High Courts07 Jan 1977
Md. Salih Sahib Vs T.C. Adam Sahib
Madras High Court · (1977) 2 MLJ 111
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,619 of 5,229
High Courts07 Jan 1977
A.M. Kulandaiswamy Vs S. Sherfuddin
Madras High Court · (1977) CriLJ 2046
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Jan 1977
In Re: Srinivasan
Madras High Court · (1977) CriLJ 2040
Madras City Police Act, 1888 — Section 65Penal Code, 1860 (IPC) — Section 25
High Courts07 Jan 1977
P.C. Govindasamy Vs Balakrishna Reddiar and Another
Madras High Court · (1977) 90 LW 707 : (1977) 2 MLJ 466
High Courts06 Jan 1977
Badrunnisa Begum Vs H. Palani Ambalam and Another
Madras High Court · (1977) 90 LW 287 : (1977) 1 MLJ 362
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11(1), 11(4), 23
High Courts04 Jan 1977
S. Gatikachala Mudaliar and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1978) 1 MLJ 109
Constitution of India, 1950 — Article 226
High Courts04 Jan 1977Allowed
Parker and Co. Vs Union of Indias (UOI) and Others
Madras High Court · (1977) 1 ELT 22
Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 12
High Courts04 Jan 1977
Commissioner of Income Tax Vs M.M. Muthiah
Madras High Court · (1977) 109 ITR 463
Income Tax Act, 1961 — Section 2(24), 280
High Courts03 Jan 1977
Controller of Estate Duty Vs R. Saraswathi Ammal
Madras High Court · (1977) 110 ITR 525
Estate Duty Act, 1953 — Section 58(4), 62
High Courts23 Dec 1976
COMMISSIONER OF INCOME TAX, MADRAS (CENTRAL) Vs EXPRESS NEWSPAPERS (P.) LTD.
Madras High Court · (1978) 111 ITR 347
Income Tax Act, 1961 — Section 256(1)
High Courts23 Dec 1976
MADRAS HOTELS ASSOCIATION Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 111 ITR 241
Income Tax Act, 1961 — Section 256(1)
High Courts23 Dec 1976
Arunachala Thevar and Others Vs Govindarajan Chettiar and Others
Madras High Court · (1977) ILR (Mad) 419 : (1977) 90 LW 543 : (1977) 2 MLJ 431
High Courts23 Dec 1976
Commissioner of Income Tax Vs Express Newspapers (P.) Ltd.
Madras High Court · (1978) 111 ITR 347
Income Tax Act, 1961 — Section 139(1), 139(2), 148, 163, 246
High Courts23 Dec 1976
Madras Hotels Association Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 241
Income Tax Act, 1961 — Section 2(15)
High Courts22 Dec 1976
W.S. Insulators of India Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1977) 2 LLJ 225
Industrial Disputes Act, 1947 — Section 10, 2
High Courts17 Dec 1976
Angalammai Ammal Vs The District Collector, Tiruchirapalli Ors.
Madras High Court · AIR 1981 Mad 104
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226Madras Revenue Recovery Act, 1864 — Section 36, 38
High Courts17 Dec 1976
L. Balakrishnan Vs The Inspector-General of Police
Madras High Court · (1977) 90 LW 412 : (1977) 2 MLJ 50
High Courts17 Dec 1976
Chandran Padayachi Vs T.V. Venkatasubramanya Vadyar and Others
Madras High Court · AIR 1977 Mad 292 : (1977) ILR (Mad) 173 : (1977) 90 LW 207
High Courts16 Dec 1976
V. Govindarajan and Brother Vs The Government of Pondicherry
Madras High Court · (1977) 40 STC 169
Pondicherry General Sales Tax Act, 1967 — Item 5 1st Schedule
High Courts16 Dec 1976Dismissed
Surya Fertilisers and Chemicals Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 538
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16