High Courts12 Oct 1979
L.Ar. Arunachalam Pillai and Sons Vs State of Tamil Nadu
Madras High Court · (1980) ILR (Mad) 400 : (1979) 92 LW 745 : (1980) 45 STC 109
Tamil Nadu General Sales Tax Act, 1959 — Section 31, 32, 33, 34
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,553 of 5,229
High Courts11 Oct 1979
Palaniammal Vs Pallipalayam Jamia Masjid Muthavalli S.M. Dawood, Pallipalayam, Tiruchengode Tk. and Another
Madras High Court · (1981) 94 LW 185 : (1981) 1 MLJ 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 151
High Courts11 Oct 1979
Ananthakrishnan and Company Vs The Board of Trustees of the Port of Madras and Another
Madras High Court · (1980) 1 MLJ 251
Madras Port Trust Act, 1905 — Section 56, 62
High Courts11 Oct 1979
P.M. Shams Unnissa Begum Vs C.K. Nanjiah
Madras High Court · (1980) 2 MLJ 9
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts11 Oct 1979
Mrs. Helen Jayaraj Vs Sub-Registrar of Mylapore and Others
Madras High Court · (1983) 139 ITR 942
Income Tax Act, 1961 — Section 230A, 230A(1), 230A(2)
High Courts11 Oct 1979
Commissioner of Income Tax Vs Surya Prabha Mills (P.) Ltd.
Madras High Court · (1980) 123 ITR 654
Income Tax Act, 1961 — Section 256(1)
High Courts11 Oct 1979
Commissioner of Income Tax Vs Royal Textiles
Madras High Court · (1980) 14 CTR 291 : (1979) 120 ITR 506
Income Tax Act, 1961 — Section 139, 139(1), 141, 263
High Courts11 Oct 1979
English Electric Company of India Ltd. Vs Commissioner of Income Tax
Madras High Court · (1981) 132 ITR 251
Companies (Profits) Surtax Act, 1964 — Section 13(1)
High Courts11 Oct 1979
Somaram Vs Jewantharaj Lunia and Another
Madras High Court · (1980) LW(Cri) 48
Criminal Procedure Code, 1973 (CrPC) — Section 397, 476Penal Code, 1860 (IPC) — Section 114
High Courts10 Oct 1979
Commissioner of Wealth Tax Vs B. Viswanathiah
Madras High Court · (1981) 5 TAXMAN 101
Income Tax Act, 1961 — Section 271Wealth Tax Act, 1957 — Section 17(1)(a), 18(1)(a), 27(3)
High Courts10 Oct 1979
Controller of Estate Duty Vs S.M. Kamaluddin Fakri
Madras High Court · (1980) 4 TAXMAN 465
Estate Duty Act, 1953 — Section 22, 40, 5, 58(4), 6
High Courts10 Oct 1979
Pattayi Padayachi (died) and Others Vs Subbaraya Padayachi and Others
Madras High Court · (1980) 93 LW 369 : (1980) 2 MLJ 296
Hindu Minority and Guardianship Act, 1956 — Section 11Limitation Act, 1963 — Article 60
High Courts10 Oct 1979
A.K. Loganathan Vs R. Beema Rao
Madras High Court · (1980) 93 LW 95 : (1980) 1 MLJ 281
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 17(1), 17(2), 33(c)(2)Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts10 Oct 1979
Commissioner of Gift-tax Vs Late K.A. Sheik Dawood (by Lr.)
Madras High Court · (1983) 139 ITR 261
Gift Tax Act, 1958 — Section 26(1), 3, 6
High Courts10 Oct 1979
Commissioner of Income Tax Vs Jankut Mustafa Bilgen
Madras High Court · (1986) 157 ITR 728
Gift Tax Act, 1958 — Section 4, 4(1)Income Tax Act, 1961 — Section 45, 47, 52(2)
High Courts10 Oct 1979
Controller of Estate Duty Vs S.M. Kamaluddin Fakri and Others
Madras High Court · (1980) 124 ITR 98
Estate Duty Act, 1953 — Section 22, 40, 5, 58, 6
High Courts10 Oct 1979
Commissioner of Wealth-tax Vs B. Viswanathiah
Madras High Court · (1981) 131 ITR 706
Wealth Tax Act, 1957 — Section 18(1)
High Courts10 Oct 1979
R. Sivagnanam Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1980) ILR (Mad) 160 : (1980) 93 LW 82 : (1980) 1 MLJ 441
Industrial Disputes Act, 1947 — Section 33(c)(2)
High Courts28 Sept 1979
N. Ramanujam Naidu Vs C. Panchanatha Mudaliar and Another
Madras High Court · (1980) 93 LW 136 : (1980) 1 MLJ 232
Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18
High Courts28 Sept 1979
The Chief Controlling Revenue Authority, Madras Vs K.S. Dwarakanathan
Madras High Court · AIR 1980 Mad 171 : (1980) ILR (Mad) 301 : (1980) 93 LW 127
Stamp Act, 1899 — Article 23