High Courts14 Aug 1979
V.A. Ramraj and Another and C.V. Ramaswamy Vs The Collector of Central Excise and Others
Madras High Court · (1981) 1 MLJ 338
Central Excises and Salt Act, 1944 — Section 13, 3Customs Act, 1962 — Section 110
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,556 of 5,229
High Courts14 Aug 1979
K. Narayanaswamy Vs Sundari
Madras High Court · (1980) 93 LW 139 : (1980) 1 MLJ 278
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Aug 1979
R. Soundarapandian and Others Vs Special Secretary to Government of Tamil Nadu, Industries Department
Madras High Court · (1980) 1 MLJ 302
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(2), 3(a), 3(e), 3(i)
High Courts14 Aug 1979Dismissed
N. Ramaswami Reddiar Vs S.N. Periamuthu Nadar
Madras High Court · (1980) ILR (Mad) 109
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts14 Aug 1979
Sri Vallaba Ganesar Devasthanam and Others Vs A. Anandavadivelu Mudaliar and Others
Madras High Court · (1980) 1 MLJ 140
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts14 Aug 1979
Senga Pillai and Others Vs Varadarajan and Others
Madras High Court · (1980) 1 MLJ 424
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 2
High Courts13 Aug 1979
Kuppayammal and Others Vs Parvathammal and Others
Madras High Court · (1980) 1 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 66(1)
High Courts13 Aug 1979Allowed
A. Abdul Gaffor Vs The Deputy Commercial Tax Officer
Madras High Court · (1980) 46 STC 324
Constitution of India, 1950 — Article 226
High Courts10 Aug 1979
Controller of Estate Duty Vs Estate of Late Shree E.M. Gopalakrishna Kone
Madras High Court · (1980) 16 CTR 297 : (1981) 129 ITR 738
Constitution of India, 1950 — Article 134AEstate Duty Act, 1953 — Section 10, 12, 46(1), 65
High Courts10 Aug 1979
Seethai Mills Ltd. Vs N. Perumalswamy and Another
Madras High Court · (1980) 93 LW 83 : (1980) 1 MLJ 444
Companies Act, 1956 — Section 434(1)
High Courts10 Aug 1979Dismissed
Seethai Mills Ltd. Vs N. Perumalsamy and Another
Madras High Court · (1980) ILR (Mad) 143 : (1980) 1 MLJ 443
Companies Act, 1956 — Section 434(1)
High Courts10 Aug 1979
Commissioner of Income Tax Vs M. Balasubramaniam
Madras High Court · (1981) 132 ITR 529
Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 27(1)
High Courts09 Aug 1979Dismissed
The State of Tamil Nadu Vs Indodan Milk Products
Madras High Court · (1980) 45 STC 498
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts09 Aug 1979
Commissioner of Income Tax Vs Rao Bahadur Calavala Cunnan Chetty Charities
Madras High Court · (1982) 135 ITR 485
Income Tax Act, 1961 — Section 10(22), 11, 11(1), 14, 25
High Courts09 Aug 1979Dismissed
The South India Automotive Corporation Private Limited Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 1
Central Sales Tax Act, 1956 — Section 3, 4Tamil Nadu General Sales Tax Act, 1959 — Section 16, 38
High Courts08 Aug 1979
P. Balasubramaniam Vs Government of Tamil Nadu and Another
Madras High Court · (1982) 1 LLJ 447
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 12, 2A
High Courts08 Aug 1979
C. Ramanathan Vs Acting Zonal Manager, Food Corporation of India and Others
Madras High Court · (1979) 08 MAD CK 0038
Constitution of India, 1950 — Article 311
High Courts08 Aug 1979
C. Krishnamurthi Vs The Divisional Development Officer Chidambaram and Others
Madras High Court · (1980) 93 LW 162 : (1980) 1 MLJ 149
Tamil Nadu Panchayats Act, 1958 — Section 28(1), 28(2)
High Courts08 Aug 1979
Commissioner of Income Tax Vs Kasturi Palayacat Co.
Madras High Court · (1980) 15 CTR 378 : (1979) 120 ITR 827
Income Tax Act, 1961 — Section 35B, 35B(1)