High Courts05 Mar 1981
V.A. Narayana Raja Vs Ranganayaki Achi (died) and Others
Madras High Court · (1982) ILR (Mad) 37 : (1982) 95 LW 122 : (1982) 1 MLJ 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 90
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,515 of 5,229
High Courts05 Mar 1981
The Corporation of Madurai Vs K. Sundara Thevar
Madras High Court · (1982) 95 LW 324 : (1982) 2 MLJ 112
Tamil Nadu Panchayats Act, 1994 — Section 86
High Courts04 Mar 1981
M. Meenakshisundaram Vs S. Venkatesan
Madras High Court · AIR 1981 Mad 277 : (1982) ILR (Mad) 227 : (1981) 94 LW 404 : (1981) 2 MLJ 288
Evidence Act, 1872 — Section 114Tamil Nadu Buildings (Lease and Rent control) (Amendment) Act, 1973 — Section 10(2)
High Courts04 Mar 1981
Ramaswamy Gounder and Others Vs State
Madras High Court · (1981) CriLJ 1054
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 323Penal Code, 1860 (IPC) — Section 148, 307, 324(3), 342, 426
High Courts04 Mar 1981
Board of Revenue, Madras Vs Associated Pharmaceutical Industries Private Limited
Madras High Court · (1982) 10 ELT 23 : (1981) 2 MLJ 432
Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 142, 86, 91
High Courts03 Mar 1981Dismissed
In Re: D. Ramamurthy
Madras High Court · (1981) 03 MAD CK 0006
Penal Code, 1860 (IPC) — Section 379
High Courts02 Mar 1981
C. Varamain David Vs The Bank of Madurai Ltd. and Another
Madras High Court · AIR 1983 Mad 15
Banking Regulation Act, 1949 — Section 2, 6Tamil Nadu Chit Funds Act, 1961 — Section 1Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976 — Section 3, 3B
High Courts02 Mar 1981
C. Varamani David Vs The Bank of Madurai Limited and Another
Madras High Court · (1982) 95 LW 172 : (1982) 2 MLJ 117
Banking Regulation Act, 1949 — Section 6
High Courts01 Mar 1981
Commissioner of Income Tax, Tamil Nadu III Vs S.M. Ebrahim
Madras High Court · (1981) 25 CTR 320 : (1982) 134 ITR 599
High Courts27 Feb 1981
Raghunathan and others Vs Chellammal
Madras High Court · (1981) 02 MAD CK 0033
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 20Contract Act, 1872 — Section 2dTransfer of Property Act, 1882 — Section 55(2), 55(2)
High Courts27 Feb 1981
S. Chellaiyan Vs S. Sathiak Tishran and Another
Madras High Court · AIR 1982 Mad 148 : (1981) 94 LW 574
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 22
High Courts27 Feb 1981Dismissed
State by Public Prosecutor Vs Rangaswami and Another
Madras High Court · (1981) LW(Cri) 207
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(i)
High Courts26 Feb 1981
Bhagathyammal Vs Dhanabagyathammal
Madras High Court · AIR 1981 Mad 303
Contract Act, 1872 — Section 73Limitation Act, 1963 — Article 53Transfer of Property Act, 1882 — Section 55(2)
High Courts25 Feb 1981
M. Venkatesan Vs Commissioner of Income Tax, Tamil Nadu-V
Madras High Court · (1983) 144 ITR 886
Income Tax Act, 1961 — Section 2(14), 47, 49(1)
High Courts24 Feb 1981
Ellapuram Panchayat Union Vs Sri Bhavaniamman Devastanam
Madras High Court · (1981) 1 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14, Order 41 Rule 17(1), Order 41 Rule 17(2), Order 41 Rule 21, 14
High Courts24 Feb 1981
Commissioner of Income Tax, Tamil Nadu-IV, Madras Vs Ganesh Fire Works Industries
Madras High Court · (1984) 147 ITR 781
Income Tax Act, 1961 — Section 184, 184(1), 184(7), 185, 185(2)
High Courts24 Feb 1981Dismissed
N. Devarajan Vs D.V. Munirathnam
Madras High Court · (1982) ILR (Mad) 214
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(2), 7(3), 7(6)Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1973 — Section 23(1), 23(2), 23(3), 23(4), 27
High Courts23 Feb 1981
Devi Talkies P. Ltd. and Another Vs V.R. Parthasarathi Iyengar
Madras High Court · (1981) 02 MAD CK 0043
Companies Act, 1956 — Section 255(1), 283, 283(1)
High Courts23 Feb 1981
United India Fire and General Insurance Co. Ltd., Madurai Vs M.S. Durairaj and Others
Madras High Court · AIR 1982 Mad 287 : (1982) 1 MLJ 111
Motor Vehicles Act, 1939 — Section 110B, 110C, 95
High Courts20 Feb 1981
The Management, Sri Jayaram Motor Service Vs Pitchammal
Madras High Court · (1982) ILR (Mad) 328 : (1982) 95 LW 162 : (1982) 1 MLJ 388
Workmens Compensation Act, 1923 — Section 3