High Courts15 Feb 1978
Commissioner of Wealth-tax Vs J.K.K. Angappa Chettiar
Madras High Court · (1979) 116 ITR 456 : (1979) 92 LW 113
Income Tax Act, 1922 — Section 25A
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,594 of 5,229
High Courts15 Feb 1978
Rajasekharan and others Vs Nagarathinammal and others
Madras High Court · (1979) ILR (Mad) 212
High Courts14 Feb 1978
Commissioner of Income Tax Vs Fomra Brothers
Madras High Court · (1980) 122 ITR 312
Income Tax Act, 1961 — Section 271(1)
High Courts14 Feb 1978
BOMBAY HARDWARE SYNDICATE Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 114 ITR 586
Income Tax Act, 1922 — Section 28(1)(c)
High Courts14 Feb 1978
Bombay Hardware Syndicate Vs Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 586
Income Tax Act, 1922 — Section 28(1)
High Courts14 Feb 1978
India Leather Corporation (P.) Ltd. (No. 3) Vs Commissioner of Income Tax
Madras High Court · (1989) 179 ITR 181
Income Tax Act, 1961 — Section 104(4)
High Courts14 Feb 1978Dismissed
N. Ramamoorthy Vs Nellai Metal Rolling Mills P. Ltd.
Madras High Court · (1979) 49 CompCas 553
Companies Act, 1956 — Section 433(3)
High Courts13 Feb 1978Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs Sree Shanmuga Estate
Madras High Court · (1979) 43 STC 226
High Courts13 Feb 1978
Syed Ismail Vs S. Abdul Salam and Others
Madras High Court · AIR 1979 Mad 24 : (1978) 91 LW 470 : (1977) 90 LW 470
Provincial Insolvency Act, 1920 — Section 41(2)
High Courts10 Feb 1978
S. Leelavathi and Another Vs N. Durairaj and Another
Madras High Court · AIR 1979 Mad 74
Presidency Towns Insolvency Act, 1909 — Section 13, 13(1)
High Courts09 Feb 1978
The Special Tahsildar for Land Acquisition Municipal Cases, Madurai Vs G. Venkatesan and Others
Madras High Court · AIR 1980 Mad 61
Land Acquisition Act, 1894 — Section 23(1), 49(2)
High Courts09 Feb 1978
Official Liquidator, Madras Oils and Fertilisers (P.) Ltd. Vs G. Shanmugham and Others
Madras High Court · (1979) 49 CompCas 903
Companies Act, 1956 — Section 543, 543(1)
High Courts09 Feb 1978
The Special Tahsildar for Land Acquisition Municipal Cases Vs G. Venkatesan and Others
Madras High Court · (1979) 1 MLJ 24
Land Acquisition Act, 1894 — Section 10, 11, 16, 18, 23
High Courts08 Feb 1978Allowed
V.N.M.S. Ayyachami Nadar and Bros. Vs The Board of Revenue (Commercial Taxes)
Madras High Court · (1979) 43 STC 278
High Courts08 Feb 1978Dismissed
Aurofood Pvt. Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1978) 2 ELT 673
Central Excises and Salt Act, 1944 — Section 3, 3(2), 36(2), 4
High Courts08 Feb 1978
Tax Recovery Officer Vs V.A. Ramaswami and Others
Madras High Court · (1978) 114 ITR 408
Income Tax Act, 1961 — Rule 16, 2
High Courts08 Feb 1978
Tax Recovery Officer, Coimbatore Vs V.A. Ramaswami and Others
Madras High Court · (1978) 114 ITR 408
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 73, 73
High Courts07 Feb 1978
M. Gopal and Another Vs S.M. Muthiah Konar
Madras High Court · AIR 1979 Mad 79 : (1979) ILR (Mad) 367 : (1978) 91 LW 587 : (1977) 90 LW 587
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts07 Feb 1978
S. Pappu Reddiar Vs Commissioner of Gift Tax
Madras High Court · (1979) ILR (Mad) 271 : (1979) 116 ITR 773 : (1978) 91 LW 604 : (1977) 90 LW 604
Gift Tax Act, 1958 — Section 3, 4
High Courts06 Feb 1978
N.V.P. Pandian Vs M.M. Roy
Madras High Court · AIR 1979 Mad 42 : (1979) ILR (Mad) 389 : (1978) 91 LW 490 : (1977) 90 LW 490
Contract Act, 1872 — Section 23