High Courts06 Jan 1978
Bakola Pharmaceutical Company Vs The Union of Government of India and Another
Madras High Court · (1979) 1 MLJ 285
Constitution of India, 1950 — Article 14, 19
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,598 of 5,229
High Courts06 Jan 1978
A. Boake Roberts and Co. (India) Ltd. Vs Board of Revenue
Madras High Court · (1978) 7 CTR 246(2)
General Sales Tax Act, 1125 — Entry 48 Schedule 1
High Courts05 Jan 1978
P.V. Mohammed Ghouse Vs State of Tamil Nadu and Another
Madras High Court · AIR 1978 Mad 277 : (1983) 96 LW 207 : (1978) 91 LW 175 : (1977) 90 LW 175 : (1978) 1 MLJ 339
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4(1), 5A
High Courts04 Jan 1978
K. Mohammed Hussain, Receiver of Estate of M.D.T. Kumaraswami Mudaliar Vs Commissioner of Income Tax and Another
Madras High Court · (1981) 132 ITR 866
Income Tax Act, 1961 — Section 147
High Courts03 Jan 1978Dismissed
Seshasayee Paper and Boards Limited Vs The Government of India, Ministry of Finance (Department of Revenue and Insurance) and Others
Madras High Court · (1979) CENCUS 11
Constitution of India, 1950 — Article 226
High Courts03 Jan 1978Allowed
Seshasayee Paper and Boards Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1979) 4 ELT 326
Customs Act, 1962 — Section 131, 28(1)
High Courts03 Jan 1978Dismissed
Trac Industries and Components Ltd. Vs The State of Tamil Nadu
Madras High Court · (1979) 43 STC 120
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts03 Jan 1978
Noohu Pathuammal and Others Vs Ummathu Ameena and Others
Madras High Court · (1979) 1 MLJ 47
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts31 Dec 1977
STATE OF TAMIL NADU Vs THIRUVALAMGAL AGARWAL MUDUKUNDJ.
Madras High Court · (1978) 7 CTR 265
Tamil Nadu General Sales Tax Act, 1959 — Section 7
High Courts31 Dec 1977Allowed
The State of Tamil Nadu Vs Agarwal Mudukundj
Madras High Court · (1978) 42 STC 147
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 7
High Courts31 Dec 1977
State of Tamil Nadu Vs Mettur Beardsell Ltd.
Madras High Court · (1978) 7 CTR 269
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 17, 38
High Courts31 Dec 1977Dismissed
East India Corporation Vs State of Tamil Nadu
Madras High Court · (1978) ILR (Mad) 323 : (1979) 43 STC 129
Central Sales Tax Act, 1956 — Section 10, 11, 2, 3, 9Income Tax Act, 1961 — Section 132Tamil Nadu General Sales Tax Act, 1959 — Section 16, 21, 34, 38
High Courts31 Dec 1977
Beverley Estates Ltd. Vs Commissioner of Income Tax
Madras High Court · (1979) 117 ITR 302
Income Tax Act, 1961 — Section 147, 45
High Courts31 Dec 1977Allowed
The State of Tamil Nadu Vs Mettur Beardsell Ltd.
Madras High Court · (1978) ILR (Mad) 133 : (1978) 42 STC 75
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 17, 38
High Courts31 Dec 1977Allowed
Srinivasa and Co. Vs The Board of Revenue (Tamil Nadu)
Madras High Court · (1978) ILR (Mad) 127 : (1978) 42 STC 82
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 34, 37, 7
High Courts23 Dec 1977Partly Allowed
G.V. Gopalacharya, Power of Attorney Agent, Uttaradhi Mutt, Madras 5 Vs State of Tamil Nadu
Madras High Court · AIR 1978 Mad 334 : (1978) 91 LW 254 : (1977) 90 LW 254
Land Acquisition Act, 1894 — Section 23
High Courts23 Dec 1977
Addl. Commissioner of Income Tax Vs P.K.N. Obulisami Chettiar
Madras High Court · (1978) 115 ITR 794
Income Tax Act, 1961 — Section 3(1), 3(4)
High Courts23 Dec 1977
Additional Commissioner of Income Tax Vs Madras Oil and Seeds Exchange
Madras High Court · (1978) ILR (Mad) 47
Income Tax Act, 1961 — Section 11, 11(1), 2(15)
High Courts23 Dec 1977
T.R. Rajakumari Vs Tax Recovery Commissioner and Another
Madras High Court · (1979) 116 ITR 306
Income Tax Act, 1961 — Section 226(3)
High Courts23 Dec 1977
Ethirajammal Vs G. Lakshmi Devi
Madras High Court · (1977) 12 MAD CK 0033
Evidence Act, 1872 — Section 106