COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,587 of 5,229

High Courts26 Apr 1978

Raghavan and Another Vs Nagammal and Another

Madras High Court · AIR 1979 Mad 200 : (1979) 92 LW 710

Hindu Adoptions and Maintenance Act, 1956 — Section 21, 28Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2Transfer of Property Act, 1882 — Section 39

High Courts26 Apr 1978Dismissed

N. Prema alias Rukmani Ammal Vs The Record Officer and Special Tahsildar, (Tenancy Records) and Others

Madras High Court · (1978) ILR (Mad) 368

Tamil Nadu Cultivating Tenants Record of Tenancy Rights Act, 1969 — Section 2

High Courts26 Apr 1978

Rajammal Vs Sengava Naicker

Madras High Court · (1978) 04 MAD CK 0014

Stamp Act, 1899 — Section 12, 12(1)(a), 12(1)(b), 12(2), 12(3)

High Courts26 Apr 1978

Susiladevi Ammal and others Vs The State of Madras, by the Collector of Tanjore

Madras High Court · (1978) 04 MAD CK 0012

High Courts25 Apr 1978

N. Mohamood Hajee Vs The Commissioner of Police

Madras High Court · (1979) 1 LLJ 314

Criminal Procedure Code, 1973 (CrPC) — Section 129, 154, 41, 482Madras City Police Act, 1888 — Section 23, 24, 25, 41Penal Code, 1860 (IPC) — Section 141, 147, 323, 324, 34

High Courts25 Apr 1978

Kesavalu Naidu Vs Janakirama Naidu

Madras High Court · AIR 1979 Mad 8(1) : (1978) 91 LW 512

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13

High Courts25 Apr 1978

K.R. Chakrapani Vs P.G. Gengammal

Madras High Court · (1978) 04 MAD CK 0010

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18, 25, 25(1)

High Courts25 Apr 1978

Renganatha Iyer Vs Pakiria Pillai

Madras High Court · (1978) 04 MAD CK 0001

High Courts24 Apr 1978

Ponnuswami Gounder Vs Rama Boyan and Others

Madras High Court · (1979) 92 LW 65 : (1979) 1 MLJ 71

Contract Act, 1872 — Section 45

High Courts24 Apr 1978

Criterion Publicity Private Ltd. Vs Golden Plastics

Madras High Court · (1977) ILR (Mad) 471 : (1979) 92 LW 78 : (1979) 1 MLJ 227

Civil Procedure Code, 1908 (CPC) — Section 20

High Courts20 Apr 1978

Panthanam Ammal and Others Vs K. Srinivasa Ayyangar, and Sons

Madras High Court · (1979) ILR (Mad) 23 : (1979) 92 LW 35 : (1979) 1 MLJ 253

Fugitive Offenders Act, 1881 — Section 10Income Tax Act, 1961 — Section 139(1)

High Courts19 Apr 1978

Venugopala Pillai Vs Thayyanayaki Ammal and others

Madras High Court · (1978) 04 MAD CK 0046

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)

High Courts19 Apr 1978Dismissed

R. Radha Vs C.R. Govindarajulu

Madras High Court · AIR 1978 Mad 399 : (1978) ILR (Mad) 348 : (1978) 91 LW 443 : (1977) 90 LW 443

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11(4), 25

High Courts18 Apr 1978Allowed

Veerappan Vs The Union Territory of Pondicherry and Another

Madras High Court · (1979) ILR (Mad) 80

Penal Code, 1860 (IPC) — Section 147Police Standing Act — Section 11, 30, 59(1), 73

High Courts17 Apr 1978

H.N. Habib and Bros. and Others Vs Labour Court and Others

Madras High Court · (1979) 1 LLJ 383

Industrial Disputes Act, 1947 — Section 25FF, 25FFF, 33C

High Courts17 Apr 1978

Kanyalal Chandrakumar Vs Union of India (UOI)

Madras High Court · (1979) CENCUS 74

Gold (Control) Act, 1968 — Section 27, 6(2)

High Courts15 Apr 1978

National Match Works, Sivakasi Vs S.T. Karuppanna Nadar (Died) and Others

Madras High Court · AIR 1979 Mad 157

Trade and Merchandise Marks Act, 1958 — Section 11, 12(1), 12(3), 9

High Courts15 Apr 1978

Kodaikanal Motor Union (P) Ltd. Vs Srinivasa Roadways, Madurai and Others

Madras High Court · AIR 1979 Mad 14 : (1978) 91 LW 509

Criminal Procedure Code, 1973 (CrPC) — Section 152

High Courts13 Apr 1978

Upagara Marie Andre represented by power of Attorney, Sri Andre Vs Samaraj

Madras High Court · (1978) 04 MAD CK 0037

High Courts12 Apr 1978

State by Public Prosecutor Vs Soundara Pandian and Another

Madras High Court · (1979) 1 MLJ 114

Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 14