High Courts04 Mar 1977
P. Saraswathi Ammal Vs Lakshmi Ammal alias Lakshmi Kantam
Madras High Court · AIR 1978 Mad 361
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 115, 3
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,615 of 5,229
High Courts04 Mar 1977
P. Saraswathi Ammal Vs Lakshmi Ammal and Another
Madras High Court · (1977) 2 MLJ 179
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts04 Mar 1977Allowed
Muniammal Vs Raja
Madras High Court · AIR 1978 Mad 103 : (1978) ILR (Mad) 369 : (1977) 90 LW 666
Contract Act, 1872 — Section 23Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts02 Mar 1977Dismissed
Chinnaiah Kownder Vs Kattayya Kownder
Madras High Court · AIR 1978 Mad 51 : (1977) 90 LW 393
Limitation Act, 1963 — Section 27, 6(1), 8
High Courts01 Mar 1977
COMMISSIONER OF Income Tax, MADRAS Vs R. DHANDAYUTHAM AND OTHERS.
Madras High Court · (1978) 113 ITR 602
High Courts01 Mar 1977
COMMISSIONER OF Income Tax, MADRAS-II Vs BLUE MOUNTAIN ENGINEERING CORPORATION.
Madras High Court · (1978) 112 ITR 839
Income Tax Act, 1922 — Section 3
High Courts25 Feb 1977
Gopalakrishna Pillai and Another Vs Chinnapillai Padayachi and Others
Madras High Court · (1977) 2 MLJ 368
High Courts25 Feb 1977
Munia Reddiar Vs The Board of Revenue and Another
Madras High Court · (1978) 1 MLJ 7
Constitution of India, 1950 — Article 226
High Courts24 Feb 1977
Additional Commissioner of Income Tax Vs G. Venkataraman
Madras High Court · (1977) ILR (Mad) 188 : (1977) 109 ITR 247
Hindu Marriage Act, 1955 — Section 2(1)
High Courts24 Feb 1977
Additional Commissioner of Income Tax Vs Isthmian India Maritime Private Ltd.
Madras High Court · (1977) 90 LW 515
Income Tax Act, 1961 — Section 80B(5), 80O
High Courts24 Feb 1977Dismissed
Ramaswami Naidu and Another Vs Gopalakrishna Naidu and Others
Madras High Court · AIR 1978 Mad 54 : (1977) ILR (Mad) 311 : (1977) 90 LW 430
Succession Act, 1925 — Section 74Transfer of Property Act, 1882 — Section 122, 8
High Courts24 Feb 1977
Additional Commissioner of Income Tax, Madras-I Vs Isthmian India Maritime Private Ltd.
Madras High Court · (1978) 113 ITR 570
Income Tax Act, 1961 — Section 64, 80, 80B, 80B(5), 80O
High Courts23 Feb 1977
M. Varadarajulu Naidu Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 301
Income Tax Act, 1961 — Section 147
High Courts23 Feb 1977
K. Kanagasabapathy Vs City Supply Officer, Civil Supplies Department and Others
Madras High Court · (1978) 1 MLJ 184
Constitution of India, 1950 — Article 226
High Courts23 Feb 1977
M. VARADARAJULU NAIDU Vs COMMISSIONER OF Income Tax, MADRAS-II.
Madras High Court · (1978) 111 ITR 301
Income Tax Act, 1961 — Section 256(1)
High Courts18 Feb 1977
Vellore Electricity Corporation Ltd. Vs Labour Court and Others
Madras High Court · (1978) 1 LLJ 229
Industrial Disputes Act, 1947 — Section 18
High Courts16 Feb 1977Dismissed
Mohamed Sahubdheen Vs Mavula Mohaideen and Others
Madras High Court · (1978) ILR (Mad) 441
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1877 — Article 142, 144, 27, 28, 6
High Courts16 Feb 1977
Union of India (UOI) and Others Vs Ameena Bi and Others
Madras High Court · (1978) 112 ITR 863
Income Tax Act, 1922 — Section 46(2), 46(7)
High Courts16 Feb 1977
UNION OF INDIA AND OTHERS Vs AMEENA BI AND OTHERS.
Madras High Court · (1978) 112 ITR 863
Income Tax Act, 1922 — Section 46(2)
High Courts15 Feb 1977
Non-Ferrous Rolling Mills (P) Ltd. Vs The Regional Director, Employees State Insurance Corporation
Madras High Court · (1977) ILR (Mad) 324 : (1977) 90 LW 422 : (1977) 2 MLJ 169
Employees State Insurance Act, 1948 — Section 2(17)