High Courts25 Jul 1978Dismissed
Buhari Sons (P) Ltd. and 3 Others Vs Provident Fund Inspector, Madras 8 Dn., Madras-14
Madras High Court · (1978) LW(Cri) 157
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,584 of 5,229
High Courts25 Jul 1978
V. Ramalingam Vs S.C.S. Palaniappan
Madras High Court · (1979) 1 MLJ 276
Transfer of Property Act, 1882 — Section 106
High Courts21 Jul 1978
K. Khaja Mohideen Vs K. Muhaideen Batch and Others
Madras High Court · AIR 1979 Mad 155 : (1979) 92 LW 28 : (1979) 1 MLJ 112
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Jul 1978
V. Govindaswamy and Another Vs State of Tamil Nadu
Madras High Court · AIR 1979 Mad 91 : (1979) ILR (Mad) 163 : (1978) 91 LW 615
High Courts21 Jul 1978
Satish Majumdar and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1979) 92 LW 13 : (1979) 1 MLJ 119
Constitution of India, 1950 — Article 47
High Courts21 Jul 1978
Satish Majumdar and Others Vs State of Tamil Nadu and Others
Madras High Court · AIR 1979 Mad 246 : (1979) 92 LW 13
Constitution of India, 1950 — Article 14, 19(1), 47Madras Liquor Permit (Personal Consumption) Rules,1956 — Rule 4Tamil Nadu Liquor (Licence and Permit) Rules, 1960 — Rule 10(B)
High Courts20 Jul 1978
C.A. Galiakotwala and Co. (P.) Ltd. Vs Kandasamy Spinning Mills by Partner I.K.K. Munirajah
Madras High Court · (1979) 1 MLJ 1
Arbitration Act, 1940 — Section 34
High Courts19 Jul 1978
Ramaiah Thevar Vs Shanmugavel Thevar and Others
Madras High Court · (1979) 1 MLJ 142
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(2)
High Courts17 Jul 1978
Amnia Bivi represented by power agent' K.M. Raja Mohammad Vs Abdul Jabbar
Madras High Court · (1979) ILR (Mad) 263 : (1978) 91 LW 629 : (1979) 1 MLJ 21
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5
High Courts17 Jul 1978
Amina Bivi Vs Abdul Jabar
Madras High Court · AIR 1979 Mad 121 : (1977) 90 LW 629
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5
High Courts14 Jul 1978
Karuppa Kudumban Vs Arokiam Servai
Madras High Court · (1979) 1 MLJ 370
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts13 Jul 1978
R.M. Subbiah and Another Vs N. Sankaran Nair and Another
Madras High Court · AIR 1979 Mad 56 : (1978) 91 LW 497
High Courts13 Jul 1978Dismissed
Gyanchand Shantilal Jain Vs Union of India
Madras High Court · (1978) 07 MAD CK 0003
Gold (Control) Act, 1968 — Section 6(2), 8(1)
High Courts12 Jul 1978
Ganesan Vs Madural Asari and another
Madras High Court · (1978) 07 MAD CK 0004
High Courts07 Jul 1978
K.P. Nalla Goundar Vs P. Ramaswamy and Others
Madras High Court · (1979) ILR (Mad) 62 : (1979) 92 LW 97 : (1979) 1 MLJ 309
High Courts07 Jul 1978Allowed
In Re: P.J. Somon and Others
Madras High Court · (1979) LW(Cri) 18
Essential Commodities Act, 1955 — Section 6B
High Courts07 Jul 1978Allowed
Balaiyanandha Nadar Vs Sri Valagurusami Koil
Madras High Court · (1978) LW(Cri) 210
Criminal Procedure Code, 1973 (CrPC) — Section 479A
High Courts06 Jul 1978
International Cotton Traders, Tatabad, Coimbatore Vs P. Narayanaswami
Madras High Court · AIR 1979 Mad 36 : (1979) ILR (Mad) 16 : (1978) 91 LW 575
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts06 Jul 1978
Sunsine Co. Vs Chief Controller of Imports and Exports, New Delhi and Others
Madras High Court · AIR 1979 Mad 191
High Courts05 Jul 1978
The United India Fire and General Insurance Company Limited Unit Madras Motor and General Insurance Company Vs The Union of India (UOI) and Others
Madras High Court · (1979) 92 LW 419 : (1979) 1 MLJ 487
Motor Vehicles Act, 1939 — Section 95