High Courts07 Nov 1977
V. Seetha Vs Employees' State Insurance Corporation
Madras High Court · (1978) CriLJ 1392
Employees State Insurance Act, 1948 — Section 16, 39, 39(3), 40, 43
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,602 of 5,229
High Courts02 Nov 1977
Additional Commissioner of Income Tax Vs Dalmia Magnesite Corporation
Madras High Court · (1979) 117 ITR 930
Companies Act, 1956 — Section 394Income Tax Act, 1922 — Section 15C, 35Income Tax Act, 1961 — Section 154, 155(5), 297, 84, 84(2)
High Courts31 Oct 1977
G. Renganathan and another Vs The State
Madras High Court · (1979) LW(Cri) 47
Criminal Procedure Code, 1973 (CrPC) — Section 482Tamil Nadu General Sales Tax Act, 1959 — Section 24, 24(2)(b)
High Courts28 Oct 1977Dismissed
Sha Bhoormull Buboothmull Jain Vs Joint Commercial Tax Officer, Sowcarpet Division I
Madras High Court · (1978) 41 STC 400
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16
High Courts28 Oct 1977Dismissed
N.K. Paramasivam Vs Union of India (UOI)
Madras High Court · (1979) 4 ELT 14
Central Excise Rules, 1944 — Rule 161, 23A
High Courts28 Oct 1977Allowed
Kumaraswami Gounder and Others Vs D.R. Nanjappa Gounder (dead) and Others
Madras High Court · AIR 1978 Mad 285 : (1978) 91 LW 357
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, Order 6 Rule 17, 100, 11Hindu Succession Act, 1956 — Section 14, 8
High Courts27 Oct 1977
The Madras State Wakf Board Vs Vellayan Chettiar and Others
Madras High Court · (1978) ILR (Mad) 436 : (1978) 1 MLJ 542
High Courts27 Oct 1977Allowed
In re: Vajram
Madras High Court · (1978) LW(Cri) 76
Motor Vehicles Act, 1988 — Section 112
High Courts26 Oct 1977
Ramaswami and Another Vs The State and Another
Madras High Court · (1977) 10 MAD CK 0040
Penal Code, 1860 (IPC) — Section 34, 420
High Courts26 Oct 1977Dismissed
Mariyam Bivi and Others Vs Natharsa Rowther Trust
Madras High Court · AIR 1978 Mad 244 : (1978) 91 LW 419 : (1977) 90 LW 419
Registration Act, 1908 — Section 60(2)Trusts Act, 1882 — Section 63
High Courts26 Oct 1977
Santhakula Sowmiyanarayana Kavaraya Community Endowments and Another Vs Vellayappa Pillai and Others
Madras High Court · (1978) 91 LW 285 : (1978) 1 MLJ 354
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109
High Courts25 Oct 1977Dismissed
P.K. Radhakrishnan Vs Rajeswari
Madras High Court · (1978) LW(Cri) 54
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts25 Oct 1977
Raman Nadar alias Chellakannu Nadar Vs Kanakammal Nadachi and Others
Madras High Court · (1977) 10 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts24 Oct 1977
Additional Commissioner of Income Tax Vs Late A.K. Lakshmi and Others (by LR)
Madras High Court · (1978) ILR (Mad) 274
Income Tax Act, 1961 — Section 17(2)Income Tax Rules, 1962 — Rule 3
High Courts24 Oct 1977
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS-I Vs LATE A. K. LAKSHMI AND OTHERS.
Madras High Court · (1978) 113 ITR 368
Income Tax Act, 1961 — Section 17(2)
High Courts21 Oct 1977
South India Flour Mills (P) Ltd. Vs Regional P.F. Commissioner
Madras High Court · (1978) 1 LLJ 101
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 10Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17, 6, 8
High Courts18 Oct 1977
Commissioner of Income Tax Vs K.N. Shanmuga Sundaram
Madras High Court · (1978) ILR (Mad) 256 : (1978) 115 ITR 178
High Courts18 Oct 1977
Additional Commissioner of Income Tax Vs Mrs. Leela Govindan
Madras High Court · (1977) 10 MAD CK 0045
Income Tax Act, 1961 — Section 22, 23, 23(1)
High Courts14 Oct 1977
Rajanarayanaperumal Temple Vs Rethinam Pillai
Madras High Court · (1979) 1 MLJ 159
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1963 — Section 31Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109
High Courts13 Oct 1977
Additional Commissioner of Income Tax Vs W.A. Beardsell and Co. (P.) Ltd.
Madras High Court · (1981) 130 ITR 159
Companies Act, 1956 — Section 394Income Tax Act, 1961 — Section 256(1)