High Courts05 Jul 1978
C.M.K. Ramu Mudaliar Vs Kanthamani Natarajan and Another
Madras High Court · (1979) 92 LW 25 : (1979) 1 MLJ 346
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,585 of 5,229
High Courts05 Jul 1978
G. Vasantha Pai Vs C.K. Ramaswamy and Another
Madras High Court · AIR 1978 Mad 342
Civil Procedure Code, 1908 (CPC) — Section 42, 9Constitution of India, 1950 — Article 154, 163, 164(3), 188, 266General Clauses Act, 1897 — Section 14, 15, 16
High Courts04 Jul 1978
Union of India and Another Vs P. Maruthai Pillai and Another
Madras High Court · AIR 1979 Mad 207 : (1979) ILR (Mad) 426 : (1979) 92 LW 202
Essential Commodities Act, 1955 — Section 3, 3(1)
High Courts03 Jul 1978
The Deputy Managing Director (Tech) Indian Airlines, "Airlines House" and Others Vs W.B. Correya
Madras High Court · (1979) 1 MLJ 259
High Courts03 Jul 1978
Indian Airlines and Others Vs W.B. Correya
Madras High Court · (1978) 2 LLJ 437
High Courts03 Jul 1978
Jayanthi Talkies Distributors Vs Commissioner of Income Tax
Madras High Court · (1979) ILR (Mad) 24 : (1979) 120 ITR 576
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 6, Order 5 Rule 12, Order 5 Rule 15Income Tax Act, 1961 — Section 144, 146, 147, 148, 282
High Courts03 Jul 1978
Income Tax Officer, Assessment II and Another Vs Fagoomal Lakshmi Chand and Another
Madras High Court · (1979) 118 ITR 766
Income Tax Act, 1961 — Section 251(4), 253(4)
High Courts30 Jun 1978
Additional Commissioner of Income Tax Vs S. Rm. Pl. Subramania Chettiar
Madras High Court · (1979) ILR (Mad) 357 : (1979) 119 ITR 925
Income Tax Act, 1961 — Section 36(2)
High Courts30 Jun 1978
Blaze and Central (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1979) 120 ITR 33
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts23 Jun 1978
Naziruddeen Vs P.A. Annamalai and Others
Madras High Court · AIR 1978 Mad 410 : (1978) 91 LW 471
Civil Procedure Code, 1908 (CPC) — Section 115, 20, 9
High Courts23 Jun 1978Dismissed
N. Mahamood Hajee, Partner, Neo Ranga Vilas, Madras Vs The Commissioner of Police, Egmore, Madras
Madras High Court · (1978) 06 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jun 1978
Savani Transport Pvt. Ltd., Bombay Vs Chinnaswami Mudaliar and Co.
Madras High Court · AIR 1979 Mad 21 : (1978) 91 LW 655 : (1977) 90 LW 655
Contract Act, 1872 — Section 28
High Courts23 Jun 1978
V.P. Abdul Rahman and others Vs Ganga Chandrasekaran
Madras High Court · (1978) 06 MAD CK 0011
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(8)
High Courts22 Jun 1978
Union of India (UOI) Vs Jayalakshmi and Co. and Others Jayalakshmi and Co. and Others Vs 2nd Income Tax Officer
Madras High Court · (1979) 119 ITR 955
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 120B, 193, 196
High Courts21 Jun 1978
M.M. Abbas Brothers and Others Vs Chethandas Fathechand and Another
Madras High Court · AIR 1979 Mad 272 : (1979) 92 LW 152
Negotiable Instruments Act, 1881 (NI) — Section 118, 27
High Courts21 Jun 1978
M.M. Abbas Brothers and Others Vs Seth Chethandas Fathechand and Another
Madras High Court · (1977) ILR (Mad) 461 : (1979) 92 LW 152 : (1979) 1 MLJ 280
Negotiable Instruments Act, 1881 (NI) — Section 118, 27
High Courts20 Jun 1978
Commissioner of Income Tax Vs Dr. V.K. Bhaskaran Nair and Another
Madras High Court · (1979) 116 ITR 873
Income Tax Act, 1961 — Section 269F, 269F(6), 269G, 269H
High Courts19 Jun 1978Dismissed
Deputy Commissioner of Commercial Taxes Vs Adam and Company
Madras High Court · (1979) 43 STC 508
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts19 Jun 1978
Hussain Aysa Nachial and Others Vs Vembu Ammal
Madras High Court · (1979) 92 LW 141 : (1979) 1 MLJ 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Transfer of Property Act, 1882 — Section 52
High Courts19 Jun 1978
Lakshman and Others Vs Ellammal and Others
Madras High Court · (1978) 06 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1