High Courts16 Jun 1978
The Union of India (UOI) Vs S. Nataraja Pillai
Madras High Court · (1979) ILR (Mad) 112 : (1979) 92 LW 218 : (1979) 2 MLJ 129
Arbitration Act, 1940 — Section 30
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,586 of 5,229
High Courts16 Jun 1978Dismissed
The General Manager Heavy Vehicles Factory and Another Vs T. Shedrak
Madras High Court · (1979) ILR (Mad) 55
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, Order 41 Rule 3, Order 41 Rule 3(1), 115Limitation Act, 1963 — Section 5
High Courts15 Jun 1978
Moneys Transports, Tiruchirapalli Vs The Tanjore Co-operative Marketing Federation Ltd.
Madras High Court · AIR 1979 Mad 196 : (1979) 92 LW 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10(1), Order 7 Rule 10A
High Courts15 Jun 1978
Annamalai Vs Abithakujambal and Others
Madras High Court · AIR 1979 Mad 276 : (1979) ILR (Mad) 86 : (1979) 92 LW 133 : (1979) 1 MLJ 464
High Courts15 Jun 1978
Moneys Transports Vs The Tanjore Co-operative Marketing Federation Limited
Madras High Court · (1979) ILR (Mad) 37 : (1979) 92 LW 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts15 Jun 1978Allowed
The East Asiatic Company (India) Ltd. Vs The Maritime Collector of Central Excise and The Joint Secretary to the Government of India, Ministry of Finance, Department of Revenue and Insurance
Madras High Court · (1979) CENCUS 114
Central Excise Rules, 1944 — Rule 10A
High Courts14 Jun 1978Dismissed
M.C. Duraiswami Vs Sakthi Sugars Ltd.
Madras High Court · (1980) ILR (Mad) 19 : (1980) 93 LW 148
Companies Act, 1956 — Section 397, 398, 399(1), 399(3)
High Courts13 Jun 1978
Commissioner of Wealth-tax (Central) Vs Kumari Kavitha Goenka (represented by father)
Madras High Court · (1979) 119 ITR 974
Wealth Tax Act, 1957 — Section 18(1)
High Courts13 Jun 1978
Jameela Beevi and Others Vs Sheik Ismail
Madras High Court · AIR 1979 Mad 193 : (1979) 1 MLJ 82
High Courts13 Jun 1978Allowed
M. Thamilmani Vs The Sub Collector, Mannargudi and Others
Madras High Court · (1978) 06 MAD CK 0001
High Courts12 Jun 1978
Nellayappan Sastha and Bros. Vs Commissioner of Agricultural Income Tax
Madras High Court · (1979) ILR (Mad) 126 : (1979) 117 ITR 696
High Courts12 Jun 1978Dismissed
Subramaniam and Others Vs K. Sankara Asari
Madras High Court · (1978) LW(Cri) 199
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts21 May 1978Dismissed
M.A.R. Arunachalam Chettiar and Co Vs State of Tamil Nadu
Madras High Court · (1979) 44 STC 8
Tamil Nadu General Sales Tax Act, 1959 — Section 22
High Courts17 May 1978
Venugopala Pillai Vs Thayyanayaki Ammal and Others
Madras High Court · AIR 1979 Mad 124 : (1979) ILR (Mad) 395 : (1979) 92 LW 84
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts28 Apr 1978Dismissed
Palaniswami Vs Gundu Palani and Others
Madras High Court · (1978) 04 MAD CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 306(4)
High Courts27 Apr 1978
P. Muthu Pillai Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1979 Mad 23 : (1978) ILR (Mad) 375 : (1978) 91 LW 462 : (1977) 90 LW 462
Cinematograph Rules, 1962 — Rule 13Rice Milling Industry (Regulation) Act, 1958 — Section 12, 12(3), 3, 6
High Courts27 Apr 1978
The United India Fire and General Insurance Company, Limited (Unit), The Madras Motor and General Insurance Company Limited Vs Parvathy and Another
Madras High Court · (1979) 1 MLJ 9
Motor Vehicles Act, 1988 — Section 110C(2A), 96
High Courts27 Apr 1978Allowed
R. Rengaswamy Iyengar Vs Postmen's Co-Operative Credit Society and Another
Madras High Court · (1978) ILR (Mad) 187
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts27 Apr 1978
Ravindra Finance Vs Yaanai Tobacco Co. and Others
Madras High Court · AIR 1979 Mad 25 : (1978) 91 LW 409 : (1977) 90 LW 409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 50, Order 21 Rule 50(1), Order 21 Rule 50(2), Order 30 Rule 6
High Courts27 Apr 1978
A.N. Ranganatha Naidu Vs Senthamarai and Others
Madras High Court · AIR 1979 Mad 26 : (1978) 91 LW 566 : (1977) 90 LW 566
Transfer of Property Act, 1882 — Section 53