High Courts17 Oct 1978
E.S.I.C. Vs Bharat Pulverising Mills (P) Ltd.
Madras High Court · (1979) 1 LLJ 343
Employees State Insurance Act, 1948 — Section 2, 74, 75
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,580 of 5,229
High Courts17 Oct 1978
Employees State Insurance Corporation Vs Bharat Pulverising Mills (P.) Ltd.
Madras High Court · (1979) ILR (Mad) 212 : (1979) 92 LW 156 : (1979) 2 MLJ 6
Employees State Insurance Act, 1948 — Section 2(13), 2(22), 2(9)(ii), 74, 75(1)
High Courts17 Oct 1978
Thiagaraja Sendar Vs Sri Pasupatheswararswami Devasthanam
Madras High Court · (1979) 92 LW 524 : (1979) 1 MLJ 437
High Courts06 Oct 1978
V. Ramachandran Vs Indian Bank
Madras High Court · (1979) 1 LLJ 122
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 9APayment of Wages Act, 1936 — Section 7, 9
High Courts06 Oct 1978
S.C. Basappa Vs Jumnadoss also known as Jumnadoss Manickchand
Madras High Court · (1979) 92 LW 297 : (1979) 1 MLJ 317
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a)
High Courts06 Oct 1978
Regional Director, ESIC Vs M.M. Rubber Co. (P) Limited
Madras High Court · (1979) ILR (Mad) 93 : (1979) 2 LLJ 81
Employees State Insurance Act, 1948 — Section 2, 38, 75Industrial Disputes Act, 1947 — Section 12
High Courts06 Oct 1978
Regional Director, Employees' State Insurance Corporation Vs M.M. Rubber Co. (P.) Ltd.
Madras High Court · (1979) 92 LW 105 : (1979) 2 MLJ 74
Employees State Insurance Act, 1948 — Section 2(22)
High Courts05 Oct 1978
V. Vatsala Vs Official Assignee of Madras
Madras High Court · (1979) ILR (Mad) 324 : (1979) 92 LW 126 : (1979) 1 MLJ 210
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 10(2)(i), 10(2)(vii), 14, 15
High Courts05 Oct 1978Dismissed
C.D. Gopinath Vs Gordon Woodroffe and Company (Madras) Pvt. Ltd.
Madras High Court · (1980) ILR (Mad) 184
Arbitration Act, 1940 — Section 34
High Courts28 Sept 1978Allowed
Ramalingam and Another Vs The Food Inspector, Nagapattinam Municipality, Nagapattinam
Madras High Court · (1978) 09 MAD CK 0018
Prevention of Food Adulteration Act, 1954 — Section 2(1)(a), 2(1)(m)
High Courts28 Sept 1978
Stanmore Estate and Others Vs The Commissioner of Labour and Others
Madras High Court · (1979) ILR (Mad) 15 : (1979) 2 MLJ 97
Minimum Wages Act, 1948 — Section 3, 4(1), 4(1)(i), 5
High Courts28 Sept 1978
N. Subbanna Vs N. Seshagiri Rao and Another
Madras High Court · (1979) 92 LW 303 : (1979) 1 MLJ 385
High Courts27 Sept 1978
Abdul Mohammed Vs Arumugham Pillai
Madras High Court · (1979) 92 LW 294 : (1979) 1 MLJ 319
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts27 Sept 1978Allowed
Hidayathulla Vs Balasubramaniam
Madras High Court · (1978) 09 MAD CK 0020
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 14
High Courts27 Sept 1978Dismissed
G. Jyothemany Nagar Vs Union of India (UOI)
Madras High Court · (1979) CENCUS 68
Foreign Exchange Regulation Act, 1947 — Section 23(1B), 5(1)(aa)
High Courts26 Sept 1978
Thangavelu Naicker Vs Muthukumara Chettiar and Another
Madras High Court · (1979) 92 LW 678 : (1979) 2 MLJ 369
Easements Act, 1882 — Section 61
High Courts22 Sept 1978Dismissed
R. Balakrishnan Vs Assistant Collector of Central Excise
Madras High Court · (1979) 4 ELT 195
Customs Act, 1962 — Section 111, 123, 135Gold (Control) Act, 1968 — Section 8(1), 85(1)
High Courts22 Sept 1978Dismissed
M/s. Mayavaram Financial Corporation Limited Vs The Registrar of Chits, Karaikal
Madras High Court · (1979) LW(Cri) 136
Pondicherry Chit Fund Act, 1966 — Section 14
High Courts22 Sept 1978Allowed
In Re: Sesuraj and Others
Madras High Court · (1979) LW(Cri) 134
Criminal Procedure Code, 1973 (CrPC) — Section 102, 103
High Courts22 Sept 1978
Krishnaswamy Reddiar Vs Muthu Reddiar
Madras High Court · (1979) 1 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 105(2)