High Courts25 Feb 1978
M/s. Banwarilal and Company Vs M/s. Sundaram Spinning Mills
Madras High Court · (1978) 02 MAD CK 0053
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,593 of 5,229
High Courts24 Feb 1978
Commissioner of Income Tax Vs R. Doraisami Naidu and Sons and Others
Madras High Court · (1979) 120 ITR 896
Income Tax Act, 1922 — Section 2(6A)Income Tax Act, 1961 — Section 22
High Courts24 Feb 1978
V. Muthukrishnan (Deceased) (by Legal Representatives) Vs Commissioner of Wealth-tax
Madras High Court · (1979) 119 ITR 77
Finance Act, 1965 — Section 68
High Courts24 Feb 1978Allowed
H.L. Nantha Vs T.C. Ramalingam Pillai
Madras High Court · AIR 1978 Mad 269 : (1978) 91 LW 203 : (1977) 90 LW 203 : (1978) 1 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts24 Feb 1978Allowed
Rubka Fruit Products Pvt. Ltd. by Managing Director Joseph Vs The Regional Commissioner, Employees Provident Funds and Family Pension Fund
Madras High Court · (1978) ILR (Mad) 291
Employees Provident Fund and Family Pension Act, 1952 — Section 16, 16(1)
High Courts23 Feb 1978
K. Krishnan Nair Vs Govt. of Tamil Nadu and Others
Madras High Court · (1978) 2 LLJ 40
High Courts22 Feb 1978Partly Allowed
The Spl. Tahsildar (R.W.L.A.) Srivilliputtur Vs Sri Pethavanallur Mayurauathasami Temple, Rajapalayam
Madras High Court · AIR 1978 Mad 406 : (1978) ILR (Mad) 225 : (1978) 91 LW 481 : (1977) 90 LW 481
Land Acquisition Act, 1894 — Section 25(1), 4(1), 48, 48(1), 48(2)
High Courts22 Feb 1978Allowed
The Management of Messrs. Whiteway Dresses Vs The Presiding Officer, II Additional Labour Court and Another
Madras High Court · (1978) ILR (Mad) 267
Industrial Disputes Act, 1947 — Section 2, 33(C)(2)Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 3, 5, 5(3)Tamil Nadu Industrial Establishments (National and Festival Holidays) Rules, 1959 — Rule 1, 6
High Courts22 Feb 1978
Mohamed Abdul Kader Mariciar alias M.M. Maricair, represented by Power of Attorney Agent, Idris Maricair Vs The State of Pondicherry
Madras High Court · (1979) 1 MLJ 477
High Courts22 Feb 1978
The Special Tahsildar (H.W.L.A.) Vs Sri Pethavanallur Mayuranathasami Temple
Madras High Court · (1979) 1 MLJ 17
Land Acquisition Act, 1894 — Section 18(1), 23, 25(1), 25(2), 4(1)
High Courts22 Feb 1978
Additional Commissioner of Income Tax Vs Brakes India Ltd.
Madras High Court · (1979) ILR (Mad) 111 : (1979) 118 ITR 820
Income Tax Act, 1961 — Section 10(6), 32, 33A, 40, 40A(5)
High Courts22 Feb 1978Allowed
Guruswami Chettiar Vs Subramaniam
Madras High Court · (1978) ILR (Mad) 296
Madras Village Courts Act, 1889 — Section 13, 15, 5, 66, 66(1)
High Courts22 Feb 1978
Whiteway Dresses Vs Addl. Labour Court and Another
Madras High Court · (1978) 2 LLJ 345
Industrial Disputes Act, 1947 — Section 2Tamil Nadu Shops and Establishments Act, 1947 — Section 10, 11, 2, 25, 33C
High Courts20 Feb 1978
C. Palanisami Chetti Vs Muruganna Gounder
Madras High Court · (1979) ILR (Mad) 247 : (1979) 92 LW 44 : (1979) 1 MLJ 470
Transfer of Property Act, 1882 — Section 111(d)
High Courts17 Feb 1978
Addl. Commissioner of Income Tax Vs K. Al. Kr. Ramaswami Chettiar
Madras High Court · (1979) 120 ITR 694
Income Tax Act, 1961 — Section 70, 72, 80E, 80T
High Courts17 Feb 1978
Addl. Commissioner of Income Tax Vs South India Hire Purchase Association
Madras High Court · (1979) 116 ITR 793
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11, 2(15)
High Courts17 Feb 1978
Sengoda Gounder Vs Shanmugham
Madras High Court · (1979) CriLJ 430
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment and Special Provisions) Act, 1976 — Section 11(3)(c)Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts17 Feb 1978
Addl. Commissioner of Income Tax Vs Shree Shankar and Co.
Madras High Court · (1979) 118 ITR 636
Income Tax Act, 1961 — Section 147, 154, 155, 183
High Courts16 Feb 1978Dismissed
Seenichamy and Others Vs Ramakrishnammal
Madras High Court · (1978) LW(Cri) 175
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Feb 1978Dismissed
Rajasekaran and Others Vs Nagarathinammal and Others
Madras High Court · (1979) ILR (Mad) 212