High Courts11 Aug 1978Dismissed
Patturaju and Others Vs The Station House Officer, Oomangalam
Madras High Court · (1979) LW(Cri) 27
Criminal Procedure Code, 1973 (CrPC) — Section 482Madras Prohibition Act, 1937 — Section 32, 32(c), 4(1)(g)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,583 of 5,229
High Courts10 Aug 1978
B.N. Ananthachary and Another Vs Mohan Ram and Others
Madras High Court · (1979) 92 LW 21 : (1979) 1 MLJ 341
Civil Procedure Code, 1908 (CPC) — Section 94Court Fees Act, 1870 — Section 7(4)(c)
High Courts10 Aug 1978Allowed
In Re: A.I. George
Madras High Court · (1978) 08 MAD CK 0005
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts09 Aug 1978
V. Kasinatha Thevar Vs Sri Gnanapuriswaraswami Devasthanam Thriumakottai
Madras High Court · (1979) 92 LW 96 : (1979) 1 MLJ 80
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3(3)(iii)
High Courts09 Aug 1978
M. Arumugam Pillai Vs K.S. Kullappan
Madras High Court · (1979) 92 LW 685 : (1979) 2 MLJ 458
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts07 Aug 1978
Valliammal Vs Saroja
Madras High Court · AIR 1979 Mad 151 : (1979) 92 LW 301
Arbitration Act, 1940 — Section 32
High Courts04 Aug 1978
The Management of Hackbridge Hewittic and Easun Limited Vs The Presiding Officer, Industrial Tribunal and Another
Madras High Court · (1979) 1 MLJ 13
Industrial Disputes Act, 1947 — Section 25FFF
High Courts04 Aug 1978Allowed
Periyakaruppan Vs Solomon
Madras High Court · (1979) ILR (Mad) 484
Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Section 7Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 3, 40(1), 50
High Courts03 Aug 1978
Ibrahim Fathima Vs Mohamed Saleem and Others
Madras High Court · AIR 1980 Mad 82 : (1979) 92 LW 390
Transfer of Property Act, 1882 — Section 2, 39
High Courts03 Aug 1978
A.M.P.S. Muthuswamy Vs Revenue Divisional Officer, Nagapattinam and Others
Madras High Court · AIR 1979 Mad 153 : (1979) 1 MLJ 207
Arbitration Act, 1940 — Section 14, 33Registration Act, 1908 — Section 79
High Courts03 Aug 1978
Ibrahim Fathima Vs Mohammed Saleem and Others
Madras High Court · (1979) ILR (Mad) 348 : (1979) 2 MLJ 199
Hindu Adoptions and Maintenance Act, 1956 — Section 20Transfer of Property Act, 1882 — Section 2, 39
High Courts01 Aug 1978
Rockweld Electrodes India Ltd. Vs K.C. Vijayan
Madras High Court · (1979) 2 MLJ 494
Contract Act, 1872 — Section 39
High Courts01 Aug 1978Allowed
Ramanujalu Naidu Vs The Secretary Pakkam Co-operative Agricultural Ank Ltd. and Others
Madras High Court · (1979) ILR (Mad) 180
High Courts31 Jul 1978Dismissed
V.S. Selvanathan Vs State of Tamil Nadu by the Inspector of Factories, Cuddalore
Madras High Court · (1979) LW(Cri) 107
Factories Act, 1948 — Section 103, 6(1)
High Courts27 Jul 1978
In Re: R. Dayalan and Others
Madras High Court · (1978) CriLJ 1852
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 23, 25
High Courts26 Jul 1978
Arumugha Gounder Vs Kannammal and Another
Madras High Court · (1979) ILR (Mad) 233 : (1979) 92 LW 363 : (1979) 2 MLJ 167
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19(1)
High Courts26 Jul 1978
The Government of Tamil Nadu Vs Muthu Goundan and Others
Madras High Court · (1979) 1 MLJ 197
Land Acquisition Act, 1894 — Section 31(2)
High Courts26 Jul 1978
K. Munuswami Goundar Vs Perumal and Others
Madras High Court · (1979) 1 MLJ 67
Motor Vehicles Act, 1988 — Section 95, 95(2)(a)
High Courts26 Jul 1978
M.K.S. Gopalakrishna Chettiar and Another Vs N. Sankaramoorthy and Others
Madras High Court · (1979) 92 LW 30 : (1979) 1 MLJ 225
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3
High Courts26 Jul 1978
Abdul Rahiman Rowther Vs Komalathammal
Madras High Court · (1979) 92 LW 653 : (1979) 2 MLJ 389
Civil Procedure Code, 1908 (CPC) — Section 47