High Courts18 Jul 1979
Commissioner of Gift-tax Vs Ali Hussain M. Jeevaji and Another
Madras High Court · (1980) 123 ITR 421
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,559 of 5,229
High Courts16 Jul 1979
Commissioner of Income Tax Vs South Arcot District Co-operative Supply and Marketing Society Ltd.
Madras High Court · (1981) 127 ITR 467
High Courts16 Jul 1979
K. Madhavakrishnan Vs Commissioner of Gift-tax
Madras High Court · (1980) 17 CTR 340 : (1980) 124 ITR 233
Gift Tax Act, 1958 — Section 2Transfer of Property Act, 1882 — Section 123
High Courts16 Jul 1979
In Re: Rajasekbaran
Madras High Court · (1980) LW(Cri) 32
Motor Vehicles Act, 1988 — Section 112, 123
High Courts12 Jul 1979Allowed
Vernon and Company Private Ltd. Vs The Government of Tamil Nadu
Madras High Court · (1979) 44 STC 335
Tamil Nadu General Sales Tax Act, 1959 — Section 17
High Courts12 Jul 1979
Commissioner of Income Tax Vs Falcon Wires (P.) Ltd.
Madras High Court · (1980) 123 ITR 427
High Courts12 Jul 1979Dismissed
Tamil Nadu Iron and Steel Co. Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 293
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 38
High Courts11 Jul 1979
Commissioner of Income Tax Vs Aruna Sugars Ltd.
Madras High Court · (1980) 123 ITR 619
Income Tax Act, 1961 — Section 34, 34(3), 37(3)Income Tax Rules, 1962 — Rule 6C
High Courts11 Jul 1979
Commissioner, Municipality, Mannargudi Vs Krishnamurthi and Another
Madras High Court · (1980) LW(Cri) 74
Tamil Nadu District Municipalities Act, 1920 — Section 249, 313
High Courts10 Jul 1979
Dasaprakash Bottling Co. Vs Commissioner of Income Tax
Madras High Court · (1980) 14 CTR 323 : (1980) 122 ITR 9
Income Tax Act, 1961 — Section 28, 29, 32, 34
High Courts10 Jul 1979
Thailammal and Others Vs A.V. Mallayya Pillai and Others
Madras High Court · (1980) 93 LW 321 : (1980) 2 MLJ 266
Succession Act, 1925 — Section 306
High Courts10 Jul 1979
The Honorary Secretary, Sourashtra Sabha Vs The Presiding Officer of the Special Tribunal of the Urban Land Tax Appeal and Another
Madras High Court · (1979) 92 LW 493 : (1979) 2 MLJ 506
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(17)
High Courts10 Jul 1979
T. Sundaresa Mehta Vs Controller of Estate Duty
Madras High Court · (1980) 16 CTR 173 : (1981) 127 ITR 107
Estate Duty Act, 1953 — Section 33(1), 34(1)
High Courts10 Jul 1979
Commissioner of Income Tax Vs S.S.A.M. Shanmugha Nadar Financing Corporation
Madras High Court · (1983) 141 ITR 656
Income Tax Act, 1961 — Section 185
High Courts10 Jul 1979
Sankari Cement Alai Thozhilalar Munnertra Sangam Vs The Government of Tamil Nadu and Another
Madras High Court · (1980) 93 LW 613 : (1979) 2 MLJ 409
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A
High Courts10 Jul 1979
Sri Balaji Enterprise Vs Deputy Regional P.F. Commissioner
Madras High Court · (1980) 2 LLJ 380
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts10 Jul 1979
K. Ramaswamy Vs Government of Tamil Nadu and Another
Madras High Court · (1979) 2 LLJ 304
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 12, 33
High Courts10 Jul 1979
Sri Balaji Enterprise (Firm) Vs The Deputy Regional Provident Fund Commissioner
Madras High Court · (1980) ILR (Mad) 340 : (1980) 93 LW 21 : (1980) 1 MLJ 362
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)(b)
High Courts09 Jul 1979
Management of Pudukottah Textile Limited Vs A. Ganapathi, Etc., Etc.
Madras High Court · (1979) 2 LLJ 343
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 40Factories Act, 1948 — Section 79Industrial Disputes Act, 1947 — Section 10, 18, 19, 2, 22
High Courts09 Jul 1979
Commissioner of Income Tax Vs South Madras Industrial Development Co. (P.) Ltd.
Madras High Court · (1979) 120 ITR 913
COMPANIES ACT, 1956 — Section 198, 348, 349, 353, 354Income Tax Act, 1961 — Section 212, 256, 273