High Courts17 Jun 1977Dismissed
M.M. Jaffar Kermani Vs M.M. Hassan Kirmani and Another
Madras High Court · AIR 1978 Mad 121 : (1977) 90 LW 640 : (1978) 1 MLJ 103
Civil Procedure Code, 1908 (CPC) — Section 92Waqf Act, 1954 — Section 15, 44, 45
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,609 of 5,229
High Courts16 Jun 1977
N. Khader Sheriff Saheb Vs Commissioner of Agricultural Income Tax and Another
Madras High Court · (1978) 113 ITR 50
High Courts16 Jun 1977
KAUSALYA SANTHANAM Vs AGRICULTURAL INCOME TAX OFFICER, COIMBATORE, AND ANOTHER.
Madras High Court · (1978) 111 ITR 469
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
High Courts16 Jun 1977Dismissed
Fairmacs Trading Company Vs State of Tamil Nadu
Madras High Court · (1978) 41 STC 157
Central Sales Tax Act, 1956 — Section 3, 4Constitution of India, 1950 — Article 269, 286Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts16 Jun 1977
Syed Azimudin Vs Syed Mazharuddin and Another
Madras High Court · (1978) CriLJ 466 : (1977) 90 LW 638 : (1977) 2 MLJ 464
High Courts16 Jun 1977
Additional Commissioner of Income Tax Vs Bimetal Bearings Ltd.
Madras High Court · (1977) 110 ITR 131
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 10
High Courts16 Jun 1977
Kausalya Santhanam Vs Agricultural Income Tax Officer and Another
Madras High Court · (1978) 111 ITR 469
High Courts15 Jun 1977Dismissed
Shadiram and Sons Vs Southern Aviation Private Ltd.
Madras High Court · (1978) 48 CompCas 570 : (1978) 91 LW 276
Companies Act, 1956 — Section 433
High Courts15 Jun 1977Dismissed
Khiaram Khushiram and Others Vs Kamadhenu Drinks and Others
Madras High Court · AIR 1978 Mad 252
Presidency Towns Insolvency Act, 1909 — Section 10, 9
High Courts15 Jun 1977
Canara Bank Vs Indian Bank and Another
Madras High Court · (1978) 91 LW 57 : (1978) 1 MLJ 346
Companies Act, 1956 — Section 125
High Courts15 Jun 1977
D. Samiyappan and others Vs Vaidyalingasami
Madras High Court · (1977) LW(Cri) 185
Criminal Procedure Code, 1973 (CrPC) — Section 233(1), 244, 245, 253, 253(1)
High Courts13 Jun 1977
A. Gangadharan Vs Government of India and Another
Madras High Court · (1978) 2 LLJ 317
Industrial Disputes Act, 1947 — Section 25E
High Courts13 Jun 1977
V.K. Margachari and Another Vs M.R. Krishnaswami Mudaliar and Another
Madras High Court · (1978) 91 LW 651 : (1978) 1 MLJ 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, 20, 47
High Courts13 Jun 1977
S.Y. Venkateswaralu Vs The Director General of Ordnance Factories and Another
Madras High Court · (1978) 1 MLJ 13
High Courts13 Jun 1977
A. Gangadharan Vs The Government of India and Another
Madras High Court · (1978) 1 MLJ 365
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A
High Courts10 May 1977
M. Karunanidhi Vs The Union of India
Madras High Court · AIR 1977 Mad 310 : (1977) ILR (Mad) 373 : (1977) 1 MLJ 182
Constitution of India, 1950 — Article 14, 163, 164, 165, 166Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 197, 199(2), 239, 482
High Courts10 May 1977
M. Karunanidhi Vs The Union of India (UOI)
Madras High Court · (1977) CriLJ 1876 : (1977) 90 LW 467 : (1977) 90 LW 223
Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 197Income Tax Act, 1922 — Section 52
High Courts10 May 1977Dismissed
The Cannanore Spinning and Weaving Mills Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1978) 41 STC 489
PONDICHERRY (ADMINISTRATION) ACT, 1962 — Section 4
High Courts03 May 1977Dismissed
In re: V.N.S. Viswanathan
Madras High Court · (1977) LW(Cri) 173
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(5), 173(8), 207, 397(2)Penal Code, 1860 (IPC) — Section 406, 408, 420, 467
High Courts29 Apr 1977Allowed
Nestle's Products (India) Ltd. Vs P. Thankaraja and Another
Madras High Court · AIR 1978 Mad 336 : (1978) 1 MLJ 417
Trade and Merchandise Marks Act, 1958 — Section 109, 18, 9, 9(1)