M. Raghava Mudaliar Vs Commissioner of Gift Tax and Another
Madras High Court · (1979) 118 ITR 640
COURT ARCHIVE
1,04,573 judgments · page 3,596 of 5,229
Madras High Court · (1979) 118 ITR 640
Madras High Court · (1978) 01 MAD CK 0005
Madras High Court · AIR 1978 Mad 387 : (1978) ILR (Mad) 218 : (1978) 91 LW 384
Madras High Court · (1989) 179 ITR 179
Madras High Court · (1979) 9 CTR 219 : (1979) 118 ITR 739
Madras High Court · (1980) 123 ITR 130
Madras High Court · (1978) ILR (Mad) 207 : (1978) 114 ITR 847
Madras High Court · (1979) 117 ITR 960
Madras High Court · (1978) ILR (Mad) 213 : (1979) 118 ITR 39
Madras High Court · AIR 1978 Mad 272 : (1978) ILR (Mad) 321 : (1978) 91 LW 219 : (1977) 90 LW 219 : (1978) 1 MLJ 523
Madras High Court · (1978) 01 MAD CK 0030
Madras High Court · (1979) 1 MLJ 392
Madras High Court · AIR 1979 Mad 85 : (1978) 91 LW 596 : (1977) 90 LW 597
Madras High Court · (1978) 01 MAD CK 0006
Madras High Court · (1979) 118 ITR 94
Madras High Court · AIR 1979 Mad 89 : (1978) 91 LW 558 : (1977) 90 LW 558
Madras High Court · AIR 1978 Mad 310 : (1978) 91 LW 195 : (1977) 90 LW 195 : (1978) 1 MLJ 342
Madras High Court · (1979) 116 ITR 863
Madras High Court · AIR 1978 Mad 313 : (1978) 91 LW 287 : (1977) 90 LW 287
Madras High Court · (1979) 2 MLJ 175