and Brothers (P.) Ltd.
Madras High Court · (1979) 43 STC 258
High Courts09 Feb 1977
W.S. Insulators of India Ltd. Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (1977) 2 MLJ 424
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts09 Feb 1977
Commissioner of Income Tax Vs J.K.A. Subramania Chettiar
Madras High Court · (1977) 110 ITR 602
Income Tax Act, 1961 — Section 139(5), 271(1), 271(4A)
High Courts09 Feb 1977Allowed
V. Bapu Kalingarayar Vs Rajam and Another
Madras High Court · AIR 1978 Mad 192
Civil Procedure Code, 1908 (CPC) — Section 100, 105(1)Negotiable Instruments Act, 1881 (NI) — Section 78, 8
High Courts08 Feb 1977Dismissed
Dunlop India Ltd. Vs Joint Commercial Tax Officer, Mount Road II Division
Madras High Court · (1978) 41 STC 41
Tamil Nadu General Sales Tax Act, 1959 — Section 32, 33, 34, 37, 55
High Courts07 Feb 1977
R. Srinivasan Vs S.P. Krishnamoorthy Sarma and Others
Madras High Court · (1978) 1 MLJ 452
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Feb 1977
Rengaraj Naidu and Others Vs Bakthavatsalam
Madras High Court · (1977) ILR (Mad) 157 : (1977) 90 LW 143 : (1977) 2 MLJ 57
High Courts07 Feb 1977Allowed
Chinnathayi and Others Vs Narayanaswami Kounder and Others
Madras High Court · AIR 1978 Mad 161 : (1977) 90 LW 702 : (1978) 1 MLJ 49
Hindu Marriage Act, 1955 — Section 15Marriage Laws (Amendment) Act, 1976 — Section 39
High Courts07 Feb 1977
Kumaraswami Gounder and Others Vs Subba Gounder and Others
Madras High Court · (1978) 1 MLJ 305
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts05 Feb 1977
S. Chockalingan Poosari and Others Vs S.V. Ramaswami Poosari and Others
Madras High Court · AIR 1977 Mad 169 : (1977) 1 MLJ 146
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 26(6)
High Courts04 Feb 1977Dismissed
The State of Tamil Nadu Vs Jakthi Veliyeetakam
Madras High Court · (1977) 40 STC 466
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 36, 38
High Courts04 Feb 1977Dismissed
M.R. Pratap Vs V.M. Muthukrishnan, Income Tax Officer
Madras High Court · (1977) 110 ITR 655
Companies Act, 1956 — Section 197A, 2(24)Income Tax Act, 1961 — Section 2(2), 2(20), 2(24), 2(35), 271(1)
High Courts04 Feb 1977
Karuppanna Gounder and Others Vs Chennimalai Gounder
Madras High Court · (1977) 1 MLJ 491
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 44
High Courts03 Feb 1977
R.M.AR.AR.RM.AR. Ramanathan Chettiar Vs The Commissioner for Hindu Religious and Charitable Endowments, Madras and others
Madras High Court · (1977) 02 MAD CK 0045
High Courts03 Feb 1977
The State of Tamil Nadu Vs S. Syam Steel Rolling Mills (P.) Ltd.
Madras High Court · (1977) 40 STC 156
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 38, 4