Additional Commissioner of Income Tax Vs Chillies Export House Ltd.
Madras High Court · (1978) ILR (Mad) 390 : (1978) 115 ITR 73
COURT ARCHIVE
1,04,573 judgments · page 3,600 of 5,229
Madras High Court · (1978) ILR (Mad) 390 : (1978) 115 ITR 73
Madras High Court · (1978) 7 CTR 238
Madras High Court · (1978) ILR (Mad) 40 : (1978) 42 STC 263
Madras High Court · (1979) 1 MLJ 155
Madras High Court · AIR 1979 Mad 5 : (1978) 91 LW 557
Madras High Court · AIR 1978 Mad 242 : (1978) ILR (Mad) 333 : (1978) 91 LW 577 : (1978) 1 MLJ 327
Madras High Court · (1978) ILR (Mad) 382 : (1978) 113 ITR 363
Madras High Court · (1978) ILR (Mad) 382 : (1978) 113 ITR 363
Madras High Court · (1978) ILR (Mad) 167
Madras High Court · AIR 1978 Mad 302 : (1978) 91 LW 257 : (1977) 90 LW 257
Madras High Court · AIR 1978 Mad 415 : (1978) ILR (Mad) 319 : (1978) 91 LW 528 : (1977) 90 LW 528
Madras High Court · (1977) 11 MAD CK 0030
Madras High Court · (1978) 7 CTR 184
Madras High Court · (1983) 139 ITR 476
Madras High Court · (1981) 127 ITR 404
Madras High Court · (1978) 113 ITR 889
Madras High Court · (1978) 113 ITR 889
Madras High Court · (1978) ILR (Mad) 428
Madras High Court · (1978) 48 CompCas 672
Madras High Court · (1979) 117 ITR 354