High Courts15 Nov 1977Allowed
Kanniammal Vs Periya Thannasi
Madras High Court · (1977) 11 MAD CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 145(6)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,601 of 5,229
High Courts15 Nov 1977
Kanmal Vs The State of Tamil Nadu and Another
Madras High Court · (1978) CriLJ 867 : (1978) ILR (Mad) 368
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 112
High Courts14 Nov 1977
Commissioner of Gift-tax Vs Prema Srinivasan
Madras High Court · (1978) 114 ITR 78
Gift Tax Act, 1958 — Section 6
High Courts14 Nov 1977
COMMISSIONER OF GIFT-TAX, TAMIL NADU-III Vs S. VENU SRINIVASAN AND ANOTHER.
Madras High Court · (1978) 112 ITR 771
High Courts14 Nov 1977
Addl. Commissioner of Income Tax Vs Rajah Sir M.A. Muthiah Chettiar
Madras High Court · (1978) 112 ITR 731
Income Tax Act, 1961 — Section 240, 244
High Courts14 Nov 1977
Commissioner of Gift-tax Vs S. Venu Srinivasan and Another
Madras High Court · (1978) 112 ITR 771
High Courts14 Nov 1977
Addl. Commissioner of Income Tax, Madras Vs Rajah Sir M.A. Muthiah Chettiar
Madras High Court · (1978) 112 ITR 731
Income Tax Act, 1961 — Section 240, 244, 244(1)
High Courts14 Nov 1977
C.V. Ramaswami Naidu and Others Vs C.S. Shyamala Devi and Others
Madras High Court · (1978) 91 LW 246 : (1978) 1 MLJ 505
Transfer of Property Act, 1882 — Section 45Trusts Act, 1882 — Section 90, 94, 95
High Courts11 Nov 1977Dismissed
Swamijee Mills Limited Vs The State of Tamil Nadu and Others
Madras High Court · (1979) ILR (Mad) 76
Tamil Nadu General Sales Tax Rules, 1959 — Rule 18
High Courts11 Nov 1977
Additional Commissioner of Income Tax Vs Abhai Maligai
Madras High Court · (1978) 113 ITR 737
Income Tax Act, 1961 — Section 80G(2), 88(6)
High Courts11 Nov 1977
Addl. Commissioner of Income Tax Vs Chettinad Corporation (P.) Ltd.
Madras High Court · (1978) 112 ITR 898
Income Tax Act, 1961 — Section 10(3), 256(1)
High Courts11 Nov 1977
ADDL. COMMISSIONER OF Income Tax, MADRAS-II Vs CHETTINAD CORPORATION (P.) LTD.
Madras High Court · (1978) 112 ITR 898
Income Tax Act, 1961 — Section 256(1)
High Courts09 Nov 1977
Madras Motor and General Insurance Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) ILR (Mad) 186 : (1979) 117 ITR 534
Companies (Profits) Surtax Act, 1964 — Rule 1, 2
High Courts08 Nov 1977
Dr. M.R.S. Vas Vs The Commissioner of Landrevenue, Prohibition and Excise, Board of Revenue and Others
Madras High Court · (1978) ILR (Mad) 49
Cinematograph Act, 1952 — Section 12(1), 12(3)Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts08 Nov 1977
Chikkaraj Vs K.N. Viswanathan
Madras High Court · AIR 1979 Mad 103 : (1979) ILR (Mad) 138
Transfer of Property Act, 1882 — Section 19, 8
High Courts08 Nov 1977Allowed
The Secretary to Government Home Department and Another Vs T.V. Hari Rao
Madras High Court · AIR 1978 Mad 42 : (1978) 91 LW 4 : (1977) 90 LW 4
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 3, 32(5)
High Courts08 Nov 1977Allowed
Dr. M.R.S. Vas Vs The Commissioner of Land Revenue, Madras and Others
Madras High Court · AIR 1978 Mad 126
Constitution of India, 1950 — Article 226Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2), 30Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 13
High Courts08 Nov 1977
Additional Commissioner of Income Tax Vs Late Kumararaja M.A. Muthiah Chettlar
Madras High Court · (1978) 7 CTR 203
Income Tax Act, 1961 — Section 10(3)(1), 2(14), 2(17), 2(22)(c), 2(24)
High Courts07 Nov 1977
STATE OF TAMIL NADU Vs NATIONAL TRADING CO.
Madras High Court · (1978) 7 CTR 277 : (1978) ILR (Mad) 347 : (1978) 91 LW 263
Central Sales Tax Act, 1956 — Section 8(2)
High Courts07 Nov 1977Dismissed
B. Khushalchand Vs Jt. Secretary to the Govt. of India, Ministry of Finance, Department of Revenue and Insur. and The Assistant Collector of Customs
Madras High Court · (1979) CENCUS 332
Customs Act, 1962 — Section 11BSalmon Fishery Act, 1873 — Section 39