COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,591 of 5,229
South India Shipping Corporation Ltd. Vs Addl. Commissioner of Income Tax
Madras High Court · (1979) 116 ITR 819
S.G.R. Subramania Iyer Vs Commissioner of Income Tax
Madras High Court · (1979) 116 ITR 746
Kuttiammal (Deceased) (by L.R.) Vs Controller of Estate Duty
Madras High Court · (1979) ILR (Mad) 276 : (1979) 119 ITR 740
RM. ARUNACHALAM Vs CONTROLLER OF ESTATE DUTY, MADRAS.
Madras High Court · (1981) 132 ITR 871
Gordon Woodroffe and Company (Madras) Private Limited Vs The State of Tamil Nadu
Madras High Court · (1979) 44 STC 485
Additional Commissioner of Income Tax Vs B.M.S. (P.) Ltd.
Madras High Court · (1979) 11 CTR 146 : (1979) ILR (Mad) 142 : (1979) 119 ITR 321
Rm. Arunachalam Vs Controller of Estate Duty
Madras High Court · (1981) 132 ITR 871
Asi Bai Vs Gomathi and Others
Madras High Court · AIR 1979 Mad 115 : (1978) 91 LW 648 : (1977) 90 LW 648
Doulat Shinandar Vs P. Karuna Bai
Madras High Court · (1978) 03 MAD CK 0041
N.S. Balasubramaniam Vs State of Tamil Nadu and Another
Madras High Court · (1979) 1 MLJ 233
S. Nesamony Nadar Vs Nidalam Government High School, Improvement Committee
Madras High Court · AIR 1978 Mad 383
Dwarakadoss Goverdhandoss and Sow. Gangabai Memorial Trust, Madras Vs Padmavalli Thayorammal
Madras High Court · AIR 1979 Mad 11 : (1979) ILR (Mad) 113
Commissioner of Income Tax Vs Gordhandas Moolchand
Madras High Court · (1979) 116 ITR 893
Commissioner of Income Tax Vs S.S. Thiagarajan (decd.), by Lrs.
Madras High Court · (1981) 129 ITR 115
S. Vaidyanathaswami Vs Commissioner of Income Tax
Madras High Court · (1979) 119 ITR 369
M. Viswanathan Vs Commissioner of Income Tax
Madras High Court · (1979) 117 ITR 244
A.M. Gandhisan Vs Ayyasami
Madras High Court · (1979) 92 LW 146 : (1979) 1 MLJ 270
Pandia Naicker and others Vs Sattiappan Chettiar and others
Madras High Court · (1978) 03 MAD CK 0042