High Courts27 Sept 1979
S. Rathinammal Vs Ayyavu
Madras High Court · (1980) 93 LW 236 : (1980) 1 MLJ 296
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,554 of 5,229
High Courts27 Sept 1979
V.T. Arunachalam Vs The Commissioner, H.R. and C.E., Administrative Department and Others
Madras High Court · (1980) 93 LW 309 : (1980) 1 MLJ 405
Madras Hindu Religious Endowments Act, 1926 — Section 73Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 93
High Courts27 Sept 1979
Periathambi Goundan Vs The District Revenue Officer, Coimbatore and Others
Madras High Court · AIR 1980 Mad 180 : (1980) ILR (Mad) 255 : (1980) 93 LW 169
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16, 3(2)
High Courts26 Sept 1979Allowed
Sree Meenakshi Mills Ltd., Madurai Vs The Special Tribunal for Urban Land Tax Appeals, Madurai and another
Madras High Court · (1979) 09 MAD CK 0026
Constitution of India, 1950 — Article 226Tamil Nadu Urban Land Tax Act, 1966 — Section 2(13), 2(5), 27
High Courts26 Sept 1979
Soundarammal Vs Sundara Mahalinga, Nadar
Madras High Court · AIR 1980 Mad 294 : (1980) ILR (Mad) 70 : (1980) 93 LW 186 : (1980) 2 MLJ 121
Hindu Marriage Act, 1955 — Section 13(I), 2.1(1)
High Courts25 Sept 1979
Athiappa Asari Vs Chinna Goundar and Others
Madras High Court · (1980) 93 LW 542 : (1980) 2 MLJ 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57(1)
High Courts24 Sept 1979
Sri Ramaswami Mudaliar Kudumba Dharma Trust and Ramaswami Mudaliar Samaya Improvement Trust (by Trustee S. Chidambaranatha Mudaliar) and Sri Ramaswami Mudaliar Samaya Improvement Trust (by Trustee R. Sambandamurthi Mudaliar) Vs Agricultural Income Tax Officer and Others
Madras High Court · (1983) 139 ITR 990
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16(2), 35
High Courts20 Sept 1979
Lakshmi Opticals by Proprietor, E.N. Mohanasundaram Vs N. Ramakrishnan
Madras High Court · (1979) 92 LW 594 : (1980) 1 MLJ 106
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts18 Sept 1979
Amrutanjan Limited Vs Amarchand Sobachand
Madras High Court · (1979) 09 MAD CK 0007
High Courts14 Sept 1979
Food Corporation of India Vs Premier Roller Flour Mills Ltd. by the Managing Partner of its Managing Agents Dhanalakshmi and Company, G. Rajagopalan
Madras High Court · (1980) 93 LW 596 : (1980) 1 MLJ 209
High Courts13 Sept 1979
Nagalinga Nadar Vs K. Mehrunisa Begum and Another
Madras High Court · (1980) 93 LW 457 : (1980) 2 MLJ 534
Registration Act, 1908 — Section 57Transfer of Property Act, 1882 — Section 48
High Courts12 Sept 1979
Varalakshmi Sundar and Others Vs Meeran and Another Krishnammal and Others Vs Janardhanan and Another
Madras High Court · (1980) 93 LW 540 : (1980) 2 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts10 Sept 1979
L. Narayanaswami Vs T. Kanagarathinam
Madras High Court · (1980) 93 LW 361 : (1980) 1 MLJ 238
Transfer of Property Act, 1882 — Section 136
High Courts10 Sept 1979
Rajammal Vs Lakshmi and Another
Madras High Court · (1980) 93 LW 288 : (1980) 1 MLJ 450
Hindu Succession Act, 1956 — Section 14(1)
High Courts07 Sept 1979
Venkatalakshmi Ammal and Another Vs Narayani Ammal and Another
Madras High Court · (1980) 93 LW 554 : (1980) 2 MLJ 566
Transfer of Property Act, 1882 — Section 106, 107
High Courts06 Sept 1979Allowed
S.N. Chinna Kandar and Others Vs The Commissioner, H.R. and C.E. and Others
Madras High Court · (1980) ILR (Mad) 213
Civil Procedure Code, 1908 (CPC) — Section 80Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 110, 63, 64, 66
High Courts06 Sept 1979
Somasundara Nadar (died) and Others Vs Bhusekarapandian
Madras High Court · (1980) 93 LW 246 : (1980) 1 MLJ 136
Arbitration Act, 1940 — Section 33
High Courts06 Sept 1979
Dr. G. Srihari Vs Madras Dock Labour Board and Another
Madras High Court · (1980) 93 LW 153
Constitution of India, 1950 — Article 14, 16, 226Tamil Nadu General Sales Tax Act, 1959 — Section 16Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 51
High Courts06 Sept 1979
Dr. G. Srihari Vs The Madras Dock Labour Board and Another
Madras High Court · (1980) 1 MLJ 268
Constitution of India, 1950 — Article 226Madras Dock Workers (Regulation of Employment) Scheme, 1956 — Section 4(i)
High Courts05 Sept 1979
S.M.O. Uthaman Chettiar Vs R.M. Nachappa Chettiar and Others
Madras High Court · (1981) 1 MLJ 200
Civil Procedure Code, 1908 (CPC) — Section 144