High Courts13 Mar 1981
Muthammal and Others Vs Maruthathal
Madras High Court · (1981) CriLJ 833
Evidence Act, 1872 — Section 109Penal Code, 1860 (IPC) — Section 107, 109, 111, 114, 494
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,514 of 5,229
High Courts12 Mar 1981
Palani Goundar and Others Vs Thirumalai Goundar and Others
Madras High Court · AIR 1982 Mad 57 : (1982) ILR (Mad) 27 : (1981) 94 LW 516
Transfer of Property Act, 1882 — Section 54, 58
High Courts12 Mar 1981
Jeewanlal (1929) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 58
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1), 16(4), 55
High Courts12 Mar 1981
Controller of Estate Duty, Tamil Nadu Vs S.T.B. Ameen Khaleeli
Madras High Court · (1983) 143 ITR 679
Estate Duty Act, 1953 — Section 44, 46, 46(1), 46(2)
High Courts11 Mar 1981Dismissed
In Re: Thangaraju
Madras High Court · (1981) 03 MAD CK 0046
Penal Code, 1860 (IPC) — Section 300
High Courts11 Mar 1981
Melur Panchayat Union and Another Vs L. Sundararajan and Others
Madras High Court · AIR 1982 Mad 278 : (1982) 95 LW 53 : (1982) 1 MLJ 285
Civil Procedure Code, 1908 (CPC) — Section 92(1)
High Courts11 Mar 1981
Abdul Jabbar Vs Abdul Muthaliff and Others
Madras High Court · AIR 1982 Mad 12 : (1981) 94 LW 492
Contract Act, 1872 — Section 23
High Courts11 Mar 1981
Bright Son Jose Vs Madurai Kamaraj University and Another
Madras High Court · AIR 1982 Mad 79 : (1981) 94 LW 433
Constitution of India, 1950 — Article 226
High Courts10 Mar 1981
Ponnuchami Servai Vs Balasubramanian and Others
Madras High Court · AIR 1982 Mad 281 : (1981) 94 LW 796
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 53
High Courts10 Mar 1981
Ghansham Singh Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1982) 31 CTR 56 : (1983) 141 ITR 601
Income Tax Act, 1961 — Section 37(1)
High Courts09 Mar 1981
The State of Tamil Nadu Vs Sri Ramanathan Farms Private Ltd.
Madras High Court · (1982) 51 STC 147
Central Sales Tax Act, 1956 — Section 2
High Courts09 Mar 1981
Indian Bank Vs Federation of Indian Bank Employees Union and Another
Madras High Court · (1982) 1 LLJ 123
Banking Regulation Act, 1949 — Section 36(A), 36(B), 36(D)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19, 19(1), 19(2)
High Courts09 Mar 1981
T.S.G. Rajam Vs Commissioner of Agricultural Income Tax, Madras and Another
Madras High Court · (1983) 144 ITR 959
High Courts07 Mar 1981
Commissioner of Income Tax, Tamil Nadu-II Vs S. Ramal Ammal
Madras High Court · (1982) 31 CTR 16 : (1982) 135 ITR 292
Income Tax Act, 1961 — Section 37(1)
High Courts06 Mar 1981Dismissed
A. Kanagasabapathy Vs The Sub-Inspector of Police, C.B.I., S.P.E., Madras-6
Madras High Court · (1981) 03 MAD CK 0045
Penal Code, 1860 (IPC) — Section 409, 467
High Courts06 Mar 1981
State by Public Prosecutor Vs Muthuswami
Madras High Court · (1981) 03 MAD CK 0023
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7
High Courts05 Mar 1981
Gangabai and Others Vs The State of Tamil Nadu
Madras High Court · (1981) 48 STC 508
Tamil Nadu General Sales Tax Act, 1959 — Section 15, 16, 16(1), 16(2), 45
High Courts05 Mar 1981
Venkatakrishna Rice Company Vs Commissioner of Income Tax
Madras High Court · (1987) 163 ITR 129
Income Tax Act, 1961 — Section 147, 246, 252, 263, 264
High Courts05 Mar 1981
C. Manuel Vs Management of Needle Industries (India) Ltd. Keeti, Nilgiris and Another
Madras High Court · (1981) 2 LLJ 102
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(5), 2Tamil Nadu Industrial Disputes Rules, 1958 — Rule 24
High Courts05 Mar 1981
R. Saravanan Vs Vedaranyaswaraswami Devastanam, Vellalar Koil and Another
Madras High Court · AIR 1982 Mad 396 : (1982) ILR (Mad) 367 : (1982) 95 LW 322 : (1982) 2 MLJ 290
General Clauses Act, 1897 — Section 3(26)Transfer of Property Act, 1882 — Section 105