COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,597 of 5,229

High Courts19 Jan 1978Allowed

The State of Tamil Nadu Vs S. Mohammad Yousuff Sahib and Co.

Madras High Court · (1978) 42 STC 335

Central Sales Tax Act, 1956 — Section 5Civil Procedure Code, 1908 (CPC) — Section 114Tamil Nadu General Sales Tax Act, 1959 — Section 38

High Courts19 Jan 1978

United Footwear (P) Ltd. Vs Union of India (UOI) and Others

Madras High Court · (1978) 2 ELT 626

High Courts18 Jan 1978

Chinna Thevar Vs Gnanaprakasi Ammal and Another

Madras High Court · AIR 1979 Mad 47 : (1979) ILR (Mad) 381 : (1978) 91 LW 544 : (1977) 90 LW 544

Transfer of Property Act, 1882 — Section 53

High Courts18 Jan 1978

C.G. Ramanathan Vs Commissioner, Corporation of Madras

Madras High Court · (1978) 01 MAD CK 0016

City Municipal Corporation Act, 1919 — Section 100

High Courts18 Jan 1978

D. Nagalakshmi and others Vs Kalimuthu Padayachi and others

Madras High Court · (1978) 01 MAD CK 0003

Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3

High Courts17 Jan 1978

S. Arunagiri Chettiar Vs Third Income Tax Officer and Another

Madras High Court · (1979) 117 ITR 308

Income Tax Act, 1961 — Section 185(1), 187(2), 189(1), 189(3)Partnership Act, 1932 — Section 25

High Courts17 Jan 1978Dismissed

Regional Director, Employees' State Insurance Corporation Vs Freedom Press

Madras High Court · (1978) ILR (Mad) 122

Employees State Insurance Act, 1948 — Section 1(4), 2(12), 2(9)

High Courts17 Jan 1978

Pechiammal Vs Punnaivanan Chettiar

Madras High Court · AIR 1979 Mad 140 : (1978) 91 LW 610 : (1977) 90 LW 610

Tamil Nadu Agriculturists Relief Act, 1938 — Section 8Tamil Nadu Debt Relief Act, 1972 — Section 2(3), 7(1), 7(2), 7(3)

High Courts17 Jan 1978

S.T. Kannabiran Vs Authorised Officer, Land Reforms, Grey Town, Coimbatore-18

Madras High Court · (1978) 01 MAD CK 0004

High Courts16 Jan 1978Allowed

Villa Venkata Rao Vs Satyanandam Mummidi and Others

Madras High Court · AIR 1978 Mad 299 : (1978) 1 MLJ 529

Motor Vehicles Act, 1939 — Section 47(1)

High Courts16 Jan 1978

Additional Commissioner of Income Tax Vs Progressive Financiers

Madras High Court · (1979) 118 ITR 18

Income Tax Act, 1961 — Section 184

High Courts12 Jan 1978

Shanmugham Vs Murugan

Madras High Court · (1978) 01 MAD CK 0034

Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4A(1)

High Courts12 Jan 1978

Jayalakshmi Ammal Vs Lakshmi Ammal

Madras High Court · (1978) 01 MAD CK 0033

Succession Act, 1925 — Section 372

High Courts12 Jan 1978

K. Krishnan Vs Munusamy

Madras High Court · AIR 1979 Mad 50 : (1978) ILR (Mad) 193 : (1978) 91 LW 454 : (1977) 90 LW 454

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)

High Courts11 Jan 1978

M.R. Govindan Vs The Director of Government Examinations, College Road, Madras and another

Madras High Court · (1978) 01 MAD CK 0032

High Courts09 Jan 1978

N. Shantilal Vs A. Sankarasubha Mudaliar

Madras High Court · AIR 1979 Mad 13 : (1978) 91 LW 485 : (1977) 90 LW 485

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 4

High Courts07 Jan 1978

Lakshmi Venkatesan, represented by father and natural guardian Bhuvarahamurthi Rao Vs Special Tahsidar for Land Acquisition, Harijan Welfare, Villupuran and another

Madras High Court · (1978) 01 MAD CK 0031

Constitution of India, 1950 — Article 226Land Acquisition (Amendment and Validation) Act, 1967 — Section 4, 4(1), 4(1), 5Land Acquisition Act, 1894 — Section 4, 5A, 6

High Courts06 Jan 1978Dismissed

V. Natarajan Vs The Govt. of Tamil Nadu and Another

Madras High Court · AIR 1978 Mad 390

Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3, 3(2)

High Courts06 Jan 1978Allowed

M. Gulam Mohideen Vs The Commissioner of Agricultural Income Tax, Board of Revenue, Madras and Another

Madras High Court · AIR 1978 Mad 327 : (1978) ILR (Mad) 23 : (1978) 113 ITR 837 : (1978) 91 LW 307

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34(2)

High Courts06 Jan 1978Allowed

A. Boake Roberts and Co. (India) Ltd. [now Bush Boake Allen (India) Ltd.] Vs The Board of Revenue (Commercial Taxes)

Madras High Court · (1978) ILR (Mad) 111 : (1978) 42 STC 270