High Courts10 Nov 1978
Umayal Achi and Another Vs Ramanathan Chettiar
Madras High Court · (1979) ILR (Mad) 367 : (1979) 92 LW 599 : (1980) 1 MLJ 24
Limitation Act, 1963 — Section 31B
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,578 of 5,229
High Courts10 Nov 1978
P.M. Kuppa Sah Vs Rajaram Sah
Madras High Court · (1979) ILR (Mad) 143 : (1979) 92 LW 165 : (1979) 1 MLJ 498
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts09 Nov 1978Allowed
State by Public Prosecutor Vs G. Rangaraj
Madras High Court · (1978) 11 MAD CK 0019
Prevention of Food Adulteration Act, 1954 — Section 2(1)(a)
High Courts09 Nov 1978
M.S. Mani Vs K.N. Velayudham Chettiar
Madras High Court · (1979) ILR (Mad) 344 : (1979) 92 LW 238 : (1979) 2 MLJ 86
Court Fees Act, 1870 — Section 22Court Fees and Suits Valuation Act, 1955 — Section 69
High Courts08 Nov 1978Dismissed
M. Abdul Malick Vs Rizwana Begum and Anothers
Madras High Court · (1979) LW(Cri) 131
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3)(b)
High Courts07 Nov 1978
The Management, Sree Lalithambika Enterprises Vs Kailasam
Madras High Court · (1980) ACJ 321 : (1980) 1 MLJ 480
Workmens Compensation Act, 1923 — Section 10, 2(1)(g), 3, 4(1)(c), 4(1)(c)(ii)
High Courts07 Nov 1978Dismissed
Abdul Rahim and Another Vs The State by the Chit Registrar, Nagapattinam
Madras High Court · (1979) LW(Cri) 156
Tamil Nadu Chit Funds Act, 1961 — Section 3, 7
High Courts06 Nov 1978
M. Ponnuswamy Vs V.K.T. Periasami Pillai and Another
Madras High Court · (1980) 2 MLJ 155
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts06 Nov 1978
The Clan Line Steamers Ltd. Vs Gordon Woodroffe and Co. (Madras) Pvt. Ltd. and Others
Madras High Court · AIR 1980 Mad 73 : (1979) 92 LW 541
Contract Act, 1872 — Section 65, 70, 72
High Courts06 Nov 1978
Bojraj Textile Mills Limited Vs The Electrical Inspector and Others
Madras High Court · (1979) ILR (Mad) 191
Electricity Rules, 1956 — Rule 46(1), 46(2)
High Courts06 Nov 1978Allowed
Harris Vs State
Madras High Court · (1978) LW(Cri) 194
Madras City Police Act, 1888 — Section 75
High Courts03 Nov 1978
Sanga Pillai Vs State of Tamil Nadu and Others
Madras High Court · AIR 1979 Mad 145 : (1979) 92 LW 433 : (1979) 1 MLJ 85
Constitution of India, 1950 — Article 227Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965 — Rule 8(4)Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(3), 10(4), 10(5), 102(2), 12
High Courts03 Nov 1978
George Harris Vs Union of India (UOI) and Others
Madras High Court · (1979) 2 LLJ 65
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts02 Nov 1978
State Vs Harirama Nadar and Another
Madras High Court · (1979) LW(Cri) 31
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1)(n), 7
High Courts02 Nov 1978
S. Muthuvel Vs Murugesan Pillai alias Balasubramania Pillai and Others
Madras High Court · (1979) 1 MLJ 325
High Courts02 Nov 1978
B. Nathmall Vaid Vs State of Tamil Nadu and Another
Madras High Court · AIR 1979 Mad 218 : (1979) ILR (Mad) 169 : (1979) 92 LW 197 : (1979) 1 MLJ 332
Madras Wild Elephants Preservation Act, 1973 — Section 6Wild Birds and Animals Protection Act, 1912 — Section 3
High Courts01 Nov 1978
A.K. Vavallevvai Maricair Dharmam Vs The State of Tamil Nadu
Madras High Court · (1979) ILR (Mad) 393 : (1979) 92 LW 261 : (1979) 2 MLJ 121
High Courts26 Oct 1978Allowed
The Assistant Collector of Central Excise, Customs Division Vs Mohamed Mohideen
Madras High Court · (1979) CENCUS 142
Criminal Procedure Code, 1973 (CrPC) — Section 377(2)Customs Act, 1962 — Section 135(ii)
High Courts26 Oct 1978
Arumugham and others Vs Arumugham
Madras High Court · (1978) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27, 107, 107(2)
High Courts25 Oct 1978
Union of India Vs Tubes and Malleables Ltd. Madras and Another
Madras High Court · AIR 1979 Mad 215 : (1979) ILR (Mad) 366 : (1979) 92 LW 191 : (1979) 1 MLJ 313
Limitation Act, 1963 — Section 18, 19