High Courts04 Apr 1978
C. Chennaiya Naidu Vs Panchayat Board, Venukadathampatti
Madras High Court · AIR 1979 Mad 135 : (1979) ILR (Mad) 356
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,589 of 5,229
High Courts04 Apr 1978
Vellaiya Moopan Vs Krishnammal
Madras High Court · (1978) 04 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 96
High Courts04 Apr 1978
Union of India Vs Ganesh Lal Bajaj and Others
Madras High Court · (1978) 115 ITR 791
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, 151, 47
High Courts04 Apr 1978
COMBINED INDUSTRIES (P.) LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 115 ITR 358
Income Tax Act, 1961 — Section 256(1)
High Courts03 Apr 1978Allowed
Orient Tools and Gauges Ltd. Vs The Assistant Collector, Custom House and Others
Madras High Court · (1979) CENCUS 158 : (1979) 4 ELT 255 : (1979) ILR (Mad) 161
Tamil Nadu General Sales Tax Act, 1959 — Section 3(3)
High Courts03 Apr 1978
R. Thillai Govindan, proprietor, Sri R. Kannan Lorry Service Vs V. Karuppasamy and others
Madras High Court · (1979) ACJ 445
Motor Vehicles Act, 1988 — Section 110(1)
High Courts03 Apr 1978
R. Thillai Govindan, Proprietor, Sri R. Kannan Lorry Service Vs V. Karuppasamy and Others
Madras High Court · (1979) ACJ 445
Motor Vehicles Act, 1939 — Section 110, 110(1), 96(2)
High Courts03 Apr 1978
S. Gopalaswami Vs A.B.M. Nagamiah
Madras High Court · (1978) 04 MAD CK 0008
Transfer of Property Act, 1882 — Section 106
High Courts31 Mar 1978
V. Balakrishna Menon Vs M.A.K. Govindan
Madras High Court · (1979) ILR (Mad) 229 : (1979) 92 LW 56 : (1979) 1 MLJ 237
High Courts31 Mar 1978Dismissed
The Employees State Insurance Corporation and Others Vs Spencer and Co. Ltd. and Another
Madras High Court · (1978) ILR (Mad) 332
Employees State Insurance Act, 1948 — Section 1(4), 2(12), 2(9)Factories Act, 1948 — Section 2, 2(1)
High Courts31 Mar 1978Allowed
Chemical Enterprises Private Ltd. Vs K.P. Krishnan
Madras High Court · (1979) ILR (Mad) 107
Payment of Bonus Act, 1965 — Section 1, 1(3), 21, 22
High Courts30 Mar 1978
Smt. B. Seshamma Vs Commissioner of Income Tax
Madras High Court · (1979) ILR (Mad) 130 : (1979) 119 ITR 314
Income Tax Act, 1961 — Section 207, 214, 216, 217, 237
High Courts30 Mar 1978
Commissioner of Income Tax Vs G. Narasimhan (Decd) (by LRs)
Madras High Court · (1979) 49 CompCas 375 : (1979) 118 ITR 60
Companies Act, 1956 — Section 194, 2(47), 205Income Tax Act, 1961 — Section 2(22), 45, 48
High Courts30 Mar 1978Dismissed
Mohandass and Others Vs Haji Abdullah Saib
Madras High Court · (1979) ILR (Mad) 49
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 11, 44
High Courts29 Mar 1978
Ramaswamy Udayar Vs Ponniah Pillai and another
Madras High Court · (1978) 03 MAD CK 0008
High Courts27 Mar 1978
Tamil Nadu Wakf Board Vs M. Ebrahim, Musuee Muthavalli and Others
Madras High Court · AIR 1979 Mad 231 : (1979) 92 LW 355 : (1979) 1 MLJ 189(1)
Waqf Act, 1954 — Section 1(3), 3, 3(1), 36A, 57
High Courts27 Mar 1978
General Secretary, National and Grindlays Bank Employees' Union Vs I. Kannan and Others
Madras High Court · (1978) 1 LLJ 453 : (1978) 91 LW 197
Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 10, 7Industrial Disputes Act, 1947 — Section 18, 2, 2ATamil Nadu Shops and Establishments Act, 1947 — Section 14
High Courts27 Mar 1978Dismissed
The National and Grindlays Bank Employees' Union and Another Vs Kannan and Others
Madras High Court · (1978) ILR (Mad) 153
Industrial Disputes Act, 1947 — Section 10, 10(1), 18(1), 2, 7Tamil Nadu Industrial Disputes Rules, 1958 — Rule 25, 25(3)Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts27 Mar 1978
Cheran Transport Corporation Ltd., Coimbatore Vs The State Transport Appellate Tribunal, Madras and Another
Madras High Court · AIR 1978 Mad 372
Motor Vehicles Act, 1939 — Section 134(1A), 57, 68F(1A), 88F(10)
High Courts27 Mar 1978
The Tamil Nadu Wakf Board Vs M. Ebrahim Musuee Muthavalli, Bayan Bai's Wakf and Others
Madras High Court · (1979) 1 MLJ 189
Waqf Act, 1954 — Section 36A