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Madras High Court judgments

1,04,573 judgments · page 3,612 of 5,229

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High Courts06 Apr 1977Dismissed

The State of Tamil Nadu Vs Chellaram Garments (P.) Ltd.

Madras High Court · (1979) 44 STC 239

Central Sales Tax Act, 1956 — Section 8
Read judgment
High Courts06 Apr 1977

Additional Commissioner of Wealth Tax, Madras II, Madras Vs Babulal K. Shah and Another

Madras High Court · (1978) 114 ITR 370

Income Tax Act, 1961 — Section 271(1)(a)Wealth Tax Act, 1957 — Section 14, 18(1)(a), 18(1)(a)(i)
Read judgment
High Courts06 Apr 1977

Additional Commissioner of Wealth Tax Vs Babulal K. Shah and Another

Madras High Court · (1978) 114 ITR 370

Wealth Tax Act, 1957 — Section 18(1)
Read judgment
High Courts06 Apr 1977

K. Shanmugasundara Patter Vs The State Inspector, Railway Police

Madras High Court · (1978) CriLJ 468

Criminal Procedure Code, 1973 (CrPC) — Section 216, 221, 251Penal Code, 1860 (IPC) — Section 182, 211, 379
Read judgment
High Courts06 Apr 1977

Additional Commissioner of Income Tax Vs Southern Structurals Ltd.

Madras High Court · (1977) 110 ITR 164

Income Tax Act, 1961 — Section 80J, 84
Read judgment
High Courts05 Apr 1977

M. Krishnaraju Chetty Vs The Commissioner of Hindu Religious and Charitable Endowments Board

Madras High Court · (1977) ILR (Mad) 448 : (1977) 90 LW 432 : (1977) 2 MLJ 188

Civil Procedure Code, 1908 (CPC) — Section 118, 118(2)(b)(i), 118(2)(b)(ii), 92
Read judgment
High Courts05 Apr 1977

Additional Commissioner of Income Tax and Another Vs Southern Structurals Ltd.

Madras High Court · (1977) 110 ITR 890

Income Tax Act, 1961 — Section 37
Read judgment
High Courts05 Apr 1977

Additional Commissioner of Income Tax Vs Dinrose Estate

Madras High Court · (1977) 04 MAD CK 0029

Income Tax Act, 1961 — Section 24(1)Tamil Nadu Urban Land Tax Act, 1966 — Section 23
Read judgment
High Courts05 Apr 1977Dismissed

R. Sivagnanam Vs P.K. Sadananda Mudaliar

Madras High Court · AIR 1978 Mad 265 : (1978) 91 LW 214 : (1977) 90 LW 214 : (1978) 1 MLJ 164

Succession Act, 1925 — Section 263, 276
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High Courts04 Apr 1977

V.V.S. Natarajan Vs Commissioner of Income Tax

Madras High Court · (1978) 111 ITR 539

Income Tax Act, 1961 — Section 171(2)
Read judgment
High Courts04 Apr 1977

V.S. Natarajan Vs Commissioner of Income Tax, Madras

Madras High Court · (1978) 111 ITR 539

Income Tax Act, 1961 — Section 143, 144, 171, 171(2), 256(2)
Read judgment
High Courts01 Apr 1977

Chockalinga Mudaliar Vs Manivanna Pillai

Madras High Court · (1977) 04 MAD CK 0002

Limitation Act, 1963 — Section 1(2), 29(2), 3, 32
Read judgment
High Courts31 Mar 1977

Thannerkunnam Sugarcane Estates Ltd. Vs State of Tamil Nadu

Madras High Court · (1977) 03 MAD CK 0025

Tamil Nadu Agricultural Income Tax (Amendment) Act, 1972 — Section 7Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16(1), 65(1), 65(6), 65(8)
Read judgment
High Courts31 Mar 1977

S. Misirilal Vs The Accommodation Controller

Madras High Court · (1978) 1 MLJ 52

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(i)(b)
Read judgment
High Courts31 Mar 1977Allowed

The Tiruchengode Co-Operative Marketing Society Limited Vs The State of Tamil Nadu

Madras High Court · (1978) 41 STC 212

Tamil Nadu General Sales Tax Act, 1959 — Section 2
Read judgment
High Courts30 Mar 1977

R. Parthasarathy Vs Controller of Estate Duty

Madras High Court · (1980) 124 ITR 844

Estate Duty Act, 1953 — Section 34(3), 34(4), 9
Read judgment
High Courts29 Mar 1977

Sudarsanam alias Ramakrishna Naidu Vs The Tiruvannamalai Municipal Council

Madras High Court · (1978) 91 LW 106 : (1978) 1 MLJ 138

Income Tax Act, 1922 — Section 29
Read judgment
High Courts28 Mar 1977

M. Chettyappan and Others Vs Commissioner of Agricultural Income Tax

Madras High Court · (1977) 110 ITR 684

Read judgment
High Courts25 Mar 1977

V. Ratnam and others Vs S.S. Arunachalam Chettiar and others

Madras High Court · (1977) 03 MAD CK 0041

Read judgment
High Courts25 Mar 1977

S. Venkataraman Vs M.V. Krishnaswamy

Madras High Court · (1977) 2 MLJ 312

Presidency Small Cause Courts Act, 1882 — Section 38
Read judgment
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