High Courts20 Feb 1981
K.P. Lonappan and Sons Vs S. Mohamed Iqbal
Madras High Court · AIR 1981 Mad 238 : (1981) 94 LW 282
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,516 of 5,229
High Courts20 Feb 1981
Light Roofings Ltd. Vs Superintendent of Central Excise, Kancheepuram and Others
Madras High Court · (1981) 8 ELT 738
Central Excises and Salt Act, 1944 — Section 10A, 11A, 40Constitution of India, 1950 — Article 226
High Courts20 Feb 1981
S. Louis Raj Vs Roslyn L. Raj
Madras High Court · (1981) 02 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 203, 239, 249, 262, 362Penal Code, 1860 (IPC) — Section 107, 494
High Courts20 Feb 1981
Mettur Chemical and Industrial Corporation Ltd. Vs Assistant Collector of Customs and Central Excise and Another
Madras High Court · (1981) 1 ECR 477 : (1981) 8 ELT 884
Central Excises and Salt Act, 1944 — Section 4
High Courts20 Feb 1981
Sri Jayaram Motor Service Vs Pitchammal
Madras High Court · (1982) 45 FLR 254 : (1982) 2 LLJ 149 : (1982) 95 LW 162
Workmens Compensation Act, 1923 — Section 3
High Courts19 Feb 1981
National Insurance Co. Ltd. (Formerly known as Calcutta Insurance, Madras) Vs Thirumalai Ammal and Others
Madras High Court · (1983) 54 CompCas 608 : (1981) 94 LW 717
Contract Act, 1872 — Section 62Motor Vehicles Act, 1939 — Section 103A, 105
High Courts18 Feb 1981
B. Pankajammal (Proprietrix), Baskaran Motor Service, Polur (N.A. Dist.) Vs Rathikanthammal and Another
Madras High Court · (1982) 44 FLR 422 : (1982) ILR (Mad) 314 : (1982) 1 LLJ 261
Industrial Disputes (Central) Rules, 1957 — Rule 62, 62(2)Industrial Disputes Act, 1947 — Section 2A, 33, 33(4), 33C(1), 33C(2)
High Courts18 Feb 1981Allowed
Munuswamy Mudaliar Vs Adimoola Mudaliar and Another
Madras High Court · (1981) 02 MAD CK 0008
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(1)
High Courts17 Feb 1981
National Insurance Co. Ltd. Vs Mahadevayya and Others
Madras High Court · AIR 1982 Mad 151 : (1982) ILR (Mad) 165
Motor Vehicles Act, 1939 — Section 2(13), 2(33), 3(1)
High Courts17 Feb 1981
Kullappan Vs Meenakshi
Madras High Court · (1982) ACJ 543 : AIR 1982 Mad 176 : (1982) 95 LW 6 : (1982) 95 LW 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Motor Vehicles Act, 1939 — Section 110, 95(2)
High Courts17 Feb 1981
Guruswami Chettiar Vs Savithri Ammal and Others
Madras High Court · (1983) 2 MLJ 88
Madras City Tenants Protection Act, 1922 — Section 9
High Courts17 Feb 1981
Anama Gounder Vs A.C. Ponnusami
Madras High Court · AIR 1982 Mad 81 : (1982) ILR (Mad) 78 : (1981) 94 LW 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40(1), 15Tamil Nadu Debt Relief Act, 1976 — Section 3(1)
High Courts16 Feb 1981
The State of Tamil Nadu Vs K.M. Natarajan
Madras High Court · (1981) 48 STC 315
Tamil Nadu General Sales Tax Act, 1959 — Section 7A(1)
High Courts16 Feb 1981
General Travels, Bangalore and Others Vs Chandrakala Shetty and Others
Madras High Court · (1982) ACJ 597 : AIR 1982 Mad 62 : (1981) ILR (Mad) 399
Motor Vehicles Act, 1939 — Section 110, 110
High Courts16 Feb 1981Allowed
C.N. Ramaswamy Vs The Chief Engineer Distribution, Tamil Nadu Electricity Board and Another
Madras High Court · (1981) ILR (Mad) 466
Constitution of India, 1950 — Article 311
High Courts16 Feb 1981
T. Thangamuthu Vs A. Gowrishanker
Madras High Court · (1983) 2 MLJ 215
Contract Act, 1872 — Section 39Provincial Small Cause Courts Act, 1887 — Section 15(1)Specific Relief Act, 1963 — Section 27
High Courts13 Feb 1981
C.V. Ranganathan Vs Union of India and Others
Madras High Court · (1981) 02 MAD CK 0013
Penal Code, 1860 (IPC) — Section 109, 112, 161, 163, 165
High Courts12 Feb 1981
Neyveli Lignite Corporation Ltd. Vs M/s. S.S. Engineering Co.
Madras High Court · (1981) 02 MAD CK 0006
Sales of Goods Act, 1930 — Section 61(2)
High Courts11 Feb 1981
Ganesan Vs Valambal Ammal
Madras High Court · (1981) 94 LW 671 : (1982) 1 MLJ 71
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3)(a)(i)
High Courts10 Feb 1981
Calcutta Insurance, Madras, now known as National Insurance Co. Ltd. Vs Thirumalai Animal and Others
Madras High Court · AIR 1982 Mad 83 : (1982) ILR (Mad) 21
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 62Motor Vehicles Act, 1988 — Section 116