High Courts28 Jun 1979
V. Manickavasagam Vs The State of Tamil Nadu
Madras High Court · (1980) LW(Cri) 70
Tamil Nadu Local Authorities Finance Act, 1961 — Section 4(2)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,561 of 5,229
High Courts27 Jun 1979
Kannammal Achi Vs S. Subbalakshmi alias D. Subbalakshmi Ammal
Madras High Court · (1979) 92 LW 753 : (1979) 2 MLJ 352
High Courts26 Jun 1979
Chemical Enterprises (P) Ltd. Vs Commissioner Of Income Tax and Anr
Madras High Court · (1979) 13 CTR 19
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115, 139, 147, 148, 153
High Courts26 Jun 1979
G. Kuthabaksh Vs A.P. Samy
Madras High Court · (1980) 93 LW 615 : (1980) 1 MLJ 249
High Courts25 Jun 1979Dismissed
N. Kasia Pillai Vs Collector of Central Excise and Others
Madras High Court · (1979) 4 ELT 617
Central Excise Rules, 1944 — Rule 151, 223A
High Courts25 Jun 1979
Asa John Devinathan and Another Vs Addl. Commissioner of Income Tax
Madras High Court · (1980) 16 CTR 260 : (1980) 126 ITR 270
Income Tax Act, 1961 — Section 147
High Courts25 Jun 1979Dismissed
Commissioner of Income Tax Vs J.G. Gopinath
Madras High Court · (1998) 231 ITR 229
Income Tax Act, 1961 — Section 10(17B), 256(1), 256(2)
High Courts25 Jun 1979
Gnanaprakasam and Others Vs Sabasthi Ammal
Madras High Court · (1980) ILR (Mad) 99 : (1979) 92 LW 672 : (1980) 1 MLJ 182
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Section 14
High Courts24 Jun 1979
V. Bichawa Vs M. Venkatesan
Madras High Court · (1979) 2 MLJ 334
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(8)
High Courts22 Jun 1979
K.C. Gounder and Another Vs Government of Tamil Nadu and Another
Madras High Court · (1979) 06 MAD CK 0053
Land Acquisition (Amendment) Act, 1967 — Section 4(1), 6, 6(1)Land Acquisition Act, 1894 — Section 4(1), 6(1)
High Courts22 Jun 1979
K. Chinnathambi Gounder and Another Vs The Government of Tamil Nadu and Another
Madras High Court · (1980) ILR (Mad) 121 : (1980) 93 LW 382 : (1980) 2 MLJ 269
Criminal Procedure Code, 1973 (CrPC) — Section 145Land Acquisition Act, 1894 — Section 6(1)Limitation Act, 1963 — Section 14
High Courts22 Jun 1979
S.A.M. Jameema Beevi and Another Vs Easwarlal Patel and Others
Madras High Court · (1980) ILR (Mad) 61 : (1979) 92 LW 656 : (1979) 2 MLJ 355
Contract Act, 1872 — Section 188Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(8), 14, 14(1)(b), 14(2)(6)
High Courts22 Jun 1979
Dr. N.R. Rao alias N. Raghavendra Rao and Another Vs Premier Auto Electric Private Limited
Madras High Court · AIR 1980 Mad 51 : (1980) ILR (Mad) 411 : (1979) 92 LW 728 : (1980) 1 MLJ 1
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(b)
High Courts21 Jun 1979
K.PL.S.PL. Firm, Colombo Vs RM. P. MR. M. Subramania Chettiar and Others
Madras High Court · (1979) 92 LW 660 : (1979) 2 MLJ 483
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Jun 1979
T.K. Pattabhiraman Vs Commissioner of Income Tax
Madras High Court · (1981) 130 ITR 785
Income Tax Act, 1961 — Section 147, 183
High Courts21 Jun 1979
S. Ramamurthy Vs The Management of Neyveli Lignite Corporation Ltd. and Another
Madras High Court · (1979) 2 MLJ 396
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A
High Courts21 Jun 1979
S. Periasami Vs Smt. Chellammal and Another
Madras High Court · (1980) ILR (Mad) 330 : (1979) 92 LW 724 : (1980) 1 MLJ 46
High Courts20 Jun 1979
Mohamed Ibrahim and Another Vs Abdul Azeez, represented by his Power Agent, M. Mohamed Jaffar
Madras High Court · (1979) 92 LW 665 : (1979) 2 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts20 Jun 1979
Commissioner of Income Tax Vs Balasundram and Co.
Madras High Court · (1980) 4 TAXMAN 197
Companies Act, 1956 — Section 76, 79Income Tax Act, 1922 — Section 10(2)(x), 10(2)(xv)Income Tax Act, 1961 — Section 256(1), 37(1)
High Courts20 Jun 1979
Commissioner of Income Tax Vs Balasundaram and Co.
Madras High Court · (1980) 124 ITR 240
Companies Act, 1956 — Section 76, 79Income Tax Act, 1961 — Section 37