Commissioner of Agricultural Income Tax Vs K.P. Ponnusamy Gounder (Decd.) (by L.Rs)
Madras High Court · (1977) 110 ITR 30
COURT ARCHIVE
1,04,573 judgments · page 3,613 of 5,229
Madras High Court · (1977) 110 ITR 30
Madras High Court · (1977) 110 ITR 751
Madras High Court · AIR 1978 Mad 171 : (1977) 90 LW 55
Madras High Court · (1977) 40 STC 317
Madras High Court · (1978) 91 LW 55 : (1977) 2 MLJ 481
Madras High Court · (1978) 113 ITR 99
Madras High Court · (1978) 113 ITR 99
Madras High Court · AIR 1977 Mad 386 : (1977) 90 LW 501
Madras High Court · (1977) CriLJ 1708 : (1977) ILR (Mad) 1
Madras High Court · (1977) LW(Cri) 147
Madras High Court · AIR 1978 Mad 226 : (1977) 90 LW 716 : (1978) 1 MLJ 48
Madras High Court · AIR 1978 Mad 39
Madras High Court · (1977) 2 MLJ 202
Madras High Court · (1977) 90 LW 578 : (1977) 2 MLJ 238
Madras High Court · (1978) 2 ELT 711
Madras High Court · (1978) 7 CTR 28
Madras High Court · (1978) 7 CTR 21(2)
Madras High Court · (1978) 1 MLJ 437
Madras High Court · (1977) 90 LW 636 : (1977) 2 MLJ 304
Madras High Court · (1978) 1 MLJ 146