COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,557 of 5,229

High Courts08 Aug 1979Allowed

V. Sankaran and Others Vs The Management of The Indian Bank and Others

Madras High Court · (1980) ILR (Mad) 279

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(1), 12(2), 19, 19(1), 19(2)Constitution of India, 1950 — Article 133(1), 134A, 226

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High Courts07 Aug 1979

Commissioner of Income Tax Vs Indian Auto Stores

Madras High Court · (1980) 14 CTR 313 : (1980) ILR (Mad) 51 : (1981) 129 ITR 554

Income Tax Act, 1961 — Section 154(1A), 251(1), 271(2)

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High Courts07 Aug 1979Dismissed

T.N. Unnamalai Achi Vs Saminatha Pathar

Madras High Court · (1979) 08 MAD CK 0049

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a), 10(3)(a)(2), 10(3)(a)(3), 10(3)(a)(a)(i), 10(3)(a)(i)

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High Courts07 Aug 1979

Commissioner of Income Tax Vs Vasantha Mills Ltd.

Madras High Court · (1979) 120 ITR 321

Income Tax Act, 1961 — Section 37, 37(1)

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High Courts07 Aug 1979

In Re: Devadoss and Others

Madras High Court · (1980) LW(Cri) 56

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts06 Aug 1979

Addl. Commissioner of Income Tax Vs M. RM. K. PL. Firm

Madras High Court · (1980) 124 ITR 340

Income Tax Act, 1961 — Section 48, 49, 49(1), 50

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High Courts06 Aug 1979

Controller of Estate Duty Vs S. Sachidanandam and Another

Madras High Court · (1980) 123 ITR 524

Estate Duty Act, 1953 — Section 58(4), 62(5)

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High Courts06 Aug 1979

Correspondent Hindu Girls High School Vs Education Tribunal (Principal Subordinate Judge)

Madras High Court · (1980) 93 LW 603 : (1980) 1 MLJ 315

Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 24

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High Courts06 Aug 1979

Controller of Estate Duty Vs S. Sachidanandam

Madras High Court · (1980) 123 ITR 524

Estate Duty Act, 1953 — Section 53, 56, 58, 59, 62Income Tax Act, 1922 — Section 27Income Tax Act, 1961 — Section 143, 144, 146, 23(4), 246

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High Courts03 Aug 1979

Abdul Kader Vs Chinnaswarny Padayachi

Madras High Court · AIR 1980 Mad 116 : (1980) ILR (Mad) 71 : (1979) 92 LW 741

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153

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High Courts03 Aug 1979

V.S. Krishnaswami (died) V.S.K.R. Transport and Another Vs M. Marappan and Another

Madras High Court · (1980) 2 MLJ 291

Motor Vehicles Act, 1988 — Section 57(3)

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High Courts03 Aug 1979

Vedanayagam Vs Janaki Ammal

Madras High Court · (1980) 93 LW 324 : (1980) 1 MLJ 226

Civil Procedure Code, 1908 (CPC) — Section 144, 47Madras Buildings (Lease and Rent Control) Act, 1949 — Section 9

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High Courts02 Aug 1979

Sheveroy Estates Ltd. Vs Government of Tamil Nadu

Madras High Court · (1981) 132 ITR 214

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5

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High Courts02 Aug 1979Dismissed

Gollapudi Suryanarayana Chetty Vs State of Tamil Nadu

Madras High Court · (1980) 45 STC 227

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High Courts02 Aug 1979Dismissed

The Deputy Commissioner of Commercial Taxes Vs C. Saravanan and Co.

Madras High Court · (1980) 45 STC 94

Central Sales Tax Act, 1956 — Section 9Tamil Nadu General Sales Tax Act, 1959 — Section 38

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High Courts31 Jul 1979

Muthuswamy Gounder and Another Vs Rangammal and Others

Madras High Court · (1980) 1 MLJ 21

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High Courts31 Jul 1979

Rama Vilas Service Ltd. and Another Vs Simpson and Group Companies Workers' Union and Another

Madras High Court · (1979) 2 LLJ 284

Industrial Disputes Act, 1947 — Section 24Trade Unions Act, 1926 — Section 17, 18

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High Courts30 Jul 1979

Controller of Estate Duty Vs State Bank of India

Madras High Court · (1981) 131 ITR 700

Estate Duty Act, 1953 — Section 33(1), 40, 7Succession Act, 1925 — Section 120

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High Courts27 Jul 1979

Govindammal Vs Pallavan Transport Corporation

Madras High Court · AIR 1980 Mad 245 : (1980) 93 LW 45

Motor Vehicles Act, 1939 — Section 110A

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High Courts27 Jul 1979

V. Pugalagiri Vs Assistant Controller of Estate Duty

Madras High Court · (1981) 132 ITR 847

Constitution of India, 1950 — Article 226, 226(3)Estate Duty Act, 1953 — Section 59

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