High Courts07 Jul 1979
Sowdambigai Motor Service Vs State of Tamil Nadu and Others
Madras High Court · (1979) 92 LW 565 : (1980) 1 MLJ 82
Constitution of India, 1950 — Article 19(1)(g)Government of India Act, 1935 — Section 107
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,560 of 5,229
High Courts06 Jul 1979
Commissioner of Income Tax Vs City Palayacot Co.
Madras High Court · (1980) 15 CTR 365 : (1980) 122 ITR 430
Income Tax Act, 1961 — Section 212(3), 215, 216, 217, 263Income Tax Rules, 1962 — Rule 40, 40(1)
High Courts06 Jul 1979
Vincent Vs T. Raman
Madras High Court · AIR 1980 Mad 100 : (1979) 92 LW 609
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts05 Jul 1979Allowed
The North Arcot District Co-Operative Supply and Marketing Society Ltd. Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 337
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts05 Jul 1979Dismissed
Deputy Commissioner (CT) Vs Sivakumar and Company
Madras High Court · (1980) 45 STC 436
Tamil Nadu General Sales Tax Act, 1959 — Section 10, 3, 4
High Courts05 Jul 1979Allowed
S. Kannan Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 496
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 7
High Courts05 Jul 1979
State by Public Prosecutor Vs Muthiah
Madras High Court · (1985) LW(Cri) 18
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)(1), 313Prevention of Food Adulteration Act, 1954 — Section 16, 2(i)(a)(1)
High Courts03 Jul 1979
Commissioner of Income Tax Vs Admiralty Flats Motel
Madras High Court · (1982) 133 ITR 895
Income Tax Act, 1961 — Section 2(23)
High Courts03 Jul 1979
M.S. Babu Vs The Commissioner, Corporation of Madras and Another
Madras High Court · (1979) 2 MLJ 411
Madras City Municipal Corporation Act, 1919 — Section 85, 97
High Courts03 Jul 1979
Commissioner of Income Tax Vs Saraswathi Publicities
Madras High Court · (1981) 132 ITR 207
Income Tax Act, 1961 — Section 256(1)
High Courts03 Jul 1979
Commissioner of Income Tax Vs V. Venkatachalam
Madras High Court · (1979) 120 ITR 688
Income Tax Act, 1961 — Section 80M, 80T
High Courts02 Jul 1979
Universal Commercial Company Vs Commissioner of Income Tax
Madras High Court · (1981) 130 ITR 775
Income Tax Act, 1961 — Section 148, 256(1)
High Courts02 Jul 1979
P.A. Ameerjohn and Bros. Vs Anna Transport Corporation Ltd.
Madras High Court · (1980) 1 MLJ 520
High Courts02 Jul 1979
Chakravarthy Vs State, Food Inspector, Kumbakonam Municipality
Madras High Court · (1980) LW(Cri) 55
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 2(1)(a), 7(1)(a)
High Courts29 Jun 1979
M. Manohara Chetty and Others Vs C. Coomaraswamy Naidu and Sons
Madras High Court · AIR 1980 Mad 212 : (1979) 2 MLJ 466
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 17, 31
High Courts29 Jun 1979Dismissed
Rayala Corporation Private Limited and Another Vs Income Tax Officer
Madras High Court · (1980) ILR (Mad) 81
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 192, 193, 194, 194A, 194BIncome Tax Rules, 1962 — Rule 30
High Courts29 Jun 1979
Muthuswamy Gounder Vs C.P. Singharam
Madras High Court · (1979) LW(Cri) 192
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)
High Courts29 Jun 1979
R. Mariantony Vs The Government of Tamil Nadu and Others
Madras High Court · (1979) 92 LW 736 : (1980) 1 MLJ 526
Constitution of India, 1950 — Article 226
High Courts28 Jun 1979
Sankar and Company Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 32
Tamil Nadu General Sales Tax Act, 1959 — Section 37, 38
High Courts28 Jun 1979
Commissioner of Income Tax Vs Srinivasa Perumal Bank Ltd.
Madras High Court · (1981) 131 ITR 692
Income Tax Act, 1961 — Section 37