High Courts29 Mar 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Sundaram Clayton Ltd.
Madras High Court · (1981) 03 MAD CK 0018
Income Tax Act, 1961 — Section 80
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,513 of 5,229
High Courts29 Mar 1981
T.M.N.M. Somasundara Nadar Sons Vs Commissioner of Income Tax, Tamil Nadu-IV
Madras High Court · (1981) 03 MAD CK 0008
Income Tax Act, 1961 — Section 40
High Courts27 Mar 1981
Selambal and Another Vs Mannankatti and Others
Madras High Court · AIR 1982 Mad 8 : (1982) ILR (Mad) 84 : (1981) 94 LW 464
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9
High Courts27 Mar 1981
R. Natarajan Vs Controller of Estate Duty
Madras High Court · (1981) 03 MAD CK 0029
Estate Duty Act, 1953 — Section 31(1), 33(1)
High Courts27 Mar 1981
Commissioner of Income Tax, Tamil Nadu-I Vs S. Balasubramanian
Madras High Court · (1982) 138 ITR 815
Income Tax Act, 1961 — Section 154(7), 155, 155(5), 2(47), 33
High Courts25 Mar 1981Dismissed
In Re: Thangavelu
Madras High Court · (1981) LW(Cri) 237
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 100, 106, 300, 302
High Courts25 Mar 1981
E.A.V. Krishnamurthy and Son Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 640
Income Tax Act, 1961 — Section 36, 36(1), 36(2), 41(4)
High Courts25 Mar 1981
V.V. Mahalinga Nadar Vs The Assistant Commissioner of Civil Supplies, Madras-1 and others
Madras High Court · (1981) 03 MAD CK 0001
High Courts23 Mar 1981
R. Rangaswami Gounder and Others Vs Income Tax Officer/Wealth Tax Officer, City Circle III(1), Coimbatore and Others
Madras High Court · (1983) 140 ITR 514
Wealth Tax Act, 1957 — Section 16A, 17A(1), 17A(4)
High Courts20 Mar 1981
Venkatesh Emporium Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1982) 137 ITR 593
Income Tax Act, 1961 — Section 40
High Courts20 Mar 1981
R. Veerappan Vs Shanmugavelu
Madras High Court · AIR 1982 Mad 445 : (1981) 94 LW 741
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971 — Section 23, 3, 5
High Courts20 Mar 1981Dismissed
A. Paramasivan Vs State
Madras High Court · (1981) 03 MAD CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Mar 1981
P. Raman Vs The Commissioner, Madurai City Municipal Corporation, Madurai
Madras High Court · AIR 1982 Mad 56
Evidence Act, 1872 — Section 115
High Courts18 Mar 1981
Structee Mech India, Partnership firm and Others Vs Bharatkumar Pahlajrai and Others
Madras High Court · AIR 1982 Mad 51 : (1981) 94 LW 529
Partnership Act, 1932 — Section 18, 2Presidency Towns Insolvency Act, 1909 — Section 9
High Courts17 Mar 1981
S.K. Mohamed Kasim Vs Controller of Estate Duty
Madras High Court · (1981) 7 TAXMAN 418
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts17 Mar 1981
S.K. Mohamed Kasim Vs Controller of Estate Duty, Madras
Madras High Court · (1982) 136 ITR 475
Estate Duty Act, 1953 — Section 10
High Courts16 Mar 1981
Tamil Nadu Wakf Board Vs Sannasi Munayathiriyan
Madras High Court · AIR 1982 Mad 293 : (1981) 94 LW 511
Waqf Act, 1954 — Section 3(1)
High Courts16 Mar 1981
Athianna Gounder and others Vs Nachiappan and others
Madras High Court · (1982) LW(Cri) 61
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts14 Mar 1981
Commissioner of Income Tax, Tamil Nadu-I Vs A.V.M. Ltd.
Madras High Court · (1981) 03 MAD CK 0009
Income Tax Act, 1961 — Section 41, 41(1)
High Courts13 Mar 1981
New India Insurance Co. Ltd. Vs N. Ganapathy and Others
Madras High Court · (1981) 03 MAD CK 0057
Motor Vehicles Act, 1939 — Section 103A