COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,579 of 5,229

High Courts25 Oct 1978Allowed

Indian Oil Corporation Ltd. Vs District Transport Officer and Another

Madras High Court · (1980) ILR (Mad) 117

Motor Vehicles Act, 1939 — Section 2(18)Tamil Nadu Motor Vehicles Taxation Act, 1931 — Section 2(10), 3(1)Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 3, 3(1), 3(2)

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High Courts25 Oct 1978

Arumugham and Others Vs Arumugham

Madras High Court · (1979) 1 MLJ 558

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 107

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High Courts25 Oct 1978Allowed

Union Carbide India Ltd. Vs Union of India (UOI)

Madras High Court · (1979) CENCUS 62 : (1979) 4 ELT 86

Central Excises and Salt Act, 1944 — Section 4, 4(1), 4(2)

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High Courts24 Oct 1978

Balakrishna Tawker and Another Vs Shanmughavalli and Another

Madras High Court · (1979) 92 LW 529 : (1979) 1 MLJ 323

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High Courts24 Oct 1978

Jaihind Roadways Vs Chellarama Garments (P) Ltd. and New India Asurance Company Ltd.

Madras High Court · (1979) ACJ 314 : (1979) ILR (Mad) 444 : (1979) 92 LW 73 : (1979) 1 MLJ 338

Sales of Goods Act, 1930 — Section 37, 39

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High Courts24 Oct 1978

S. Krishnan Vs Aruna and Associates

Madras High Court · (1979) ILR (Mad) 54 : (1979) 92 LW 118 : (1979) 2 MLJ 1

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Partnership Act, 1932 — Section 69(2)

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High Courts24 Oct 1978Allowed

Ramaswamy Pillai and Others Vs Inspector of Police and Others

Madras High Court · (1979) LW(Cri) 130

Criminal Procedure Code, 1973 (CrPC) — Section 146

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High Courts23 Oct 1978

M. Saraswathi Achi Vs M/s. Chitralaya Pictures (P) Ld, Madras-17

Madras High Court · (1979) ILR (Mad) 77

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 21 Rule 46C

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High Courts23 Oct 1978Allowed

M. Saraswathi Achi Vs Chitralaya Pictures Pvt. Ltd.

Madras High Court · (1979) ILR (Mad) 77

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 46A, Order 21 Rule 46C, Order 4 Rule 1

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High Courts23 Oct 1978Dismissed

C. Hajee Abdul Khalique Sahib and Company and Another Vs The State of Tamil Nadu

Madras High Court · (1979) 44 STC 261

Tamil Nadu General Sales Tax Act, 1959 — Section 37

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High Courts23 Oct 1978

T.R.P. Raja Sekara Bhoopathy Vs Navaneethammal and Others

Madras High Court · (1979) ILR (Mad) 47 : (1979) 92 LW 259 : (1979) 2 MLJ 144

Presidency Small Cause Courts Act, 1882 — Section 41

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High Courts23 Oct 1978Allowed

Southern Textiles Vs The Revenue Divisional Officer and Another

Madras High Court · (1979) ILR (Mad) 106

Stamp Act, 1899 — Section 3, 33, 33(1), 35, 37

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High Courts23 Oct 1978

Southern Textiles, Nagercoil Vs The Revenue Divisional Officer, Padmanabhapuram, Kanyakumari Dt. and another

Madras High Court · (1979) ILR (Mad) 106

Stamp Act, 1899 — Section 3, 33, 33(1)(a), 35, 37

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High Courts22 Oct 1978

A.K.A. CT. V. CT. Meenakshisundaram Chettiar Vs A.K.A. CT. V. CT. Venkatachalam Chettiar

Madras High Court · AIR 1980 Mad 105 : (1979) 92 LW 471

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

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High Courts20 Oct 1978

Commissioner of Income Tax and Others Vs M. Ramalingam and Another

Madras High Court · (1979) 2 MLJ 327

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts19 Oct 1978

T.S. Kunchithapadam Vs Addl. Labour Court and Others

Madras High Court · (1979) 1 LLJ 230

Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11, 33C

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High Courts19 Oct 1978Dismissed

M.V. Nataraja Pillai Vs The Municipal Council Srirangam

Madras High Court · (1978) 10 MAD CK 0028

Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 73

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High Courts18 Oct 1978Dismissed

The Deputy Commissioner (C.T.) Vs New Ajantha Wines

Madras High Court · (1979) 44 STC 327

Tamil Nadu General Sales Tax Act, 1959 — Section 36, 39B

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High Courts18 Oct 1978

Jaganathan by next friend Andal Ammal Vs Sundari alias Nallammal and others

Madras High Court · (1978) 10 MAD CK 0026

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts18 Oct 1978Allowed

Jagannathan by Next Friend Andal Ammal Vs Sundari alias Nallammal and Others

Madras High Court · (1979) ILR (Mad) 154

Civil Procedure Code, 1908 (CPC) — Section 1, 11

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