High Courts20 Apr 1977
T. Appadurai Pillai Vs The Revenue Divisional Officer and Others
Madras High Court · (1977) 2 MLJ 511
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,611 of 5,229
High Courts20 Apr 1977
Nagarajan Vs The Executive Officer, Sri Swaminathaswamy Devasthanam and Others
Madras High Court · (1977) 90 LW 630 : (1977) 2 MLJ 328
Constitution of India, 1950 — Article 226
High Courts19 Apr 1977Allowed
The State of Tamil Nadu Vs Bombay Metal Depot
Madras High Court · (1978) 41 STC 140
Central Sales Tax Act, 1956 — Section 1, 2, 3, 6, 8Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts19 Apr 1977
Nilgiri Dairy Farm and Others Vs Manoharan
Madras High Court · (1978) 1 MLJ 357
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3), 10(3)(a), 10(3)(a)(iii), 10(3)(c)
High Courts18 Apr 1977
Commissioner of Income Tax Vs Coromandal Prodorite Private Ltd.
Madras High Court · (1977) 04 MAD CK 0014
Income Tax Act, 1961 — Section 80E
High Courts15 Apr 1977
Sulochana Vs State Registrar of Chits (Investigation and Prosecution)
Madras High Court · (1978) CriLJ 116
Criminal Procedure Code, 1973 (CrPC) — Section 469(1)(b), 473
High Courts15 Apr 1977Dismissed
V. Usman Koya Vs R. Muthukrishnan and Others
Madras High Court · AIR 1978 Mad 158 : (1977) 90 LW 711 : (1978) 1 MLJ 10
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 9(2)
High Courts14 Apr 1977Dismissed
The State of Tamil Nadu Vs Sri Venkateswara and Co.
Madras High Court · (1978) 41 STC 28
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts14 Apr 1977
The Deputy Commissioner (T.) Vs Thiru K.S.T. Raju Chettiar
Madras High Court · (1977) 2 MLJ 469
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 36(1), 36(2), 36(3), 36(5)
High Courts14 Apr 1977
Associated Industries and Another Vs First Income Tax Officer
Madras High Court · (1983) 139 ITR 269
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 120B, 193, 196
High Courts12 Apr 1977Dismissed
Haji S.P.E.S. Mohamed Aboobacker Vs The Tamil Nadu Wakf Board, Madras and Another
Madras High Court · AIR 1978 Mad 33 : (1977) 90 LW 572
Constitution of India, 1950 — Article 226(3)Waqf Act, 1954 — Section 15(1), 15(2), 43(1)
High Courts12 Apr 1977Dismissed
State of Tamil Nadu Vs Shanthi Stainless Steel Company
Madras High Court · (1977) 41 STC 270
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 3, 38, 4, 5
High Courts12 Apr 1977Allowed
Narasimha Agencies Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 217
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 8
High Courts12 Apr 1977
Haji S.P.E.S. Mohamed Aboobacker, Mutawalli of Haji Pitchai Mohideen Rowther Wakf Vs The Tamil Nadu Wakf Board and Another
Madras High Court · (1977) 90 LW 579 : (1977) 2 MLJ 164
Waqf Act, 1954 — Section 43(a)(1)
High Courts11 Apr 1977
State of Tamil Nadu Vs Ball Bearing Centre
Madras High Court · (1978) 7 CTR 53(2)
Tamil Nadu General Sales Tax Act, 1959 — Section 15(4B), 3, 3(1), 7, 7(1)
High Courts08 Apr 1977
B.M. Habeebullah Maricar Vs Periaswami and Others
Madras High Court · AIR 1977 Mad 330 : (1977) ILR (Mad) 251 : (1977) 2 LLJ 322 : (1977) 90 LW 606
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 18 Rule 1Constitution of India, 1950 — Article 226Railways Act, 1890 — Section 3
High Courts07 Apr 1977Dismissed
A.M.P. Arunachalam Vs A.R. Krishnamurthy and Others
Madras High Court · (1979) 49 CompCas 662
Companies Act, 1956 — Section 108Sales of Goods Act, 1930 — Section 2(2), 2(4), 2(7), 36(3)Transfer of Property Act, 1882 — Section 130, 137
High Courts07 Apr 1977
Commissioner of Wealth-tax Vs Jagannathdas Govindas
Madras High Court · (1977) 110 ITR 305
Wealth Tax Act, 1957 — Section 2
High Courts07 Apr 1977
K. Paramasivam Vs The District Revenue Officer and Others
Madras High Court · (1977) 2 MLJ 515
High Courts06 Apr 1977
A.K.A.S. Trust Vs State of Tamil Nadu
Madras High Court · (1977) 04 MAD CK 0051
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 8(1)