High Courts02 Feb 1977
COMMISSIONER OF WEALTH-TAX, MADRAS Vs P. C. M. SUNDARAPANDIAN AND OTHERS.
Madras High Court · (1978) 114 ITR 367
Finance Act, 1969 — Section 24(c)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,617 of 5,229
High Courts02 Feb 1977Allowed
S. Rajagopala Naicker Vs The Government of Pondicherry
Madras High Court · (1977) 40 STC 228
Pondicherry General Sales Tax Act, 1967 — Section 41
High Courts02 Feb 1977
Additional Commissioner of Income Tax Vs Madras Cements Ltd.
Madras High Court · (1977) 110 ITR 281
Income Tax Act, 1961 — Section 43(3)
High Courts02 Feb 1977
G. Subramania Mudaliar and Others Vs The Ideal Finance Corporation, Partnership Firm
Madras High Court · AIR 1977 Mad 358 : (1977) 90 LW 484
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts02 Feb 1977
R.P. Ganesan and Others Vs The Collector of Madras
Madras High Court · (1978) 91 LW 151 : (1978) 1 MLJ 280
Land Acquisition Act, 1894 — Section 10, 11, 12(2), 18, 25
High Courts02 Feb 1977
Commissioner of Wealth-tax Vs P.C.M. Sundarapandian and Others
Madras High Court · (1978) 114 ITR 367
Finance Act, 1969 — Section 24Wealth Tax Act, 1957 — Section 18(1)
High Courts01 Feb 1977
Rasiklal Kamdar (by L. Rs.) Vs Commissioner of Income Tax
Madras High Court · (1977) 109 ITR 56
Income Tax Act, 1961 — Section 139(1), 141, 154, 207(2)
High Courts01 Feb 1977
Additional Commissioner of Income Tax Vs Dr. M.K. Krishna Menon
Madras High Court · (1977) 109 ITR 204
Income Tax Act, 1961 — Section 16
High Courts31 Jan 1977
Commissioner of Income Tax Vs Aruna Sugars Ltd.
Madras High Court · (1977) 01 MAD CK 0040
Income Tax Act, 1961 — Section 2, 256(1)
High Courts28 Jan 1977
Kottayan Asari and Another Vs Gopalan alias Andi Asari and Another
Madras High Court · (1977) 2 MLJ 310
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts28 Jan 1977
Velu Pandar and Others Vs Prakasam alias Padmini
Madras High Court · (1978) 1 MLJ 141
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts27 Jan 1977
Ranga Iyengar Vs Sivaswami Pandaram
Madras High Court · AIR 1977 Mad 364 : (1977) ILR (Mad) 70 : (1977) 90 LW 559
Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 109
High Courts27 Jan 1977
V. VAIDYASUBRAMANIAM Vs COMMISSIONER OF WEALTH-TAX, MADRAS.
Madras High Court · (1977) 108 ITR 538
Wealth Tax Act, 1957 — Section 4(1)(a)(i)
High Courts27 Jan 1977
Nachimuthu Gounder Vs Commissioner of Agricultural Income Tax
Madras High Court · (1977) 109 ITR 256
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34, 35, 54, 54(1)
High Courts27 Jan 1977
V. Vaidyasubramaniam Vs Commissioner of Wealth-tax
Madras High Court · (1977) 108 ITR 538
Wealth Tax Act, 1957 — Section 4(1), 5(1)
High Courts25 Jan 1977
M.O.A. Rahaman Sait and Another Vs Commissioner of Agricultural Income Tax and Another
Madras High Court · (1978) 111 ITR 226
Tamil Nadu Agricultural Income Tax (Amendment) Act, 1958 — Section 34Tamil Nadu Agricultural Income Tax (Amendment) Act, 1966 — Section 10Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
High Courts25 Jan 1977
Commissioner of Income Tax (Central) Vs Kandaswami Weaving Factory and Co.
Madras High Court · (1977) 110 ITR 84
Income Tax Act, 1961 — Section 183, 271(1), 271(2)
High Courts25 Jan 1977
M.O.A. Rahaman Sait and Another Vs Commissioner of Agricultural Income Tax, Madras, and Another
Madras High Court · (1978) 111 ITR 226
Constitution of India, 1950 — Article 226
High Courts24 Jan 1977
Commissioner of Income Tax Vs C.T. Oppilal Achi
Madras High Court · (1977) 109 ITR 126
Income Tax Act, 1961 — Section 2(17), 46(2)
High Courts24 Jan 1977
Additional Commissioner of Income Tax Vs M.B. Rajeswari
Madras High Court · (1978) ILR (Mad) 423 : (1977) 110 ITR 443
Income Tax Act, 1961 — Section 23(1), 23(2)