High Courts04 Sept 1978Dismissed
R.M. Chinniah Vs N.P.P.S. Nataraja Nadar Firm and Others
Madras High Court · (1979) ILR (Mad) 269
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,582 of 5,229
High Courts04 Sept 1978
N.P. L. PR. Somasundaram Chettiar Vs N.P. E.S. Nataraja Nadar firm, carrying on business at Sivakasi and others
Madras High Court · (1978) 09 MAD CK 0003
High Courts01 Sept 1978
C. Ramamurthi Vs Karuppasami and Others
Madras High Court · (1979) ILR (Mad) 104 : (1979) 92 LW 41 : (1979) 1 MLJ 298
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 21
High Courts29 Aug 1978
C.K. Ramaswamy, Secretary to Government, Legislative Council Department Vs G. Vasantha Pal and Another
Madras High Court · (1979) ILR (Mad) 180 : (1979) 1 MLJ 94
Constitution of India, 1950 — Article 188Representation of the People Act, 1951 — Section 157
High Courts29 Aug 1978Allowed
M. Ganesan Vs N.P. Rengasamy
Madras High Court · (1978) 08 MAD CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts29 Aug 1978
Vadapalli Sathyavathi Vs V.V.S.N. Raju
Madras High Court · (1979) LW(Cri) 24
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts24 Aug 1978
Nagapattinam Permanent Fund Limited Vs N. Thirunavukkarasu Mudaliar
Madras High Court · (1979) 92 LW 416 : (1979) 2 MLJ 244
High Courts24 Aug 1978
Pavunambal Vs Ramaswamy and Another
Madras High Court · (1980) ILR (Mad) 124 : (1979) 92 LW 558 : (1979) 2 MLJ 273
Hindu Marriage Act, 1955 — Section 11, 23, 23(1)(d)
High Courts24 Aug 1978
Kuppurama Mudaliar Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1979 Mad 263 : (1979) ILR (Mad) 418 : (1979) 92 LW 269
Court Fees Act, 1870 — Section 25, 26
High Courts24 Aug 1978
M. Duraiswami Achari Vs Pavunammal
Madras High Court · (1979) 1 MLJ 63
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 8
High Courts22 Aug 1978
Sri Ram and Co. Lesse of Sri Rama Rice Mills Tirppur and Others Vs State of Tamil Nadu and Others
Madras High Court · (1979) ILR (Mad) 411 : (1979) 2 LLJ 481
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 3, 5, 8, 9
High Courts22 Aug 1978Dismissed
Dollar Company Vs Joint Secretary, Ministry of Finance (Department of Revenue)
Madras High Court · (1979) CENCUS 230 : (1979) 4 ELT 79
Central Excises and Salt Act, 1944 — Section 4(3)Constitution of India, 1950 — Article 226
High Courts22 Aug 1978
Sri Ram and Company (Lessee of Sri Rama Rice Mill) and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1979) 92 LW 185 : (1979) 2 MLJ 67
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 5(2)
High Courts19 Aug 1978
New Horizon Sugar Mills (P) Ltd. Vs Assistant Collector of Central Excise and Others
Madras High Court · (1979) CENCUS 234 : (1979) 4 ELT 75 : (1979) ILR (Mad) 450
Central Excises and Salt Act, 1944 — Section 35, 37Constitution of India, 1950 — Article 226, 226(3)
High Courts19 Aug 1978
The New College and Others Vs Basheer Mohammed and Others Basheer Mohamed and Others Vs The Muslim Educational Association of Southern India and Others
Madras High Court · (1979) 1 MLJ 145
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226Waqf Act, 1954 — Section 63
High Courts17 Aug 1978
Rajalakshmi Ammal and Another Vs S.S. Piramanayagam Pillai
Madras High Court · AIR 1979 Mad 147 : (1979) ILR (Mad) 387 : (1979) 92 LW 68 : (1979) 1 MLJ 60
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 13
High Courts17 Aug 1978
Dr. Balaguru Vs The Government of Tamil Nadu and Another
Madras High Court · (1979) 1 MLJ 4
Constitution of India, 1950 — Article 226
High Courts16 Aug 1978
Varudayammal Vs Balasubramania Gounder
Madras High Court · (1979) ILR (Mad) 66 : (1979) 92 LW 92 : (1979) 1 MLJ 294
High Courts14 Aug 1978
Ameena Bibi alias Sahebzadi and Others Vs The Assistant Commissioner of Urban Land Tax and Another
Madras High Court · (1979) ILR (Mad) 332 : (1979) 92 LW 103 : (1979) 1 MLJ 461
Tamil Nadu Urban Land Tax Act, 1966 — Section 39, 40, 5
High Courts11 Aug 1978
M. Kunjithapatham and Others Vs The Thiruvilaiyattam Village Co-operative Agricultural Credit Society and Another
Madras High Court · (1979) ILR (Mad) 316 : (1979) 92 LW 123 : (1979) 1 MLJ 6
Constitution of India, 1950 — Article 227Tamil Nadu Co-operative Societies Act, 1983 — Section 71, 73