High Courts26 Jul 1979Allowed
V. Krishnappa Chettiar Vs State of Tamil Nadu
Madras High Court · (1980) 46 STC 52
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 36, 38, 39, 4
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,558 of 5,229
High Courts26 Jul 1979
D. Suseela Vs The Co-operative Tribunal (District Judge) and Others
Madras High Court · (1980) 93 LW 616 : (1980) 1 MLJ 343
High Courts26 Jul 1979
Adilatchumy Ammal and Another Vs Ramasamy Reddiar
Madras High Court · (1979) 2 MLJ 348
Succession Act, 1925 — Section 119
High Courts25 Jul 1979
Commissioner of Income Tax Vs Universal Radiators
Madras High Court · (1979) 120 ITR 906
Income Tax Act, 1961 — Section 256
High Courts25 Jul 1979
Commissioner of Income Tax Vs Karuppuswamy Nadar and Sons
Madras High Court · (1979) 120 ITR 140
Income Tax Act, 1961 — Section 37(1), 37(2B)
High Courts24 Jul 1979
P. Ramamoorthy and Another Vs N.R. Pattari Chettiar
Madras High Court · (1979) 2 MLJ 485
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts24 Jul 1979
Commissioner of Income Tax Vs Ashoka Lungi Company
Madras High Court · (1979) 120 ITR 413
Income Tax Act, 1961 — Section 256(1)
High Courts24 Jul 1979
Nachimuthu Industrial Association Vs Commissioner of Income Tax
Madras High Court · (1980) 123 ITR 611
Income Tax Act, 1961 — Section 11, 11(1), 221(1)
High Courts24 Jul 1979Allowed
V. Bichawa Vs M. Venkatesan
Madras High Court · (1980) ILR (Mad) 265
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(7)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(1), 10(8), 14, 14(1)
High Courts23 Jul 1979
Commissioner of Income Tax and Another Vs K.R. Kanakarathinam and Another
Madras High Court · (1984) 146 ITR 364
Income Tax Act, 1961 — Section 56
High Courts23 Jul 1979
Ramaswami Naicker Vs Jagadeesan
Madras High Court · (1977) 2 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts23 Jul 1979
Commissioner of Income Tax Vs Rane Brake Linings Ltd.
Madras High Court · (1979) 120 ITR 82
Income Tax Act, 1961 — Section 80B(5), 80I, 80J
High Courts23 Jul 1979
Sengodan and Others Vs C.P. Srinivasa Pillai
Madras High Court · (1980) ILR (Mad) 473 : (1980) 93 LW 261 : (1980) 1 MLJ 323
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts20 Jul 1979
Pallavan Transport Corporation Ltd. Vs Appellate Authority under the Industrial Employment (Standing Orders) Act and Others
Madras High Court · (1979) 2 LLJ 262
Constitution of India, 1950 — Article 136, 309, 310, 311Government of India Act, 1935 — Section 240Industrial Disputes Act, 1947 — Section 12, 2
High Courts20 Jul 1979
S.K. Manavalan and Others Vs B.S. Mary
Madras High Court · (1980) 93 LW 17 : (1980) 1 MLJ 43
High Courts20 Jul 1979
K. Balan Vs Government of India
Madras High Court · (1979) CENCUS 578 : (1982) 10 ELT 386
Central Excise Rules, 1944 — Rule 55, 55A, 9(1), 9(2)Constitution of India, 1950 — Article 136, 226, 227
High Courts20 Jul 1979
Secretary, Cholan Pokkuvarathu Kazhaga Tholilalar Munnetra Sangam Vs Labour Court (Appellate Authority Under the Industrial Employment Standing Orders Act, 1946) and Others
Madras High Court · (1979) 07 MAD CK 0018
Industrial Disputes Act, 1947 — Section 12, 18
High Courts20 Jul 1979
Komalam Ammal Vs Ashoka Cycle and Motor Company
Madras High Court · (1980) 1 MLJ 194
High Courts18 Jul 1979
Controller of Estate Duty Vs Estate of Late V. Rm. Valliappa Chettiar (by accountable person, Smt. V. Meenakshi Achi)
Madras High Court · (1980) 125 ITR 181
Estate Duty Act, 1953 — Section 64(3)
High Courts18 Jul 1979
Commissioner of Income Tax Vs Kannika Parameswari Devasthanam and Charities
Madras High Court · (1982) 133 ITR 779
Income Tax Act, 1961 — Section 11